Tribunals and Commissions08 Jul 2002Revision Petition disposed of
OFFICES, TRIVANDRUM Vs KELTRON PROJECTORS LTD.
National Consumer Disputes Redressal Commission · 2002 3 CLT 498 : 2002 3 CPJ 429 : 2002 3 CPR 169 : 2003 0 CTJ 914 : 2003 1 CPC 96
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2002
869 judgments · page 24 of 44
Tribunals and Commissions08 Jul 2002Appeal dismissed in limine
DURGA ENGINEERING WORKS Vs NORTH DELHI POWER LTD.
National Consumer Disputes Redressal Commission · 2003 0 CTJ 134 : 2003 2 CPC 554 : 2003 3 CPJ 21
Tribunals and Commissions05 Jul 2002Appeal dismissed
Branch Manager, State Bank of India Vs RAM AOUTAR KATHERIYA
National Consumer Disputes Redressal Commission · 2003 2 CPJ 272
Tribunals and Commissions05 Jul 2002Revision partly allowed
AJAY KUMAR Vs Om Prakash Sharma
National Consumer Disputes Redressal Commission · 2003 1 CPJ 635 : 2003 2 CLT 323
Tribunals and Commissions05 Jul 2002Revision dismissed
GIRDHARI LAL KEDIA Vs REGIONAL MANAGER, NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 436
Tribunals and Commissions05 Jul 2002Appeal dismissed
JEEWAN MITTAL Vs HOFFLAND AGRO
National Consumer Disputes Redressal Commission · 2003 1 CLT 620 : 2003 1 CPJ 112 : 2003 1 CPR 535
Tribunals and Commissions05 Jul 2002Appeal partly allowed
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LTD. Vs Raj Kumar Singh
National Consumer Disputes Redressal Commission · 2002 3 CLT 572 : 2002 3 CPR 212 : 2003 3 CPJ 244
Tribunals and Commissions04 Jul 2002Appeal dismissed
United India Insurance Company Ltd. Vs RAVINDRA BAHADUR SINGH
National Consumer Disputes Redressal Commission · 2003 2 CPJ 222
Tribunals and Commissions02 Jul 2002Appeal dismissed
New India Assurance Co. Limited Vs CAPTAIN M.P.S. PUJJI
National Consumer Disputes Redressal Commission · 2003 2 CLT 301 : 2003 2 CPJ 39 : 2003 2 CPR 286
Tribunals and Commissions01 Jul 2002Allowed
JANARDHAN PRASAD LODHI Vs Bombay Port Trust
National Consumer Disputes Redressal Commission · 2002 3 CPJ 43
Tribunals and Commissions29 Jun 2002Appeal allowed
SRI RAM STEEL UDYOG (PVT.) LIMITED Vs ASHOK KUMAR JAIN
National Consumer Disputes Redressal Commission · 2003 2 CPJ 66
Tribunals and Commissions29 Jun 2002Appeal dismissed
GENERAL MANAGER TELECOM Vs UDAI NARAIN SINHA
National Consumer Disputes Redressal Commission · 2003 1 CPJ 510
Tribunals and Commissions29 Jun 2002Appeal partly allowed
ALLAHABAD VIKAS PRADHIKARAN Vs RANI SHARMA
National Consumer Disputes Redressal Commission · 2003 2 CPJ 377
Tribunals and Commissions29 Jun 2002Appeal dismissed
COMMISSIONER, UTTAR PRADESH AVAS EVAM VIKAS PARISHAD Vs BRIJESH KUMAR SRIVASTAVA
National Consumer Disputes Redressal Commission · 2002 3 CLT 564 : 2002 3 CPR 203 : 2003 1 CPJ 222
Tribunals and Commissions29 Jun 2002Appeal allowed
Senior Divisional Manager, Life Insurance Corporation of India Vs AJAY KUMAR DUBEY
National Consumer Disputes Redressal Commission · 2003 1 CPJ 186
Tribunals and Commissions29 Jun 2002
HOUSING COMMISSIONER, UTTAR PRADESH HOUSING AND DEVELOPMENT BOARD Vs PREM CHANDRA GARG
National Consumer Disputes Redressal Commission · 2002 3 CPJ 282
Tribunals and Commissions29 Jun 2002Appeals dismissed
U.P.S.E.B. Vs Suresh Chandra
National Consumer Disputes Redressal Commission · 2003 1 CPJ 301
Tribunals and Commissions29 Jun 2002
Divisional Engineer Telecommunication Department Vs A J Wasim Rana
National Consumer Disputes Redressal Commission · 2003 3 CPJ 593
Tribunals and Commissions28 Jun 2002Appeal dismissed
MOHAMMAD AKHTER DAR Vs Oriental Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 559
Tribunals and Commissions28 Jun 2002Appeal allowed
PRAVEEN KATAREY Vs KHANDELWAL ROADWAYS
National Consumer Disputes Redressal Commission · 2003 1 CPC 376 : 2003 1 CPJ 254 : 2003 2 CPR 91