Tribunals and Commissions23 Jul 2002C.A.disposed of
SANJAY UPPAL Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 2003 2 CPJ 10
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2002
869 judgments · page 22 of 44
Tribunals and Commissions23 Jul 2002
ASHWANI TEXTILES Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 45 : 2002 3 CLT 494 : 2002 3 CPR 165 : 2003 1 CPC 106 : 2003 1 CPJ 43
Tribunals and Commissions22 Jul 2002Appeal dismissed
CARRIER AIRCON LTD. Vs TAMILNADU RURAL URBAN CONSUMER PROTECTION COUNCIL
National Consumer Disputes Redressal Commission · 2003 1 CPC 387 : 2003 1 CPJ 215 : 2003 2 CPR 85
Tribunals and Commissions22 Jul 2002Appeal dismissed
Life Insurance Corporation of India Vs MOHD.AAMIR
National Consumer Disputes Redressal Commission · 2003 3 CPJ 598
Tribunals and Commissions22 Jul 2002Appeal dismissed
MEENA KANCHAN Vs SHIBBU
National Consumer Disputes Redressal Commission · 2003 2 CPJ 147 : 2003 3 CLT 351
Tribunals and Commissions19 Jul 2002Appeal disposed of
G.D.A. Vs SUNIL GARG
National Consumer Disputes Redressal Commission · 2002 3 CPR 151 : 2003 1 CLT 112 : 2003 1 CPC 119 : 2003 1 CPJ 108
Tribunals and Commissions19 Jul 2002Complaint Petition dismissed
AFFABLE ENTERPRISES Vs NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2003 2 CPJ 16
Tribunals and Commissions19 Jul 2002Appeal allowed
SHYAMLAL AGARWAL Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 236
Tribunals and Commissions18 Jul 2002Appeal dismissed
PARASURAM SAHOO Vs POST MASTER, HOWRAH GENERAL POST OFFICE
National Consumer Disputes Redressal Commission · 2003 4 CPJ 83
Tribunals and Commissions18 Jul 2002Appeal dismissed
KANAK VERMA Vs Mahanagar Telephone Nigam Ltd.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 288
Tribunals and Commissions16 Jul 2002Appeal dismissed
New India Assurance Co. Ltd. Vs TOBACCO CENTRE
National Consumer Disputes Redressal Commission · 2003 1 CPJ 588 : 2003 2 CPR 289 : 2003 3 CLT 134
Tribunals and Commissions16 Jul 2002Appeal partly allowed
KAMLESH KUMAR TYAGI Vs NARESH KUMAR TYAGI
National Consumer Disputes Redressal Commission · 2003 2 CLT 696
Tribunals and Commissions16 Jul 2002Revision Petition dismissed
PRAGATHI CHIT FUNDS LTD. Vs MOHD. MUNTAZEER
National Consumer Disputes Redressal Commission · 2002 3 CPJ 127 : 2002 3 CPR 140 : 2003 1 CLT 103
Tribunals and Commissions16 Jul 2002Appeal dismissed
M.K.JAIN Vs Delhi Vidyut Board
National Consumer Disputes Redressal Commission · 2003 2 CPJ 271
Tribunals and Commissions16 Jul 2002Appeal dismissed
NEW INDIA ASSURANCE COMPANY LIMITED Vs Abdul Jabbar
National Consumer Disputes Redressal Commission · 2003 2 CLT 311 : 2003 2 CPJ 47
Tribunals and Commissions16 Jul 2002Appeal dismissed
DELHI VIDYUT BOARD Vs HARJINDER SINGH ARORA
National Consumer Disputes Redressal Commission · 2003 2 CPJ 169
Tribunals and Commissions16 Jul 2002Appeal dismissed
SIDHARTH BATTA Vs MAJ.GEN.M.L.MAGOTRA
National Consumer Disputes Redressal Commission · 2003 0 KASHLJ 165 : 2003 3 CLT 504 : 2003 4 CPJ 182 : 2003 SUPP JKJ 499
Tribunals and Commissions16 Jul 2002
Sudha Verma Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2002 3 CLT 354 : 2002 3 CPR 128 : 2003 1 CPJ 325
Tribunals and Commissions15 Jul 2002Revision Petition dismissed
Kanpur Development Authority Vs BITTI DEVI
National Consumer Disputes Redressal Commission · 2007 4 CPJ 397
Tribunals and Commissions15 Jul 2002Appeal allowed
New India Assurance Company Ltd. Vs GIRISH CHANDRA PALIVAL
National Consumer Disputes Redressal Commission · 2003 2 CPJ 331