Tribunals and Commissions15 Jul 2002Appeal allowed
NORTH BENGAL STATE TRANSPORT CORPORATION Vs PARBATI CHARAN ROY
National Consumer Disputes Redressal Commission · 2003 2 CPJ 223
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2002
869 judgments · page 23 of 44
Tribunals and Commissions15 Jul 2002Complaint disposed of
RADHIKA STERLING FINANCE LTD. Vs National Stock Exchange of India Ltd.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 571 : 2003 2 CPR 71
Tribunals and Commissions15 Jul 2002Appeal dismissed
Life Insurance Corporation of India Vs K.V.NATARAJAN
National Consumer Disputes Redressal Commission · 2003 2 CPJ 668
Tribunals and Commissions15 Jul 2002Appeal allowed
MAHAPRABHANDHAK Vs K.L.SARAF
National Consumer Disputes Redressal Commission · 2003 1 CPJ 185
Tribunals and Commissions15 Jul 2002Appeal disposed of
W.B.S.E.B. Vs DINANATH SARDAR
National Consumer Disputes Redressal Commission · 2003 1 CPJ 292
Tribunals and Commissions15 Jul 2002Appeal dismissed
ORIENTAL INSURANCE Company Limited Vs RAM LAL
National Consumer Disputes Redressal Commission · 2002 3 CPJ 294
Tribunals and Commissions15 Jul 2002
GULSHER Vs Station Master Railway Station Shahdara Delhi
National Consumer Disputes Redressal Commission · 2003 1 CPJ 437
Tribunals and Commissions12 Jul 2002Complaint dismissed
MATHURA MAHTO (MISTRY) Vs BINDESHWAR JHA "BINDU"
National Consumer Disputes Redressal Commission · 2003 1 CPJ 535 : 2003 2 CPR 274
Tribunals and Commissions12 Jul 2002Complaint allowed
Bharathi Vs H.M.CONSTRUCTIONS
National Consumer Disputes Redressal Commission · 2003 2 CPJ 320
Tribunals and Commissions12 Jul 2002
UNITED INDIA INSURANCE CO. Vs SURAJ MAL RAM NIWAS OIL MILLS (P) LTD.
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 3 : 2002 3 CPR 147 : 2003 0 CTJ 130 : 2003 1 CLT 109 : 2003 1 CPC 123 : 2003 1 CPJ 82
Tribunals and Commissions11 Jul 2002Appeal partly allowed
NEW INDIA ASSURANCE COMPANY LIMITED Vs SUNIL KUMAR PASRICHA
National Consumer Disputes Redressal Commission · 2002 3 CPJ 303
Tribunals and Commissions11 Jul 2002Revision Petition dismissed
Rajasthan Housing Board Vs MURALI LAL JAIMAN
National Consumer Disputes Redressal Commission · 2002 3 CPJ 337 : 2002 3 CPR 134 : 2003 1 CLT 98 : 2003 1 CPC 110
Tribunals and Commissions11 Jul 2002Appeal dismissed
UCO BANK Vs DILIP KUMAR
National Consumer Disputes Redressal Commission · 2003 2 CPJ 165
Tribunals and Commissions11 Jul 2002
UNITED COMMERCIAL BANK Vs ANITA AIRAN
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 88 : 2002 3 CPJ 371 : 2002 3 CPR 232
Tribunals and Commissions10 Jul 2002Complaint allowed with costs
Narasamma Vs Branch Manager, L.I.C. of India
National Consumer Disputes Redressal Commission · 2003 2 CPJ 415
Tribunals and Commissions10 Jul 2002Appeal dismissed
SANJEEV KUMAR MATHUR Vs FINE FABRICATION WORKS
National Consumer Disputes Redressal Commission · 2003 3 CPJ 198
Tribunals and Commissions10 Jul 2002Revision Petitions dismissed
P.DINAKARAN Vs JANAK RAJ CHOPRA
National Consumer Disputes Redressal Commission · 2003 1 CPJ 135 : 2006 2 CPC 657
Tribunals and Commissions10 Jul 2002Appeal allowed
Trilochan Singh Vs JAGDISH CHANDRA KHATRI
National Consumer Disputes Redressal Commission · 2003 2 CPJ 126
Tribunals and Commissions09 Jul 2002Appeal dismissed
VINOD KUMARI SRIVASTAVA Vs Hindustan Aeronautics Ltd.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 246
Tribunals and Commissions09 Jul 2002Appeal allowed
K.M.JAMALUL MALIK Vs UNITED INDIA INSURANCE COMPANY Limited
National Consumer Disputes Redressal Commission · 2003 1 CPJ 558