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National Consumer Disputes Redressal Commission judgments, 2002

869 judgments · page 21 of 44

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Tribunals and Commissions31 Jul 2002Appeal disposed of

Raj Travels and Tours Ltd Vs JITUBHAI GANDHI

National Consumer Disputes Redressal Commission · 2008 1 CPJ 288

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Tribunals and Commissions31 Jul 2002Appeal dismissed

MANAGING DIRECTOR, PATEL ROADWAYS LTD. Vs R.AROCKIA RANI

National Consumer Disputes Redressal Commission · 2003 2 CPJ 646 : 2004 1 CPC 128

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Tribunals and Commissions31 Jul 2002Appeal disposed of

GHULAM RASOOL Vs REGIONAL MANAGER, JAndK STATE FOREST CORPN.

National Consumer Disputes Redressal Commission · 2003 2 CPR 372 : 2003 3 CLT 28 : 2003 3 CPJ 576

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Tribunals and Commissions30 Jul 2002Allowed

GAMMON INDIA LTD. Vs NEW INDIA ASSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 2002 3 CPR 141 : 2003 1 CLT 104 : 2003 1 CPC 116 : 2003 2 UC 1046 : 2004 1 CPJ 10

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Tribunals and Commissions30 Jul 2002Revision Petition disposed of

Shriram Transport Finance Co. Ltd. Vs United India Insurance Co. Ltd.

National Consumer Disputes Redressal Commission · 2002 3 CPJ 149

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Tribunals and Commissions30 Jul 2002Appeal dismissed

RAKESH SINGHLA Vs AIRPHONE COMMUNICATIONS (INDIA) LTD.

National Consumer Disputes Redressal Commission · 2003 1 CPJ 66 : 2003 1 CPR 542 : 2003 2 CLT 616

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Tribunals and Commissions30 Jul 2002Application dismissed

NAND KISHORE MALHAN Vs DELHI DEVELOPMENT AUTHORITY

National Consumer Disputes Redressal Commission · 2002 3 CPJ 112

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Tribunals and Commissions30 Jul 2002Complaint partly allowed

HIMAYOON JALAL Vs JEHLUM VALLEY COLLEGE

National Consumer Disputes Redressal Commission · 2003 3 CPJ 409 : 2003 3 CPR 312 : 2004 1 CLT 62

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Tribunals and Commissions30 Jul 2002

AMRITSAR IMPROVEMENT TRUST Vs SANJAY KUMAR

National Consumer Disputes Redressal Commission · 2002 0 ACJ 589 : 2002 0 NCDRC 68 : 2002 3 CLT 506 : 2002 3 CPJ 107 : 2002 3 CPR 179 : 2003 0 CTJ 28 : 2003 1 CPC 25

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Tribunals and Commissions29 Jul 2002Revision Petition dismissed

Ranbir Singh Vs T.R. DAVID

National Consumer Disputes Redressal Commission · 2003 2 CPJ 153

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Tribunals and Commissions29 Jul 2002Dismissed

S.A.RAWTHER SPICES (P) LTD. Vs Bank of India

National Consumer Disputes Redressal Commission · 2002 3 CPJ 145 : 2002 3 CPR 226

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Tribunals and Commissions29 Jul 2002Appeal dismissed

DELHI DEVELOPMENT AUTHORITY Vs JAGMANDAR DASS JAIN

National Consumer Disputes Redressal Commission · 2003 2 CPJ 251 : 2003 2 CPR 466 : 2003 3 CLT 177

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Tribunals and Commissions29 Jul 2002Appeal dismissed

AMRIK SINGH Vs GHUNGROO

National Consumer Disputes Redressal Commission · 2003 1 CPJ 431

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Tribunals and Commissions29 Jul 2002

MAJOR KABAL SINGH Vs Land And Building Deptt

National Consumer Disputes Redressal Commission · 2002 3 CPJ 146

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Tribunals and Commissions28 Jul 2002Complaint disposed of

DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs SCHEDULED CASTES AND SCHEDULED TRIBES/BACKWARD AND MINORITIES COOPERATIVE HOUSING SOCIETY LTD.

National Consumer Disputes Redressal Commission · 2003 2 CPJ 34

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Tribunals and Commissions26 Jul 2002Ordered accordingly

Maruti Udyog Ltd. Vs Rajiv Kumar Loomba

National Consumer Disputes Redressal Commission · 2002 3 CPJ 240

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Tribunals and Commissions25 Jul 2002Revision Petition allowed with costs

NOWSHEEN JAHAN Vs TAMIL NADU ELECTRICITY BOARD

National Consumer Disputes Redressal Commission · 2002 3 CPJ 105 : 2002 3 CPR 138 : 2003 0 CTJ 32 : 2003 1 CLT 101 : 2003 1 CPC 113

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Tribunals and Commissions25 Jul 2002Complaint disposed of

HAJA BEGUM Vs Life Insurance Corporation of India

National Consumer Disputes Redressal Commission · 2003 2 CPJ 341 : 2003 2 CPR 374 : 2003 3 CLT 409

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Tribunals and Commissions24 Jul 2002Appeal dismissed with costs

BEENA GARG Vs KAILASH NURSING HOME

National Consumer Disputes Redressal Commission · 2002 3 CPJ 99

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Tribunals and Commissions24 Jul 2002Appeal disposed of

W.B.S.E.B. Vs JYOIRMOY MONDAL

National Consumer Disputes Redressal Commission · 2003 1 CLT 534 : 2003 1 CPJ 303

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