Tribunals and Commissions21 Aug 2002Complaint & C.A. disposed of
G.PRODUCTS Vs INVESTMENT CORPN. LTD. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND
National Consumer Disputes Redressal Commission · 2003 1 CLT 583 : 2003 1 CPJ 8 : 2003 1 CPR 314
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2002
869 judgments · page 19 of 44
Tribunals and Commissions20 Aug 2002Appeal allowed
PRAKASH TRANSPORT Vs YADAV CRAFTS
National Consumer Disputes Redressal Commission · 2007 4 CPJ 302
Tribunals and Commissions20 Aug 2002Complaint dismissed
RAKESH KUMAR MONGA Vs Greater Noida Industrial Development Authority
National Consumer Disputes Redressal Commission · 2003 2 CPJ 5
Tribunals and Commissions20 Aug 2002Appeal partly allowed
GENERAL MANAGER, SURAT TELECOM DISTRICT Vs DINKARRAI THAKARSEY THAKKAR
National Consumer Disputes Redressal Commission · 2003 1 CPC 578 : 2003 1 CPJ 53 : 2003 1 CPR 239 : 2003 2 CLT 613
Tribunals and Commissions16 Aug 2002
V.K.KATHURIA Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 31 : 2002 3 CPJ 132 : 2002 3 CPR 281
Tribunals and Commissions14 Aug 2002Revision Petition disposed of
Life Insurance Corporation of India Vs D.K.PANCHAL
National Consumer Disputes Redressal Commission · 2003 2 CPJ 102
Tribunals and Commissions14 Aug 2002Appeal partly allowed
Oriental Insurance Co. Ltd. Vs Laxminarayan Gupta
National Consumer Disputes Redressal Commission · 2002 3 CLT 327 : 2002 3 CPR 236 : 2003 1 CPJ 567
Tribunals and Commissions14 Aug 2002Appeal dismissed
NEPC AIRLINES Vs M.JOSEPH
National Consumer Disputes Redressal Commission · 2003 3 CPJ 462
Tribunals and Commissions14 Aug 2002Appeal allowed
Maruti Udyog Ltd. Vs AMINA NIZAMUDDIN CHASMEWALA
National Consumer Disputes Redressal Commission · 2003 2 CPJ 129
Tribunals and Commissions14 Aug 2002Complaint allowed with costs
Ghulam Mohi-Ud-Din Shah Vs Oriental Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 406
Tribunals and Commissions14 Aug 2002Revision Petitions dismissed
JEEVAN BIMA SAHAYOG ASSET MANAGEMENT CO. LTD. Vs REKHA TRIPATHI
National Consumer Disputes Redressal Commission · 2003 1 CPJ 192 : 2003 2 CLT 464 : 2003 2 CPR 169
Tribunals and Commissions14 Aug 2002Application disposed of
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs Mahanagar Telephone Nigam Ltd.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 13 : 2003 3 CLT 111
Tribunals and Commissions14 Aug 2002
Samajik Nayay Vs GHAZIABAD DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2003 2 CLT 419 : 2003 2 CPJ 12
Tribunals and Commissions14 Aug 2002
Hitendra Shamra Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2002 1 CLT 635 : 2002 1 CPR 265 : 2002 3 CPJ 142
Tribunals and Commissions13 Aug 2002Complaint disposed of
Ghulam Qadir Wani Vs United India Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 540
Tribunals and Commissions13 Aug 2002Petitions allowed
KANTA VILAS VAYADANDE Vs S.S. BENDALE
National Consumer Disputes Redressal Commission · 2007 4 CPJ 399
Tribunals and Commissions13 Aug 2002Appeal dismissed
Bikar Singh Vs RISHI HIGH SCHOOL
National Consumer Disputes Redressal Commission · 2003 3 CLT 345 : 2003 3 CPJ 711
Tribunals and Commissions12 Aug 2002Dismissed
KAILASH CHAND JAIN Vs BIHAR STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2007 4 CPJ 269
Tribunals and Commissions12 Aug 2002Appeal dismissed with costs
PUNJAB STATE ELECTRICITY BOARD Vs JASWINDER SINGH
National Consumer Disputes Redressal Commission · 2003 2 CPC 484 : 2003 4 CPJ 572
Tribunals and Commissions12 Aug 2002Appeals dismissed
T.C.GOVINDASAMY Vs B.KASTHURI
National Consumer Disputes Redressal Commission · 2003 3 CPJ 619