Tribunals and Commissions20 Sept 2002Complaint disposed of
AMARJIT SINGH SIDHU Vs PAL PEUGEOT LTD.
National Consumer Disputes Redressal Commission · 2003 1 CPC 257 : 2003 1 CPJ 459 : 2003 2 CLT 603
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2002
869 judgments · page 17 of 44
Tribunals and Commissions20 Sept 2002Appeal allowed
DIVISIONAL ENGINEER, TELEPHONE DEPARTMENT Vs S.VASUDEVAN
National Consumer Disputes Redressal Commission · 2003 3 CPJ 591
Tribunals and Commissions20 Sept 2002Revision Petitions dismissed
G.D.A Vs PRAVIN KUMAR
National Consumer Disputes Redressal Commission · 2003 2 CPJ 148
Tribunals and Commissions19 Sept 2002Appeal dismissed
GANESH DUTTA TIWARI Vs Divisional Manager, Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2003 2 CPJ 143 : 2004 1 CPC 52
Tribunals and Commissions19 Sept 2002Complaint dismissed
C.A.PHILOMINA Vs VIJAYA KUMAR KODALI
National Consumer Disputes Redressal Commission · 2003 3 CPJ 403 : 2003 3 CPR 485
Tribunals and Commissions19 Sept 2002
VILLINUR ASSOCIATES Vs DHANARAJ DENIS A.
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 17 : 2003 2 CPC 574 : 2003 2 CPJ 132 : 2003 3 CPJ 78
Tribunals and Commissions18 Sept 2002Revision Petition dismissed
BHUPENDRAKUMAR R.PARIKH Vs Bank of India
National Consumer Disputes Redressal Commission · 2003 2 CPJ 137
Tribunals and Commissions18 Sept 2002Revision Petition dismissed
SUPERIOR BUILDERS Vs JAINABAI A.KALASEKAR
National Consumer Disputes Redressal Commission · 2003 2 CPJ 139
Tribunals and Commissions18 Sept 2002Complaint dismissed
I.J.S. AHLUWALIA, ADVOCATE Vs AMERICAN EXPRESS TRAVEL RELATED SERVICES
National Consumer Disputes Redressal Commission · 2003 2 CPJ 131 : 2003 3 CLT 528 : 2004 1 CPC 143
Tribunals and Commissions18 Sept 2002NOE discharged
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs KHAITAN INDIA LTD.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 17
Tribunals and Commissions18 Sept 2002Appeal allowed
SHEETAL MITTAL Vs SIDHARTHA SPINFAB LIMITED
National Consumer Disputes Redressal Commission · 2003 1 CPC 248 : 2003 1 CPJ 115 : 2003 1 CPR 424 : 2003 2 CLT 631
Tribunals and Commissions18 Sept 2002Appeal allowed
BHAJAN LAL Vs National Insurance Co.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 115
Tribunals and Commissions17 Sept 2002Appeal dismissed
SUKHVINDER SINGH JAGGI Vs GENERAL MANAGER, TELECOM
National Consumer Disputes Redressal Commission · 2003 1 CPC 247 : 2003 3 CLT 64 : 2004 1 CPJ 502
Tribunals and Commissions17 Sept 2002Appeal allowed
BIPPINJIT SINGH Vs State of Punjab
National Consumer Disputes Redressal Commission · 2004 3 CPJ 190
Tribunals and Commissions16 Sept 2002Appeal dismissed
S.BALACHANDRAN Vs BRANCH MANAGER (TOWN DIVISION), TAMIL NADU STATE TRANSPORT CORPORATION
National Consumer Disputes Redressal Commission · 2003 2 CPJ 495
Tribunals and Commissions16 Sept 2002Application disposed of
LAXMANBHAI VAIJIBHAI PATEL Vs DOMESTIC COAL GAS CO. PVT. LTD. CHAIRMAN AND MANAGING DIRECTOR OF M/S. MODEL
National Consumer Disputes Redressal Commission · 2003 1 CPJ 5
Tribunals and Commissions16 Sept 2002Application disposed of
BIPINBHAI JAGJIVANDAS PATEL Vs MODEL DOMESTIC COAL GAS CO. PVT. LTD. CHAIRMAN AND MANAGING DIRECTOR
National Consumer Disputes Redressal Commission · 2003 2 CPJ 37
Tribunals and Commissions16 Sept 2002Appeal dismissed
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs SURINDER KAUR
National Consumer Disputes Redressal Commission · 2003 3 CPJ 390
Tribunals and Commissions16 Sept 2002Complaint allowed
K.RAVINDRANATH KOTTOOR Vs PRESIDENT, EXECUTIVE COMMITTEE, KEMPEGOWDA INSTITUTE OF MEDICAL SCIENCES
National Consumer Disputes Redressal Commission · 2003 1 CPJ 80
Tribunals and Commissions12 Sept 2002Complaint disposed of
ASHU BHATIA Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2003 1 CPC 269 : 2003 1 CPJ 130 : 2003 1 CPR 685 : 2003 2 CLT 80