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National Consumer Disputes Redressal Commission judgments, 2002

869 judgments · page 18 of 44

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Tribunals and Commissions12 Sept 2002Appeal dismissed

VIJAY TRADING COMPANY Vs Chandrabai

National Consumer Disputes Redressal Commission · 2003 1 CPJ 575 : 2003 2 CLT 92

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Tribunals and Commissions12 Sept 2002Appeal dismissed

Balbir Singh Vs LUDHIANA IMPROVEMENT TRUST

National Consumer Disputes Redressal Commission · 2003 3 CLT 250 : 2003 3 CPJ 364

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Tribunals and Commissions12 Sept 2002

SURESH BHAI Vs PATNA TELEPHONES

National Consumer Disputes Redressal Commission · 2002 0 NCDRC 87 : 2003 2 CPC 575

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Tribunals and Commissions10 Sept 2002Complaint dismissed

ATAM PARKASH Vs SILVERTON COOPERATIVE HOUSE BUILDING SOCIETY

National Consumer Disputes Redressal Commission · 2004 1 CPJ 492

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Tribunals and Commissions09 Sept 2002Appeal dismissed

AMITA RASTOGI Vs LIC of India

National Consumer Disputes Redressal Commission · 2003 1 CPJ 193

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Tribunals and Commissions06 Sept 2002C.A.dismissed

VEER VARDHMAN TEXTILE MILLS LTD. Vs CLAUS HIRSCHBURGER GmbH

National Consumer Disputes Redressal Commission · 2003 2 CPJ 19

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Tribunals and Commissions05 Sept 2002Appeal allowed

PUNJAB CIVIL And CONSUMER WELFARE FRONT (REGD.) Vs PEPSU ROAD TRANSPORT CORPORATION

National Consumer Disputes Redressal Commission · 2004 3 CPJ 362

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Tribunals and Commissions04 Sept 2002Petitions allowed

SANJAY R. KOTHARI Vs SOUTH MUMBAI CONSUMER DISPUTES REDRESSAL FORUM

National Consumer Disputes Redressal Commission · 2003 1 CLT 364 : 2003 3 CPJ 116

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Tribunals and Commissions04 Sept 2002Proceedings disposed of

DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs CONSUMER COOP. STORE

National Consumer Disputes Redressal Commission · 2003 1 CPJ 9

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Tribunals and Commissions04 Sept 2002Appeal dismissed

United India Insurance Co. Ltd. Vs G.CHANRAMOHAN

National Consumer Disputes Redressal Commission · 2003 1 CPJ 546

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Tribunals and Commissions03 Sept 2002Appeal dismissed

SIMAR SINGH SAWHNEY Vs ZONAL MANAGER, UNIT TRUST OF INDIA

National Consumer Disputes Redressal Commission · 2003 1 CPJ 633 : 2003 2 CLT 320

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Tribunals and Commissions03 Sept 2002Revision Petition dismissed

STIC TRAVELS (P) LTD. Vs INDRA KATHPALIA

National Consumer Disputes Redressal Commission · 2003 2 CPC 579 : 2003 3 CPJ 108

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Tribunals and Commissions03 Sept 2002Complaints partly allowed

M.Suryanarayana Vs SHAKUNTALAMMA

National Consumer Disputes Redressal Commission · 2003 2 CPJ 135

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Tribunals and Commissions02 Sept 2002Appeal allowed

ANIL WAHI Vs WORLD WIDE IMMIGRATION CONSULTANCY SERVICES

National Consumer Disputes Redressal Commission · 2004 1 CPJ 357

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Tribunals and Commissions01 Sept 2002

Bhopal Vikas Pradhikaran Vs Smt. Kusum Kurchaniya

National Consumer Disputes Redressal Commission · 2003 3 CPJ 106

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Tribunals and Commissions30 Aug 2002Appeal partly allowed

Hindustan Ciba Geigy Ltd. Vs SHANKER PATEL

National Consumer Disputes Redressal Commission · 2003 2 CPJ 238

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Tribunals and Commissions30 Aug 2002Appeal dismissed

JAndK Housing Board Vs ROMESH CHANDER GUPTA

National Consumer Disputes Redressal Commission · 2003 2 CPJ 323 : 2003 SUPP JKJ 526

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Tribunals and Commissions29 Aug 2002Complaint partly allowed with costs

DULIPUDI SRINIVAS Vs PARASA YOGALINGESWARA RAO

National Consumer Disputes Redressal Commission · 2003 4 CPJ 326

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Tribunals and Commissions28 Aug 2002Enquiry and C.A. disposed of

SURENDER KUMAR Vs EICHER GOODEARTH LTD.

National Consumer Disputes Redressal Commission · 2003 2 CPJ 44

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Tribunals and Commissions26 Aug 2002

Giants Consumer Education and Research Society Vs Ghaziabad Development Authority

National Consumer Disputes Redressal Commission · 2003 1 AWC 14

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