Tribunals and Commissions07 Oct 2002
Golden Gate Clothing Pvt Ltd Vs UNITED INDIA INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2002 3 CPJ 356
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2002
869 judgments · page 16 of 44
Tribunals and Commissions04 Oct 2002Appeal partly allowed
JUNIOR ENGINEER, ELECTRICAL, DENPUR SECTION Vs ARJUNI CHARAN MISHRA
National Consumer Disputes Redressal Commission · 2003 1 CPJ 284
Tribunals and Commissions03 Oct 2002Complaint allowed
D.LAXMI Vs CHAIRMAN, ANDHRA PRADESH STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2003 3 CPJ 481 : 2003 3 CPR 419
Tribunals and Commissions30 Sept 2002Complaint allowed
GAJENDRA KUMAR PANIGRAHI Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2003 1 CPC 603 : 2003 1 CPR 408 : 2004 1 CPJ 62
Tribunals and Commissions30 Sept 2002Appeal dismissed
J.K.DHINGRA Vs NARINDERJIT SINGH
National Consumer Disputes Redressal Commission · 2003 1 CPJ 619 : 2003 2 CLT 702 : 2003 2 CPR 464
Tribunals and Commissions27 Sept 2002Appeal dismissed
Escorts Ltd. Vs HOTEL SRI KUMARAN
National Consumer Disputes Redressal Commission · 2003 1 CPJ 349
Tribunals and Commissions26 Sept 2002Appeal dismissed
DEVI DAYAL SHARMA Vs Oriental Bank of Commerce
National Consumer Disputes Redressal Commission · 2003 1 CPJ 500
Tribunals and Commissions26 Sept 2002Appeal allowed
RAJNEESH BANSAL Vs PASCO AUTOMOBILES
National Consumer Disputes Redressal Commission · 2004 3 CPJ 345
Tribunals and Commissions26 Sept 2002Revision Petition allowed
New India Assurance Co. Ltd. Vs DINESH BHATIA
National Consumer Disputes Redressal Commission · 2002 3 CPJ 358 : 2003 1 CPC 318
Tribunals and Commissions26 Sept 2002Appeals dismissed
MADHAV PROCESSORS Vs VEERPRABHU MARKETING LTD.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 640
Tribunals and Commissions26 Sept 2002Revision Petition dismissed
POONAM MANGLA Vs PREM NATH HOSPITAL
National Consumer Disputes Redressal Commission · 2002 3 CPJ 353 : 2003 1 CPC 199
Tribunals and Commissions25 Sept 2002Dismissed
CURRENT LAW JOURNAL PUBLISHERS LTD. Vs MANPREET SINGH SARAO
National Consumer Disputes Redressal Commission · 2002 3 CLT 462 : 2003 0 CTJ 733 : 2003 2 CPC 127 : 2004 1 CPJ 454
Tribunals and Commissions25 Sept 2002Appeal dismissed
National Insurance Co. Ltd. Vs NATIONAL PROCESSORS
National Consumer Disputes Redressal Commission · 2002 3 CPJ 346 : 2003 1 CPC 210
Tribunals and Commissions25 Sept 2002Complaint dismissed
P.Prabhavathi Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 177
Tribunals and Commissions25 Sept 2002
NEW INDIA ASSURANCE CO LTD Vs S Jeyarajan Thamp
National Consumer Disputes Redressal Commission · 2002 3 CPJ 349 : 2003 1 CPC 202
Tribunals and Commissions23 Sept 2002
SUYASH HOSPITAL PVT. LTD. Vs PRASSANNA KUMAR OJHA
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 5 : 2003 2 CPJ 150
Tribunals and Commissions23 Sept 2002
VIJAY SHANKAR Vs MANDEEP SINGH
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 15 : 2003 2 CPJ 170
Tribunals and Commissions20 Sept 2002Appeal dismissed
M.L.M.MOHAMMED LEBBAI Vs MANI RAJ And CO.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 515 : 2003 2 CLT 18 : 2003 2 CPR 268
Tribunals and Commissions20 Sept 2002Appeal dismissed
MURARI LAL SHARMA Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2003 2 CPJ 152
Tribunals and Commissions20 Sept 2002Revision Petition dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs MEERA DATA
National Consumer Disputes Redressal Commission · 2003 2 CPJ 140 : 2003 3 CLT 233