Tribunals and Commissions22 Oct 2002Complaint allowed
PASUMARTHI S.N. MURTHI Vs NISCHINT CONSTRUCTIONS
National Consumer Disputes Redressal Commission · 2003 1 CPJ 399
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2002
869 judgments · page 14 of 44
Tribunals and Commissions22 Oct 2002Appeal dismissed
VIPIN RAMNILAL DHRUV Vs WARDHA NAGRI SAHAKARI ADHIKOSH (BANK)
National Consumer Disputes Redressal Commission · 2003 1 CPJ 256
Tribunals and Commissions21 Oct 2002Appeal allowed
RAGHUNATH DAMODAR KHACHANE Vs SHANTISTAR BUILDERS
National Consumer Disputes Redressal Commission · 2003 1 CPJ 324
Tribunals and Commissions18 Oct 2002Appeal dismissed
P.S.E.B. Vs Jagdev Singh
National Consumer Disputes Redressal Commission · 2003 3 CLT 245 : 2003 3 CPJ 715
Tribunals and Commissions18 Oct 2002Appeal allowed
PUNJAB STATE ELECTRICITY BOARD Vs Parkash Singh
National Consumer Disputes Redressal Commission · 2003 2 CPR 399 : 2003 3 CLT 479 : 2004 3 CPJ 8
Tribunals and Commissions18 Oct 2002Complaint disposed of
PACWELL INDUSTRIES Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 271
Tribunals and Commissions18 Oct 2002Appeal dismissed
BANK OF PUNJAB LTD. Vs USHA RANI
National Consumer Disputes Redressal Commission · 2004 3 CPJ 188
Tribunals and Commissions18 Oct 2002Appeal dismissed
PUNJAB STATE ELECTRICITY BOARD Vs Gurmeet Singh
National Consumer Disputes Redressal Commission · 2003 2 CLT 524 : 2003 3 CPJ 313
Tribunals and Commissions18 Oct 2002Appeal dismissed
Zonal Manager, Life Insurance Corporation of India Vs MAUREEN CATHERINE LOBO
National Consumer Disputes Redressal Commission · 2002 3 CPR 369 : 2003 2 CLT 304 : 2003 2 CPJ 41
Tribunals and Commissions16 Oct 2002Appeal partly allowed
JAMNA DEVI Vs F.D.C.LTD.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 509 : 2003 3 CPR 432 : 2004 1 CPC 341
Tribunals and Commissions14 Oct 2002Appeal partly allowed
GANESH CO-OP. TENANT OWNERSHIP HOUSING SOCIETY LIMITED Vs CHANDRABHAN GANPATI WANJARI
National Consumer Disputes Redressal Commission · 2003 1 CPJ 533 : 2003 2 CLT 578 : 2003 2 CPC 665 : 2003 2 CPR 319
Tribunals and Commissions14 Oct 2002Appeal allowed
MOHAN CHOUKSEY Vs RAKESH AGRAWAL
National Consumer Disputes Redressal Commission · 2002 3 CPR 351 : 2003 1 CPC 335 : 2003 1 CPJ 117
Tribunals and Commissions11 Oct 2002Complaint dismissed
M.Srinivas Vs RAMA THULASI
National Consumer Disputes Redressal Commission · 2003 1 CPJ 449 : 2003 2 CPR 242 : 2003 3 CLT 56
Tribunals and Commissions11 Oct 2002Appeal dismissed
TUFAIL AHMED SHAH Vs JAndK BANK
National Consumer Disputes Redressal Commission · 2003 3 CPJ 531
Tribunals and Commissions11 Oct 2002Complaint allowed
DEEPAK GOKARAN Vs CHAIRMAN, MAHANT GURMUKH SINGH CHARITABLE HOSPITAL TRUST
National Consumer Disputes Redressal Commission · 2003 1 CPJ 518 : 2003 2 CLT 21
Tribunals and Commissions11 Oct 2002Appeal dismissed
SUSHIL KUMAR Vs BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 367 : 2003 2 CPC 659 : 2003 2 CPR 283 : 2003 3 CLT 266
Tribunals and Commissions10 Oct 2002Appeal disposed of
SHANO WADHAWAN Vs National Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2003 2 CPJ 198
Tribunals and Commissions10 Oct 2002Appeal dismissed
Simran Farms Ltd. Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2002 3 CPJ 359 : 2003 1 CPC 319
Tribunals and Commissions10 Oct 2002Complaint dismissed
GEETU SAPRA Vs B.L.KAPUR MEMORIAL HOSPITAL
National Consumer Disputes Redressal Commission · 2002 3 CPJ 286 : 2003 2 CLT 225
Tribunals and Commissions10 Oct 2002Complaint dismissed
POCHAMPALLY HANDLOOM HOUSE Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 0 CTJ 9 : 2003 1 CPJ 63