Tribunals and Commissions25 Oct 2002Revision Petition dismissed
RABINDER NATH Vs SCIENCES AND RESEARCH PRINCIPAL, S.B.PATIL INSTITUTE FOR DENTAL
National Consumer Disputes Redressal Commission · 2002 3 CPJ 232 : 2003 1 CLT 263 : 2003 1 CPR 139
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2002
869 judgments · page 13 of 44
Tribunals and Commissions25 Oct 2002Appeal allowed
Oriental Insurance Co. Ltd. Vs GANPATI SOLVEX (P) LTD.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 40 : 2004 2 CPR 287
Tribunals and Commissions25 Oct 2002
ASSISTANT PROVIDENT FUND COMMISSIONER, THIRUVANATHAPURAM Vs ALI AKBAR
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 54 : 2003 1 CLT 344 : 2003 1 CPJ 36
Tribunals and Commissions25 Oct 2002
AVON RICE TRADING COMPANY Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 52 : 2002 3 CPJ 340 : 2003 0 CTJ 110 : 2003 1 CPC 233 : 2003 1 CPR 34 : 2003 2 CLT 154
Tribunals and Commissions25 Oct 2002
UNITED INDIA INSURANCE CO. LTD. Vs N.H.TEXTILE PROCESSORS
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 28 : 2002 3 CPJ 237 : 2003 1 CLT 261 : 2003 1 CPR 137
Tribunals and Commissions25 Oct 2002
T.VANI DEVI Vs TUGUTLA LAKSHMI NARASAIAH NARASA
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 2 : 2003 1 CPC 615 : 2003 1 CPJ 180 : 2003 1 CPR 325
Tribunals and Commissions25 Oct 2002
B.H.KERUDI Vs M.D.J.MITHRA AND CO. LTD.
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 85 : 2002 3 CPJ 299
Tribunals and Commissions25 Oct 2002
VIJAYA SHRIMP FARMS AND EXPORTS LTD. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 16 : 2002 3 CPJ 293
Tribunals and Commissions25 Oct 2002
PAKISTAN INTERNATIONAL AIRLINES Vs Sanjeev Wadhwa
National Consumer Disputes Redressal Commission · 2003 1 CLT 404 : 2003 1 CPJ 54
Tribunals and Commissions24 Oct 2002Appeals disposed of
BABURAO SATAPPA IRRANNANAVAR Vs K.L.E.SOCIETY'S HOSPITAL AND MEDICAL RESEARCH CENTRE
National Consumer Disputes Redressal Commission · 2003 2 CPJ 98
Tribunals and Commissions24 Oct 2002Revision Petition dismissed
Life Insurance Corporation of India Vs RAMESH JAIN
National Consumer Disputes Redressal Commission · 2002 3 CPJ 284 : 2003 1 CLT 515 : 2003 1 CPC 224
Tribunals and Commissions24 Oct 2002Revision Petition allowed
LT.COL.N.K.GHAI Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2002 3 CLT 531 : 2003 1 CPJ 32 : 2003 2 CPR 427
Tribunals and Commissions24 Oct 2002
ARJUN THAKURDAS NIHALANI Vs STATE OF MAHARASHTRA
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 53 : 2002 3 CPJ 421 : 2003 1 CLT 257 : 2003 1 CPR 133 : 2003 2 CPC 249
Tribunals and Commissions23 Oct 2002Appeal disposed of
C.E.S.C. Ltd. Vs ANJAN DEY
National Consumer Disputes Redressal Commission · 2003 1 CPJ 423 : 2003 2 CPC 658 : 2003 2 CPR 282
Tribunals and Commissions23 Oct 2002Appeal dismissed
Oriental Insurance Co. Ltd. Vs NARESHKUMAR BABULAL PATEL
National Consumer Disputes Redressal Commission · 2003 1 CPC 585 : 2003 1 CPJ 168 : 2003 1 CPR 383
Tribunals and Commissions23 Oct 2002Appeal partly allowed
Life Insurance Corporation of India Vs KALIKA PRASAD
National Consumer Disputes Redressal Commission · 2003 1 CPJ 560
Tribunals and Commissions23 Oct 2002Appeal allowed
B.M. BHANDARI Vs J.V.G. SECURITIES AND LEASING LIMITED
National Consumer Disputes Redressal Commission · 2004 3 CPJ 194
Tribunals and Commissions23 Oct 2002
UNION OF INDIA Vs SANJIV DILSUKHRAI DAVE
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 55 : 2003 0 CTJ 200 : 2003 1 CPJ 196 : 2003 1 CPJ 72
Tribunals and Commissions22 Oct 2002Complaint partly allowed
SIVALENKA KAMAKSHAMMA Vs NISCHINT CONSTRUCTIONS
National Consumer Disputes Redressal Commission · 2003 2 CPJ 386 : 2003 3 CPR 59
Tribunals and Commissions22 Oct 2002Appeal partly allowed
Rajasthan Housing Board Vs SOMCHAND
National Consumer Disputes Redressal Commission · 2003 3 CLT 551 : 2003 3 CPJ 46 : 2003 3 CPR 366