Tribunals and Commissions28 Oct 2002C.A. disposed of
TAJINDER SINGH JOLLY Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2003 1 CLT 415 : 2003 1 CPC 265 : 2003 1 CPJ 93
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2002
869 judgments · page 12 of 44
Tribunals and Commissions28 Oct 2002Appeal dismissed
M.USHA Vs STERLING HOLIDAY RESORTS
National Consumer Disputes Redressal Commission · 2003 3 CPJ 472
Tribunals and Commissions28 Oct 2002Appeal dismissed
Divisional Manager, New India Assurance Co.Ltd. Vs AKSHAYA KUMAR MISHRA
National Consumer Disputes Redressal Commission · 2004 1 CPJ 75
Tribunals and Commissions28 Oct 2002Appeal dismissed
New India Assurance Co. Ltd. Vs BENUDHAR UPADHYAYA
National Consumer Disputes Redressal Commission · 2003 4 CPJ 730
Tribunals and Commissions28 Oct 2002Appeals disposed of
DINBANDHU BHUMI VIKAS SANSTHA Vs KISHOR ISHWAR PEKDE
National Consumer Disputes Redressal Commission · 2003 1 CPJ 319
Tribunals and Commissions28 Oct 2002Appeal dismissed
F.PRASANNA Vs CHITRA COLOUR LABORATORY
National Consumer Disputes Redressal Commission · 2003 1 CPJ 345
Tribunals and Commissions28 Oct 2002Appeal dismissed
P.C.MISHRA Vs SKY VIEW HOME CABLE
National Consumer Disputes Redressal Commission · 2003 0 CTJ 1041 : 2003 1 CPJ 416 : 2003 2 CPC 646 : 2003 2 CPR 233 : 2003 3 CLT 69
Tribunals and Commissions25 Oct 2002Appeal dismissed
ARUN MAHADEV NAIK Vs SHASHI NANDKISHORE JULKA
National Consumer Disputes Redressal Commission · 2003 1 CPJ 22
Tribunals and Commissions25 Oct 2002Complaint allowed
PURAR TEXTILES PVT. LTD. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 27 : 2003 3 CLT 124
Tribunals and Commissions25 Oct 2002Appeal allowed
DEVENDRA MADAN Vs Shakuntala Devi
National Consumer Disputes Redressal Commission · 2003 1 CLT 408 : 2003 1 CPJ 57
Tribunals and Commissions25 Oct 2002Revision Petition dismissed
REGIONAL PROVIDENT FUND COMMISSIONER Vs RAHUMA BEEVI
National Consumer Disputes Redressal Commission · 2003 1 CLT 363 : 2003 1 CPJ 81
Tribunals and Commissions25 Oct 2002Revision Petition dismissed
Life Insurance Corpn. of India Vs SHANTA @ RADHIKE LAGMA DOLLI
National Consumer Disputes Redressal Commission · 2002 3 CPJ 295 : 2006 2 CPC 662
Tribunals and Commissions25 Oct 2002Revision Petition dismissed
SUPERINTENDENT OF POST-OFFICERS DIV. KHERI (U.P.) Vs KISAN UCHTTUR MADHYAMIK VIDYALAYA
National Consumer Disputes Redressal Commission · 2002 3 CPJ 292 : 2003 1 CPC 227 : 2003 1 CPR 264
Tribunals and Commissions25 Oct 2002Revision Petition allowed
BALDEV SINGH MALHI Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2003 1 CLT 361 : 2003 1 CPJ 79
Tribunals and Commissions25 Oct 2002Complaint dismissed
Tehri Hydro Development Corporation Ltd. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2003 1 CLT 337
Tribunals and Commissions25 Oct 2002Revision Petition dismissed
SHARAFUDDEEN Vs SUMITRA BUILDERS
National Consumer Disputes Redressal Commission · 2003 2 CPJ 183
Tribunals and Commissions25 Oct 2002Revision Petition dismissed
HARINDER PAL SINGH SHAHANIA Vs GAGAN JOSHI
National Consumer Disputes Redressal Commission · 2002 3 CPJ 302
Tribunals and Commissions25 Oct 2002Revision Petitions dismissed
MAHARASHTRA HYBRID SEED CO. LTD. Vs ANNAPUREDDY VIJENDER REDDY
National Consumer Disputes Redressal Commission · 2002 3 CPJ 283
Tribunals and Commissions25 Oct 2002Revision Petition dismissed
RAMESH S.PATIL Vs AJAY AGRO AGENCIES
National Consumer Disputes Redressal Commission · 2002 3 CPJ 296
Tribunals and Commissions25 Oct 2002Appeal dismissed
DINESH KAUSHAL Vs K.K.KHURANA
National Consumer Disputes Redressal Commission · 2002 3 CPJ 297