Tribunals and Commissions15 Nov 2002Appeal partly allowed
SURESH KUMAR GUPTA Vs GULAB DEVI
National Consumer Disputes Redressal Commission · 2003 1 CPJ 406 : 2003 2 CPC 656 : 2003 2 CPR 271 : 2003 3 CLT 417
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2002
869 judgments · page 10 of 44
Tribunals and Commissions14 Nov 2002Appeal disposed of
New India Assurance Co. Ltd. Vs INDERJEET KAUR
National Consumer Disputes Redressal Commission · 2002 3 CPJ 238 : 2003 1 CLT 525 : 2003 1 CPR 149
Tribunals and Commissions14 Nov 2002Revision Petition dismissed
EXECUTIVE ENGINEER, JHARKHAND STATE HOUSING BOARD Vs Satyendra Singh
National Consumer Disputes Redressal Commission · 2003 1 CPJ 2
Tribunals and Commissions14 Nov 2002Complaints dismissed
KESARI DEVI NAURANG RAI LOHIA FOUNDATION Vs UTI BANK LTD.
National Consumer Disputes Redressal Commission · 2003 1 CLT 355 : 2003 1 CPJ 19 : 2003 1 CPR 143 : 2003 2 CPC 277
Tribunals and Commissions14 Nov 2002Complaint dismissed
NAND KISHORE PRASAD Vs SISTER GRACE, KURJI HOLI FAMILY HOSPITAL
National Consumer Disputes Redressal Commission · 2003 3 CPJ 331 : 2003 3 CPR 503
Tribunals and Commissions14 Nov 2002
Mazboot Packers And Engineers Vs PUNJAB NATIONAL BANK
National Consumer Disputes Redressal Commission · 2002 3 CPJ 234 : 2003 1 CLT 253 : 2003 1 CPR 129 : 2003 2 CPC 297
Tribunals and Commissions13 Nov 2002Appeal allowed
PUNJAB BACKWARD CLASSES LAND DEVELOPMENT AND FINANCE CORPORATION Vs KULBIR SINGH
National Consumer Disputes Redressal Commission · 2003 1 CLT 265 : 2003 1 CPJ 26 : 2003 1 CPR 141
Tribunals and Commissions13 Nov 2002Complaint disposed of
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs UTTAR PRADESH HOUSING And DEVELOPMENT BOARD
National Consumer Disputes Redressal Commission · 2003 1 CPJ 121
Tribunals and Commissions13 Nov 2002Appeal dismissed
GEETA WADHWA Vs BHATIA GLOBAL HOSPITAL
National Consumer Disputes Redressal Commission · 2003 2 CPC 561 : 2003 3 CPJ 1 : 2003 3 CPR 128
Tribunals and Commissions12 Nov 2002Complaint dismissed
BASF India Ltd. Vs State Bank of India
National Consumer Disputes Redressal Commission · 2003 1 CLT 586 : 2003 1 CPJ 11 : 2003 1 CPR 29 : 2003 2 CPC 258
Tribunals and Commissions12 Nov 2002Petition disposed of
KRISHAK BHARATI CO-OPERATIVE LTD. Vs CHIEF GENERAL MANAGER, GUJARAT TELECOM CIRCLE
National Consumer Disputes Redressal Commission · 2003 0 CTJ 107 : 2003 1 CLT 356 : 2003 1 CPJ 21 : 2003 1 CPR 26 : 2003 2 CPC 278
Tribunals and Commissions12 Nov 2002Complaint disposed of
RAJINDER PAL JAURA Vs Secretary, Union of India
National Consumer Disputes Redressal Commission · 2003 1 CLT 333 : 2003 1 CPJ 24 : 2003 1 CPR 35
Tribunals and Commissions12 Nov 2002Appeal dismissed
GRAVITY CRIMPERS Vs United India Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2003 0 CTJ 108 : 2003 1 CLT 351 : 2003 1 CPJ 14 : 2003 1 CPR 27 : 2003 2 CPC 270
Tribunals and Commissions12 Nov 2002Appeals dismissed
New India Assurance Co. Ltd. Vs Ambika
National Consumer Disputes Redressal Commission · 2003 3 CPJ 155
Tribunals and Commissions11 Nov 2002Complaint allowed
PREM CABLES Vs DELHI AUTOMOBILES LTD.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 409 : 2003 2 CPR 264
Tribunals and Commissions11 Nov 2002Appeal dismissed
RAAJ SATT TV CLUB Vs S.DHANASEKHAR
National Consumer Disputes Redressal Commission · 2004 2 CPC 62 : 2004 2 CPJ 626
Tribunals and Commissions11 Nov 2002Complaint partly allowed
ROHIT KOTHOTIA Vs CHATHURBHUJA ENGINEERS AND DEVELOPERS
National Consumer Disputes Redressal Commission · 2003 3 CPJ 459 : 2003 3 CPR 416
Tribunals and Commissions11 Nov 2002Appeal allowed
B.P.MISHRA Vs PROPRIETOR, SREE AUTO SERVICES
National Consumer Disputes Redressal Commission · 2003 4 CPJ 385
Tribunals and Commissions11 Nov 2002
VICE CHANCELLOR, PUNJABI UNIVERSITY PATIALA Vs ASHUTOSH
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 40 : 2003 0 ACJ 173 : 2003 1 CLT 353 : 2003 1 CPJ 17 : 2005 1 CPC 637
Tribunals and Commissions11 Nov 2002
Prakash R Shenai Vs CANARA BANK
National Consumer Disputes Redressal Commission · 2003 1 CPJ 131 : 2003 1 CPR 20