Tribunals and Commissions10 Nov 2002Appeal dismissed
RAM LAL INDER LAL Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 1 CLT 401 : 2006 1 CPC 237 : 2006 1 CPJ 13 : 2006 1 CPR 21
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2002
869 judgments · page 11 of 44
Tribunals and Commissions08 Nov 2002Revision Petition allowed
MRS.M.KANTHIMATHI Vs GOVERNMENT OF INDIA, MINISTRY OF RAILWAYS
National Consumer Disputes Redressal Commission · 2003 1 CPJ 16
Tribunals and Commissions08 Nov 2002Complaint dismissed
SURJIT KAUR Vs DEEPAK KAURA
National Consumer Disputes Redressal Commission · 2003 1 CPJ 622 : 2003 2 CLT 74
Tribunals and Commissions08 Nov 2002Appeal dismissed
SARASWATHY MAHADEVAN Vs REGIONAL PROVIDENT FUND COMMISSIONER
National Consumer Disputes Redressal Commission · 2003 1 CPJ 455 : 2003 2 CPC 645 : 2003 2 CPR 227 : 2003 3 CLT 337
Tribunals and Commissions08 Nov 2002Appeal dismissed
TELECOM DISTRICT MANAGER Vs THULASI RAM
National Consumer Disputes Redressal Commission · 2003 3 CPJ 489
Tribunals and Commissions07 Nov 2002Appeal dismissed
S.G.JAYAVEL NADAR AND SONS Vs M.A.JOSEPH CHENGUTTUVAA
National Consumer Disputes Redressal Commission · 2003 1 CPJ 594 : 2003 3 CLT 137
Tribunals and Commissions07 Nov 2002Appeal allowed
BOMBAY BRAZZERIE Vs MULCHAND AGARWAL
National Consumer Disputes Redressal Commission · 2003 1 CLT 294 : 2003 1 CPJ 4
Tribunals and Commissions07 Nov 2002Complaint dismissed
PREMLAL N.RATAN Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 442
Tribunals and Commissions07 Nov 2002Complaint dismissed
SUKHCHAIN SINGH Vs CHANDIGARH ADMINISTRATION THROUGH SECRETARY HEALTH
National Consumer Disputes Redressal Commission · 2003 1 CPJ 262 : 2003 2 CLT 120 : 2003 2 CPR 123
Tribunals and Commissions07 Nov 2002Appeal allowed
ORIENTAL INSURANCE CO. LTD.-/ Vs G.IRUSAPPA PILLAI
National Consumer Disputes Redressal Commission · 2003 2 CPJ 299
Tribunals and Commissions06 Nov 2002
Chief Commercial Manager Refunds Western Railway Vs A R Hariprasad
National Consumer Disputes Redressal Commission · 2003 1 CPJ 603 : 2003 2 CLT 168
Tribunals and Commissions01 Nov 2002Proceedings disposed of
AGRAWAL AGENCIES Vs GODREJ-GE APPLIANCES LTD.
National Consumer Disputes Redressal Commission · 2003 1 CLT 433 : 2003 1 CPJ 74
Tribunals and Commissions01 Nov 2002Appeal dismissed
DATA MANAGEMENT SERVICE Vs H.C. Gupta
National Consumer Disputes Redressal Commission · 2003 1 CPJ 274 : 2003 2 CLT 509 : 2003 2 CPR 136
Tribunals and Commissions01 Nov 2002Appeal dismissed
ALLOTTEE SERVICE MANAGER, T.N.H.B. Vs N.ANBALAGAN
National Consumer Disputes Redressal Commission · 2003 2 CPJ 68
Tribunals and Commissions31 Oct 2002Dismissed
SUDERSHNA KUMARI MALHOTRA Vs ORIENTAL AUTOMOBILES LTD.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 200
Tribunals and Commissions30 Oct 2002Revisions allowed
Rajeshwari Vs ELDECO HOUSING INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 599 : 2003 2 CLT 165 : 2003 2 CPC 511 : 2003 2 CPR 332
Tribunals and Commissions30 Oct 2002Appeal dismissed
CHHAGAN SINGH Vs VEDPRAKASH SHYAMCHARAN MISHRA
National Consumer Disputes Redressal Commission · 2003 1 CPJ 99 : 2003 1 CPR 550
Tribunals and Commissions30 Oct 2002Appeal dismissed
A.MARIKKANNU -/ Vs SENIOR REGIONAL MANAGER, TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED
National Consumer Disputes Redressal Commission · 2003 2 CPJ 369 : 2003 3 CPR 13
Tribunals and Commissions29 Oct 2002Appeal allowed
GUJARAT ELECTRICITY BOARD Vs GRAHAK HIT SURAKSHA MANDAL KODINAR
National Consumer Disputes Redressal Commission · 2003 1 CPC 587 : 2003 1 CPJ 125 : 2003 1 CPR 384
Tribunals and Commissions29 Oct 2002Appeal partly allowed
K.M.NAGARATHINAM-/ Vs NEW INDIA ASSURANCE CO. LTD.-/
National Consumer Disputes Redressal Commission · 2003 2 CPJ 401