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National Consumer Disputes Redressal Commission judgments, 2002

869 judgments · page 9 of 44

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Tribunals and Commissions22 Nov 2002

Dhillon Exports Pvt Ltd Vs AIR INDIA

National Consumer Disputes Redressal Commission · 2003 1 CPJ 142

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Tribunals and Commissions21 Nov 2002Appeal dismissed

BAGAMPRIYAL FINANCE Vs J.SUGANYA

National Consumer Disputes Redressal Commission · 2003 2 CPJ 616

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Tribunals and Commissions21 Nov 2002Appeal dismissed

K.SETHURAMAN-/ Vs JUNIOR ENGINEER, T.N.E.B.

National Consumer Disputes Redressal Commission · 2003 2 CPJ 409 : 2003 2 CPR 409 : 2003 3 CLT 299

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Tribunals and Commissions20 Nov 2002Complaint dismissed

Krishan Kumar Gupta Vs General Manager, Bank of India

National Consumer Disputes Redressal Commission · 2003 1 CPJ 152 : 2003 1 CPR 256 : 2003 2 CLT 445

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Tribunals and Commissions20 Nov 2002Revision Petition allowed

HARKANWALJIT SINGH SAINI Vs GURBAX SINGH

National Consumer Disputes Redressal Commission · 2003 0 CTJ 502 : 2003 1 CPC 635 : 2003 1 CPJ 153 : 2003 1 CPR 356

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Tribunals and Commissions20 Nov 2002Appeal disposed of

S.KAMRAJ Vs POST MASTER, TIRUPATUR POST OFFICE

National Consumer Disputes Redressal Commission · 2003 3 CPJ 533

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Tribunals and Commissions20 Nov 2002Appeal allowed

BIHAR STATE ELECTRICITY BOARD Vs Lal Mohan

National Consumer Disputes Redressal Commission · 2003 3 CPJ 361 : 2003 3 CPR 369

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Tribunals and Commissions20 Nov 2002Appeal allowed

K.K.NAYYAR Vs REGIONAL MANAGER, ORIENTAL INSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 2003 1 CPJ 554

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Tribunals and Commissions20 Nov 2002

ABDUL RAZAK Vs SOUTH INDIAN BANK LTD.

National Consumer Disputes Redressal Commission · 2002 0 NCDRC 60 : 2003 0 CTJ 105 : 2003 1 CPR 145 : 2003 2 CLT 159 : 2003 2 CPC 242 : 2003 3 CPJ 20

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Tribunals and Commissions19 Nov 2002Appeal dismissed

PRUDENTIAL CAPITAL MARKETS LTD. Vs GURRAM ADINARAYANA

National Consumer Disputes Redressal Commission · 2003 3 CPJ 417 : 2004 1 CPC 336

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Tribunals and Commissions18 Nov 2002Disposed Of

RAJINDER KUMAR VOHRA Vs DELHI DEVELOPMENT AUTHORITY

National Consumer Disputes Redressal Commission · 2002 3 CPR 354 : 2003 1 CPJ 76

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Tribunals and Commissions18 Nov 2002Complaint dismissed

RADHARANI CHEMICALS PVT. LTD. Vs Chairman, GRID Corporation of Orissa

National Consumer Disputes Redressal Commission · 2003 1 CPJ 140

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Tribunals and Commissions18 Nov 2002Appeals allowed

Rajni Shukla Vs RAJENDRA KUMAR AGRAWAL

National Consumer Disputes Redressal Commission · 2003 1 CPJ 551 : 2003 2 CLT 653 : 2003 2 CPR 238

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Tribunals and Commissions18 Nov 2002Complaint dismissed

SONI KUMARI Vs NAGENDRA NARAIN BHAGAT

National Consumer Disputes Redressal Commission · 2003 1 CLT 626 : 2003 1 CPR 321 : 2004 1 CPJ 471

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Tribunals and Commissions18 Nov 2002Complaint disposed of

PROMODE BHARGAVA Vs D.L.F.UNIVERSAL LTD.

National Consumer Disputes Redressal Commission · 2003 1 CPJ 113

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Tribunals and Commissions18 Nov 2002

UTKAL GALVANIZER LTD. Vs TECHNOMAC ENGINEERS PVT. LTD.

National Consumer Disputes Redressal Commission · 2002 0 NCDRC 32 : 2003 1 CPJ 20

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Tribunals and Commissions18 Nov 2002

DIAMOND CEMENTS Vs Rai Prexim India Private Ltd

National Consumer Disputes Redressal Commission · 2003 1 CLT 293 : 2003 1 CPJ 1 : 2003 2 CPR 163

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Tribunals and Commissions18 Nov 2002

Nepa Ltd Vs MADHYA PRADESH ELECTRICITY BOARD

National Consumer Disputes Redressal Commission · 2003 1 CPJ 138 : 2003 1 CPR 261

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Tribunals and Commissions15 Nov 2002Revision Petition dismissed

K.M.SINGH Vs SENIOR POST MASTER, RAMESH NAGAR NEW DELHI

National Consumer Disputes Redressal Commission · 2003 1 CPJ 167 : 2006 1 CPC 13

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Tribunals and Commissions15 Nov 2002Complaint partly allowed

S.SRINIVASA MURTHY Vs Karnataka Housing Board

National Consumer Disputes Redressal Commission · 2003 2 CPJ 190 : 2003 2 CPR 229 : 2003 3 CLT 334

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