Tribunals and Commissions29 Nov 2002Revision Petition dismissed
Mukhtyar Singh Vs JAIKA AUTOMOBILES And FINANCE PVT. LTD.
National Consumer Disputes Redressal Commission · 2003 0 CTJ 500 : 2003 1 CPC 611 : 2003 1 CPJ 164 : 2003 1 CPR 355
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2002
869 judgments · page 7 of 44
Tribunals and Commissions29 Nov 2002Complaint partly allowed
S.R.AMEER JAN Vs MANAGER, UNITED INSURANCE CO.LTD.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 610 : 2003 2 CLT 177 : 2003 2 CPR 108
Tribunals and Commissions29 Nov 2002Appeal dismissed
KANAKRAJ CHIMANLAL AJMERA Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 342
Tribunals and Commissions29 Nov 2002Appeal dismissed
ROURKELA DEVELOPMENT AUTHORITY Vs RUPASHREE DAS
National Consumer Disputes Redressal Commission · 2003 4 CPJ 354
Tribunals and Commissions28 Nov 2002Revision Petition dismissed
National Insurance Company Ltd. Vs SHANKARLAL PARASURAM
National Consumer Disputes Redressal Commission · 2003 2 CPJ 80
Tribunals and Commissions28 Nov 2002Revision Petition dismissed
SACHIN BHALCHANDRA SHAH Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 0 CTJ 293 : 2003 1 CPC 632 : 2003 1 CPR 351 : 2003 2 CLT 192 : 2003 2 CPJ 61
Tribunals and Commissions28 Nov 2002Complaint allowed
CHANDI PRASAD BHATT Vs British Airways
National Consumer Disputes Redressal Commission · 2003 0 CTJ 242 : 2003 1 CPC 630 : 2003 1 CPJ 169 : 2003 1 CPR 347 : 2003 3 CLT 283
Tribunals and Commissions28 Nov 2002Appeal dismissed
RENU ABBI Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2003 1 CPC 618 : 2003 1 CPJ 188 : 2003 1 CPR 327
Tribunals and Commissions28 Nov 2002Revision Petition partly allowed
HUDA Vs Jatinder Thakur
National Consumer Disputes Redressal Commission · 2002 3 CLT 642 : 2003 0 CTJ 295 : 2003 1 CPC 616 : 2003 1 CPJ 163 : 2003 1 CPR 328
Tribunals and Commissions28 Nov 2002Appeal dismissed
GHAZIABAD DEVELOPMENT AUTHORITY Vs SATYA PAL SINGHAL
National Consumer Disputes Redressal Commission · 2003 1 CPJ 189 : 2003 1 CPR 330
Tribunals and Commissions28 Nov 2002Appeal allowed
AMARJIT KAUR Vs JVG INVESTMENT LTD.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 25 : 2003 2 CPR 147 : 2003 3 CLT 127
Tribunals and Commissions28 Nov 2002Appeal partly allowed
DEEPMANGAL LAND ORGANISOR Vs NIRMALABEN NANABHAI VAKIL
National Consumer Disputes Redressal Commission · 2003 1 CPJ 352
Tribunals and Commissions28 Nov 2002
Sidhartha Kunj Co -Operative Group Housing Society Ltd Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2003 1 CPC 633 : 2003 1 CPR 353 : 2003 2 CPJ 62
Tribunals and Commissions27 Nov 2002Appeal dismissed
SHYAM SUNDER SATYA NARAIN Vs Regional Manager, Central Bank of India
National Consumer Disputes Redressal Commission · 2003 3 CLT 552 : 2003 3 CPJ 454 : 2003 3 CPR 322
Tribunals and Commissions27 Nov 2002Appeal dismissed
MODERN SUITINGS LTD. Vs MRS. VYANKATESH MAIL SPEED TRANSPORT CO.
National Consumer Disputes Redressal Commission · 2003 0 CTJ 204 : 2003 1 CPC 628 : 2003 1 CPR 346 : 2003 2 CLT 574 : 2003 2 CPJ 45
Tribunals and Commissions27 Nov 2002Appeal dismissed
OPTONICA KALYANI SHARP INDIA LTD. Vs GOPAL LAKHOTIA
National Consumer Disputes Redressal Commission · 2003 3 CPJ 435 : 2003 3 CPR 318
Tribunals and Commissions27 Nov 2002Revision Petitions dismissed
HAJARIMAL MOONAT Vs SUPDT. POST OFFICES SERVICE DEPARTMENT
National Consumer Disputes Redressal Commission · 2003 1 CPJ 177
Tribunals and Commissions27 Nov 2002Appeal dismissed
K.S.YADAV Vs SINGAPORE AIRLINES LTD.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 654
Tribunals and Commissions27 Nov 2002Complaint dismissed
Neha Kumari Vs APOLLO HOSPITALS
National Consumer Disputes Redressal Commission · 2003 1 CPJ 145 : 2003 1 CPR 547
Tribunals and Commissions27 Nov 2002Appeal dismissed
S.K.SHARMA Vs Praful B.Desai
National Consumer Disputes Redressal Commission · 2003 2 CPJ 90