Tribunals and Commissions10 Oct 2002Revision Petition allowed
RAGHUBIR SINGH Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 2002 3 CPJ 342 : 2003 0 CTJ 117 : 2003 1 CPC 197
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2002
869 judgments · page 15 of 44
Tribunals and Commissions10 Oct 2002Revision Petition disposed of
RENU KORRIN Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2002 3 CPJ 305
Tribunals and Commissions10 Oct 2002Revision Petition dismissed with costs
J.VAIDYANATHAN Vs MADRAS CENTRAL CO-OP. BANK LTD.
National Consumer Disputes Redressal Commission · 2003 2 CPJ 189
Tribunals and Commissions10 Oct 2002Complaint dismissed
M.Duraisamy Vs GENERAL MANAGER, KLM DUTCH AIRLINES
National Consumer Disputes Redressal Commission · 2002 3 CPJ 344 : 2003 1 CPC 218
Tribunals and Commissions10 Oct 2002Appeal dismissed
I.P.KATYAL Vs POL SERVICE (INDIAN REGION)
National Consumer Disputes Redressal Commission · 2002 3 CPJ 304 : 2003 1 CPR 269 : 2003 3 CLT 428
Tribunals and Commissions10 Oct 2002
IRAM GULZAR Vs LIFE INSURANCE CORPN. LTD.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 153
Tribunals and Commissions10 Oct 2002Appeal dismissed
BANTA SINGH Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2003 3 CPJ 310
Tribunals and Commissions09 Oct 2002Revision Petition dismissed
New India Assurance Co. Ltd. Vs VED PRAKASH ARORA
National Consumer Disputes Redressal Commission · 2002 3 CPJ 361 : 2003 0 CTJ 456 : 2003 1 CPC 321
Tribunals and Commissions09 Oct 2002Revision Petition dismissed
M.P.Housing Board Vs REKHA SAXENA
National Consumer Disputes Redressal Commission · 2002 3 CPJ 354 : 2003 1 CPC 317
Tribunals and Commissions09 Oct 2002C.A. disposed of
MASTER HIMANSHU RATHOR (MINOR) Vs ANIL JAIN
National Consumer Disputes Redressal Commission · 2003 1 CPJ 67
Tribunals and Commissions09 Oct 2002C.A. disposed of
KRITI (MINOR) Vs ANIL JAIN
National Consumer Disputes Redressal Commission · 2003 1 CPJ 127
Tribunals and Commissions08 Oct 2002Appeal dismissed
NISHA SINGH CHAUHAN Vs BRANCH MANAGER, LIC OF INDIA
National Consumer Disputes Redressal Commission · 2003 3 CPJ 292
Tribunals and Commissions08 Oct 2002Appeal dismissed
Hindustan Motors Ltd. Vs C.D.ROY
National Consumer Disputes Redressal Commission · 2002 3 CPJ 362 : 2003 0 CTJ 15 : 2003 1 CPC 322 : 2003 1 CPJ 190 : 2003 1 CPR 343 : 2003 2 CLT 568
Tribunals and Commissions08 Oct 2002Appeal dismissed
Girdhari Lal Sharma Vs INDUSTRIAL FINANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2004 2 CPJ 371
Tribunals and Commissions08 Oct 2002
ANGEL TALKIES Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 30 : 2002 3 CPJ 364 : 2003 0 CTJ 121 : 2003 1 CPC 324
Tribunals and Commissions07 Oct 2002Appeal dismissed
Oriental Insurance Company Ltd. Vs PADMANABHA ACHARYA
National Consumer Disputes Redressal Commission · 2002 3 CPJ 365 : 2003 0 CTJ 911 : 2003 1 CPC 325
Tribunals and Commissions07 Oct 2002Complaint dismissed
AMBALAL SOMCHAND SHAH Vs NARSINHBHAI G.PATEL
National Consumer Disputes Redressal Commission · 2003 2 CLT 420 : 2003 2 CPJ 13
Tribunals and Commissions07 Oct 2002Appeals dismissed
JYOTIPRASAD RAMANAND SHARMA Vs Omprakash Agrawal
National Consumer Disputes Redressal Commission · 2003 3 CPJ 391
Tribunals and Commissions07 Oct 2002
ALLIANCE BUILDERS PVT. LTD. Vs STATE
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 65 : 2002 3 CPJ 345 : 2003 1 CPC 215
Tribunals and Commissions07 Oct 2002
VIPRAS CORPORATION LTD. Vs NATIONAL INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 19 : 2002 3 CPJ 367 : 2003 0 CTJ 452 : 2003 1 CPC 327