Tribunals and Commissions13 Mar 2002Complaint dismissed
SAHYOG KRISHI VIKAS SEVA KENDRA Vs ALLAHABAD BANK
National Consumer Disputes Redressal Commission · 2002 3 CPJ 431
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2002
869 judgments · page 37 of 44
Tribunals and Commissions13 Mar 2002Appeal dismissed
BHAVANA CHITS AND FINANCE Vs KANCHARLA ABHISELOMU
National Consumer Disputes Redressal Commission · 2003 2 CPJ 237
Tribunals and Commissions13 Mar 2002Appeal dismissed
Tamil Nadu Electricity Board Accounts and Executive Staff Union Vs B.S.BOSE
National Consumer Disputes Redressal Commission · 2003 2 CPJ 284
Tribunals and Commissions13 Mar 2002
ARORA KNITTING INDUSTRIES PVT. LTD. Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 37 : 2002 3 CPJ 205
Tribunals and Commissions12 Mar 2002Appeal allowed
MANAGER, STATE BANK OF INDIA Vs P.KARUPPIAH
National Consumer Disputes Redressal Commission · 2003 3 CPJ 290
Tribunals and Commissions11 Mar 2002Revision Petition dismissed
MOHINDERJIT SINGH SETHI Vs INDIAN AIRLINES
National Consumer Disputes Redressal Commission · 2003 1 CLT 498 : 2003 1 CPR 89 : 2003 2 CPC 300 : 2003 2 CPJ 205
Tribunals and Commissions11 Mar 2002Appeal partly allowed and Revision allowed
AVAS AYUKT, U.P. AVAS EVAM VIKAS PARISHAD Vs VIOLE KATHRINE NAIR
National Consumer Disputes Redressal Commission · 2002 2 CLT 529 : 2002 2 CPR 127 : 2003 2 CPJ 429
Tribunals and Commissions11 Mar 2002Appeal dismissed
CHIEF ADMINISTRATOR, HARYANA URBAN DEVELOPMENT AUTHORITY Vs RANJANA AGGARWAL
National Consumer Disputes Redressal Commission · 2002 2 CPC 221 : 2003 4 CPJ 297
Tribunals and Commissions09 Mar 2002Appeal disposed of
Union of India Vs SUBIR MAZUMDAR
National Consumer Disputes Redressal Commission · 2002 1 CPC 563 : 2002 2 CPJ 446
Tribunals and Commissions08 Mar 2002Appeal disposed of
National Insurance Co. Ltd. Vs G.R. TASHNIWAL
National Consumer Disputes Redressal Commission · 2007 4 CPJ 306
Tribunals and Commissions08 Mar 2002Appeal disposed of
SINGUREDDY RAMANA MURTHY Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 1 CLT 345 : 2003 1 CPJ 37
Tribunals and Commissions08 Mar 2002Appeals dismissed
V.G.GOPALAKRISHNAN Vs GENERAL MANAGER (TRA) TELECOM DISTRICT
National Consumer Disputes Redressal Commission · 2003 2 CPJ 592
Tribunals and Commissions07 Mar 2002Revision Petition disposed of
RAM NATH MATHURIA Vs Union of India
National Consumer Disputes Redressal Commission · 2002 2 CPC 414 : 2002 3 CLT 44 : 2002 3 CPJ 22
Tribunals and Commissions07 Mar 2002Appeal dismissed
HUDA Vs SATPAL
National Consumer Disputes Redressal Commission · 2004 1 CPJ 351
Tribunals and Commissions06 Mar 2002Revision Petition allowed
CANARA BANK Vs Naresh Kumar Jain
National Consumer Disputes Redressal Commission · 2002 3 CPJ 13 : 2003 1 CLT 508 : 2003 1 CPR 103
Tribunals and Commissions05 Mar 2002Appeal dismissed
P.G.M.T. Vs JAWAHAR LAL PABREJA
National Consumer Disputes Redressal Commission · 2002 2 CPC 350 : 2004 2 CPJ 196
Tribunals and Commissions05 Mar 2002Ordered accordingly
VIDEOCON INTERNATIONAL LIMITED Vs VIVEK K.ARORA
National Consumer Disputes Redressal Commission · 2003 4 CPJ 339
Tribunals and Commissions05 Mar 2002Appeal allowed
HARDEEP KAUR CHHETRA Vs Chandigarh Housing Board
National Consumer Disputes Redressal Commission · 2002 1 CPC 641 : 2002 1 CPR 201 : 2002 2 CLT 359 : 2002 3 CPJ 1
Tribunals and Commissions05 Mar 2002R.A. dismissed
S.K.KAPOOR Vs SECRETARY, MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2002 2 CPJ 26
Tribunals and Commissions05 Mar 2002
V.B. COMPUTER ENTERPRISES (P) LTD.. Vs MOHAN SINGH
National Consumer Disputes Redressal Commission · 2002 2 CPC 356 : 2003 4 CPJ 191