Tribunals and Commissions20 Dec 2002Revision Petitions dismissed
State of Punjab Vs GURCHARAN SINGH
National Consumer Disputes Redressal Commission · 2003 1 CPJ 269
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2002
869 judgments · page 2 of 44
Tribunals and Commissions20 Dec 2002Complaint allowed
POORNIMA ADVANI Vs INDIA BUILDERS CORPORATION
National Consumer Disputes Redressal Commission · 2003 2 CPJ 77 : 2004 1 CPC 543
Tribunals and Commissions20 Dec 2002Revision Petitions dismissed
New India Assurance Co. Ltd. Vs HARDIP SINGH
National Consumer Disputes Redressal Commission · 2003 2 CPJ 103
Tribunals and Commissions20 Dec 2002Revision Petition dismissed
SHAYAM BEEJ BHANDAR Vs DARIA SINGH
National Consumer Disputes Redressal Commission · 2003 1 CPJ 263
Tribunals and Commissions20 Dec 2002Disposed Of
GITA JOLLY Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2004 4 CPJ 41
Tribunals and Commissions20 Dec 2002Appeal dismissed
SACHIDA NAND SHARMA Vs CHAIRMAN, CBSE
National Consumer Disputes Redressal Commission · 2003 1 CPJ 251
Tribunals and Commissions20 Dec 2002Appeals dismissed
AIR INDIA OFFICE Vs HARPREET SINGH
National Consumer Disputes Redressal Commission · 2003 2 CPC 446 : 2003 2 CPJ 166
Tribunals and Commissions20 Dec 2002
UNISCANS AND SONICS LTD. Vs BRITISH AIRWAYS
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 66 : 2003 1 CPJ 255
Tribunals and Commissions20 Dec 2002
A.VIRARAGHVAN Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 36 : 2003 0 ACJ 345 : 2003 2 CPJ 69
Tribunals and Commissions20 Dec 2002appeal is allowed.
ASHOK KUMAR B.ARORA Vs VASUDEV HOTUSINGH NAGDEV
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 41 : 2003 0 ACJ 576 : 2003 2 CPC 502 : 2003 2 CPR 110 : 2003 3 CLT 309 : 2004 1 CPJ 8
Tribunals and Commissions20 Dec 2002
Shree Krishna Jewellers Vs UNITED INDIA INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2003 1 CLT 530 : 2003 1 CPJ 271
Tribunals and Commissions20 Dec 2002
NATIONAL INSURANCE CO LTD Vs SHAH CLOTH HOUSE
National Consumer Disputes Redressal Commission · 2003 1 CPJ 267 : 2003 2 CLT 591 : 2003 2 CPR 11
Tribunals and Commissions20 Dec 2002
Mayi Gowda Vs STATE OF KARNATAKA
National Consumer Disputes Redressal Commission · 2003 0 CTJ 370 : 2003 1 CPJ 243 : 2003 2 CPC 76 : 2003 2 CPR 46
Tribunals and Commissions19 Dec 2002Appeals allowed
DELHI VIDYUT BOARD Vs D.N.SHUKLA
National Consumer Disputes Redressal Commission · 2003 3 CPJ 66
Tribunals and Commissions19 Dec 2002Appeal dismissed
Krishna Mohan Vs CHIEF GENERAL MANAGER, STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 2003 3 CPJ 572 : 2004 1 CPC 353
Tribunals and Commissions19 Dec 2002Appeal dismissed
National Insurance Co. Ltd. Vs ANNADASU SAMBRAJYAM
National Consumer Disputes Redressal Commission · 2004 1 CPJ 277
Tribunals and Commissions19 Dec 2002Appeal dismissed
POST MASTER, KRISHNAGIRI POST OFFICE Vs P.PASUPATHI
National Consumer Disputes Redressal Commission · 2003 2 CPJ 508
Tribunals and Commissions19 Dec 2002Appeal allowed
United India Insurance Co. Ltd. Vs RAMESH CHAND KHATRI
National Consumer Disputes Redressal Commission · 2003 3 CPJ 588
Tribunals and Commissions18 Dec 2002Appeal dismissed
VIJAY DAS Vs EXECUTIVE ENGINEER, BIHAR STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2003 4 CPJ 649
Tribunals and Commissions18 Dec 2002Appeal disposed of
VINOD @ BIKRAM Vs J.P.SINGH
National Consumer Disputes Redressal Commission · 2003 1 CPC 500 : 2003 2 CPJ 89 : 2003 3 CLT 440