Tribunals and Commissions18 Dec 2002Appeals disposed of
BHATU KASHIRAM WAGH Vs ASHISH SHELTERS And DEVELOPERS (P) LTD.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 534
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2002
869 judgments · page 3 of 44
Tribunals and Commissions17 Dec 2002Complaint disposed of
CHANDER BHUSHAN Vs JAYESH MEHTA
National Consumer Disputes Redressal Commission · 2003 2 CLT 414 : 2003 2 CPC 421 : 2003 2 CPJ 8
Tribunals and Commissions17 Dec 2002Appeal partly allowed
S.L.KHERA Vs CHIEF ADMINISTRATOR, PUNJAB URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2003 2 CPC 217 : 2003 2 CPJ 255 : 2003 3 CLT 460
Tribunals and Commissions16 Dec 2002Appeal allowed
NATIONAL MODEL MATRICULATION HIGHER SECONDARY SCHOOL Vs P.RAVIKRISHNAN
National Consumer Disputes Redressal Commission · 2003 3 CPJ 505
Tribunals and Commissions16 Dec 2002Complaint allowed
SHEFALI BHARGAVA Vs INDRAPRASTHA APPOLLO HOSPITAL
National Consumer Disputes Redressal Commission · 2003 1 CPJ 216 : 2003 3 CLT 402 : 2003 3 CPR 58
Tribunals and Commissions16 Dec 2002Appeal allowed
BEJO SHEETAL SEEDS PVT. LTD. Vs SHIVAJI ANAJI GHOLE
National Consumer Disputes Redressal Commission · 2001 3 CPR 126 : 2003 3 CPJ 628
Tribunals and Commissions16 Dec 2002Appeal allowed
SILVER OAKS HEALTH AND TOURIST RESORT (P) LTD. Vs JASBEEN KAUR GREWAL
National Consumer Disputes Redressal Commission · 2003 1 CPJ 591 : 2003 2 CPC 442 : 2003 3 CLT 131 : 2003 3 CPR 381
Tribunals and Commissions16 Dec 2002Appeal disposed of
Accounts Officer Vs ISMAIL
National Consumer Disputes Redressal Commission · 2003 4 CPJ 199
Tribunals and Commissions14 Dec 2002Appeal allowed
MOHAN GOGOI Vs MD.HABIBULLAH
National Consumer Disputes Redressal Commission · 2003 1 CPJ 608 : 2003 2 CLT 175 : 2003 2 CPR 116
Tribunals and Commissions14 Dec 2002Appeal dismissed
Union of India Vs BASANT KUMAR PATRI
National Consumer Disputes Redressal Commission · 2003 3 CPJ 374 : 2003 3 CPR 348
Tribunals and Commissions13 Dec 2002Revision Petition dismissed
New India Assurance Co. Ltd. Vs AMBALAL CHANDULAL SHAH
National Consumer Disputes Redressal Commission · 2003 1 CPJ 237
Tribunals and Commissions13 Dec 2002Revision Petition dismissed
SHIKHA Vs ASHOKA JINDAL
National Consumer Disputes Redressal Commission · 2003 1 CPC 383 : 2003 1 CPJ 239
Tribunals and Commissions13 Dec 2002Appeal allowed
HEMINA HITESH KOTAK Vs ASHOK NATHWANI
National Consumer Disputes Redressal Commission · 2003 1 CPJ 252 : 2004 1 CPC 545 : 2004 2 CPJ 11
Tribunals and Commissions13 Dec 2002Revision Petition dismissed
SHARAD NARESH KAVADI Vs JAYAWANTRAO JAYAPPA KHARMATE
National Consumer Disputes Redressal Commission · 2003 2 CPJ 76
Tribunals and Commissions13 Dec 2002Appeals dismissed
National Insurance Co. Ltd. Vs BHILWARA PROCESSORS LTD.
National Consumer Disputes Redressal Commission · 2003 2 CPJ 74
Tribunals and Commissions13 Dec 2002Appeal dismissed
FIAT INDIA (P) LTD. Vs Zahid Hussain Gillani
National Consumer Disputes Redressal Commission · 2004 1 CPJ 417
Tribunals and Commissions13 Dec 2002Revision Petition disposed of
SOU.MANGALA GAJANAN KULKARNI Vs NAGNATH BABURAO SHINDE
National Consumer Disputes Redressal Commission · 2003 1 CPC 260 : 2003 1 CPJ 231 : 2003 2 CLT 87 : 2003 2 CPR 414
Tribunals and Commissions13 Dec 2002Ordered accordingly
BIHAR STATE SUGAR CORPORATION LTD. Vs State Bank of India
National Consumer Disputes Redressal Commission · 2003 1 CPJ 261 : 2003 2 CPC 42 : 2003 2 CPR 4
Tribunals and Commissions13 Dec 2002Revision Petitions allowed
COMPTROLLER and AUDITOR GENERAL OF INDIA Vs SHIVKANT SHANKAR NAIK
National Consumer Disputes Redressal Commission · 2003 1 CPJ 276
Tribunals and Commissions13 Dec 2002petition is dismissed
ARUN KUMAR SINGH Vs GOPAL ORAON
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 39 : 2003 1 CPC 381 : 2003 1 CPJ 240