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National Consumer Disputes Redressal Commission judgments, 2012

926 judgments · page 5 of 47

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Tribunals and Commissions30 Oct 2012

Manoj Saraf Vs HARYANA URBAN DEVELOPMENT AUTHORITY , Estate Officer

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 635 : 2012 4 CPJ 672 : 2012 4 CPR 346

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Tribunals and Commissions29 Oct 2012

Subodh Kumar Baheti Vs DELHI DEVELOPMENT AUTHORITY

National Consumer Disputes Redressal Commission · 2012 4 CPJ 671 : 2012 4 CPR 350

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Tribunals and Commissions18 Oct 2012

Shrikant G Manti Vs PUNJAB NATIONAL BANK

National Consumer Disputes Redressal Commission · 2012 4 CPJ 724 : 2012 4 CPR 353

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Tribunals and Commissions18 Oct 2012

Tata Engineering Vs SURJIT KAUR

National Consumer Disputes Redressal Commission · 2012 4 CPJ 665 : 2012 4 CPR 364

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Tribunals and Commissions18 Oct 2012Petition dismissed

RAJASTHAN HOUSING BOARD Vs Roop Singh Barhat

National Consumer Disputes Redressal Commission · 2012 4 CPJ 667 : 2012 4 CPR 360

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Tribunals and Commissions18 Oct 2012Petition dismissed

Hanshmukh Patel Vs Sunil Kumar Majhi

National Consumer Disputes Redressal Commission · 2012 4 CPJ 669 : 2012 4 CPR 362

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Tribunals and Commissions18 Oct 2012Petition dismissed

Inderjeet Ajmani Vs BRANCH MANAGER

National Consumer Disputes Redressal Commission · 2012 4 CPJ 654 : 2012 4 CPR 357

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Tribunals and Commissions18 Oct 2012Application disposed

NATIONAL INSURANCE CO LTD Vs KASHMIRI

National Consumer Disputes Redressal Commission · 2012 4 CPJ 652 : 2012 4 CPR 354

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Tribunals and Commissions18 Oct 2012Petition dismissed

Sanjay Kumar Jangra Vs HARYANA URBAN DEVELOPMENT AUTHORITY

National Consumer Disputes Redressal Commission · 2012 4 CPJ 726 : 2012 4 CPR 351

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Tribunals and Commissions17 Oct 2012

Kusum Devi W/O Late Sunil Singh Vs CHIEF MANAGER, STATE BANK OF INDIA

National Consumer Disputes Redressal Commission · 2012 3 UC 1918 : 2012 4 CPJ 101

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Tribunals and Commissions17 Oct 2012

Satish Kumar Vs State Bank of India

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 628

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Tribunals and Commissions17 Oct 2012

Bhupal Singh Thakur , ORIENTAL INSURANCE Company Limited Vs ORIENTAL INSURANCE COMPANY LIMITED

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 630

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Tribunals and Commissions16 Oct 2012

Lakshmi Saraswathi Apartments Vs G. Shiva Narayana

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 606 : 2012 4 CPJ 727 : 2012 4 CPR 370

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Tribunals and Commissions16 Oct 2012

M/S. Safe Home Developers And Contractors Vs Samata Sahakari Bank Ltd

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 607 : 2012 4 CPJ 729 : 2012 4 CPR 372

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Tribunals and Commissions16 Oct 2012

M/S. Citimake Builders Pvt. Ltd Vs Samata Sahakari Bank Ltd

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 608

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Tribunals and Commissions16 Oct 2012

K. Pydi Naidu Vs Maddi Ramanujayya

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 609

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Tribunals and Commissions16 Oct 2012

Mohan Lal Benal Vs Icici Prudential Life Insurance Co. Ltd

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 631 : 2012 4 CPJ 690 : 2012 4 CPR 383

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Tribunals and Commissions16 Oct 2012Appeal dismissed

MADHU RATHOUR Vs South Delhi University Teachers

National Consumer Disputes Redressal Commission · 2012 4 CPJ 658 : 2012 4 CPR 385

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Tribunals and Commissions15 Oct 2012

Suman Chugh Vs National Insurance Co. Ltd

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 592

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Tribunals and Commissions15 Oct 2012Dismissed

M/S Idbi Bank Ltd , IDBI Bank Ltd. Vs Chand Jain

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 593

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