Tribunals and Commissions06 Nov 2012
St. Stephan Hospital Vs Siya Ram Sagar
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 948 : 2013 1 CPJ 350
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2012
926 judgments · page 4 of 47
Tribunals and Commissions05 Nov 2012
Japji Kaur Cheema Vs ICICI HOME FINANCE CO. LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 644 : 2013 1 CPJ 401
Tribunals and Commissions05 Nov 2012
SURESH KUMAR Vs National Insurance Company Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 650 : 2013 1 CPJ 60 : 2013 3 CPJ 264
Tribunals and Commissions05 Nov 2012Appeal dismissed
NEW INDIA ASSURANCE CO. LTD Vs Sal C.T. Scan Centre
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 923 : 2013 1 CPJ 210
Tribunals and Commissions05 Nov 2012Petition dismissed
National Controlling Equipment Industries Vs NATIONAL INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 886 : 2013 1 CPJ 45
Tribunals and Commissions05 Nov 2012
RAJ KUMAR Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 947 : 2013 1 CPJ 349
Tribunals and Commissions05 Nov 2012Petition dismissed
Bhupinder Singh S/O Shri Dariya Singh Vs Karta Ram Rameshwar Dass
National Consumer Disputes Redressal Commission · 2012 4 CPJ 846
Tribunals and Commissions02 Nov 2012
Bajaj Allainz Life Insurance Company Ltd Vs Sowbhagyalaxmi
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 651 : 2013 1 CPJ 58
Tribunals and Commissions02 Nov 2012
SUKHBIR SINGH Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 637 : 2012 4 CPJ 632
Tribunals and Commissions02 Nov 2012
GLAXO INDIA LTD Vs ECONOMIC TRANSPORT ORGANISATION
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 922 : 2013 1 CPJ 205
Tribunals and Commissions02 Nov 2012Petition dismissed
Amal Sai Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 889 : 2013 1 CPJ 68
Tribunals and Commissions01 Nov 2012
Sapient Corporation Employees Vs HDFC BANK LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 652 : 2013 1 CPJ 53
Tribunals and Commissions01 Nov 2012
Pragathi Hospitals, Nizamabad Vs Kumari Shirisha Madhuri
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 653 : 2013 1 CPJ 51
Tribunals and Commissions01 Nov 2012Petition dismissed
Dharampal Sharma Vs TATA MOTORS LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 921 : 2013 1 CPJ 203
Tribunals and Commissions01 Nov 2012
Far Eastern Carrier Vs Standard Literature Associates
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 946 : 2013 1 CPJ 354
Tribunals and Commissions01 Nov 2012
Mata Gujri College And Anr. Vs Ritika Sharma, Jagvir Singh and Bikram Singh
National Consumer Disputes Redressal Commission · 2013 2 CPJ 391
Tribunals and Commissions01 Nov 2012Petition dismissed
Manju Sharma @ Mamta Bhardwaj Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2012 4 CPJ 631
Tribunals and Commissions31 Oct 2012Revision Petition dismissed
Haryana State Federation Of Consumers Co-Op. Wholesale Stores Ltd Vs KHEM CHAND
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 843
Tribunals and Commissions31 Oct 2012
A.P. Jos Vs ICICI Lombard General Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2013 2 CPJ 386
Tribunals and Commissions31 Oct 2012
M. Bhaskar Vs Karnataka State Consumer Disputes Redressal Commission
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 851 : 2013 1 CPJ 366