Tribunals and Commissions03 Jan 2012Revision petition dismiss
AJMER VIDYUT VITRAN NIGAM LTD. Vs BHAGWANA RAM
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 28 : 2012 1 CPJ 429
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2012
926 judgments · page 47 of 47
Tribunals and Commissions03 Jan 2012
Prithviraj Naryanrao Chavan Vs National Seeds Corporation Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 2 : 2012 1 CPJ 382
Tribunals and Commissions03 Jan 2012stands is dismissed
H.C.Saxena Vs NEW INDIA ASSURANCE CO
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 1 : 2012 1 CPJ 420
Tribunals and Commissions03 Jan 2012
LUDHIANA IMPROVEMENT TRUST Vs Nirmaljit Kaur
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 4
Tribunals and Commissions02 Jan 2012
Bharat Seed Company Vs Charanjit Singh
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 3 : 2012 1 CPJ 317 : 2012 1 CPR 36
Tribunals and Commissions02 Jan 2012Revision petition is dismissed
Saha Financial Services Vs Bipradas Mandal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 29