Tribunals and Commissions10 Jan 2012Revision petition is dismissed
United India Insurance Co. Ltd. Vs Akash Steel and Alloys Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 22
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2012
926 judgments · page 46 of 47
Tribunals and Commissions10 Jan 2012
Branch Manager, Life Insurance Corporation of India Kodad Branch Vs Chanagoni Upendra
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 30 : 2012 1 CPJ 409
Tribunals and Commissions10 Jan 2012Revision petition allow
Nihal Devi Vs Ravi Hospital Delhi Gate
National Consumer Disputes Redressal Commission · 2012 0 CRLJ 312 : 2012 0 KHC 2379 : 2012 0 NCDRC 21 : 2012 1 CPJ 474 : 2012 2 KERLJ 55
Tribunals and Commissions10 Jan 2012
United India Insurance Co. Ltd. Branch Office, Civil Lines Sadar Bazar Muzaffar Nagar (U.P.) Vs Akash Steel and Alloys Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 44
Tribunals and Commissions10 Jan 2012Revision petition stands dismissed
Govind Prasad Vs N.D.Gas Services
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 20 : 2012 1 CPJ 526
Tribunals and Commissions10 Jan 2012
SUKARAN KUMAR JAIN PROP. NEW KAILASH JEWELLERY HOUSE Vs ORIENTAL INSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 294
Tribunals and Commissions10 Jan 2012Petition dismissed
Dada Motors Ltd. Vs SURESH KUMAR
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 18 : 2012 1 CPJ 516
Tribunals and Commissions10 Jan 2012Petition dismissed
National Insurance Company Limited having its registered office at 3, Middleton Street Calcutta, Delhi Regional Office I at Tower II, Level IV, Jeevan Bharti Building, 124, Connaught Circus, New Delhi 110 001 and one of its offices at Chaman Lal Market, K
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 19 : 2012 1 CPJ 395 : 2012 1 UC 500
Tribunals and Commissions09 Jan 2012
SBI Life Insurance Co. Ltd. Vs Butu Harijan
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 35 : 2012 1 CPJ 471
Tribunals and Commissions06 Jan 2012Revision petition dismissed
Mehta Build Con. Ltd. Vs KANTA RANI
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 25
Tribunals and Commissions06 Jan 2012Applications stand dismissed
Dwarka Dheesh Investment Vs N.K.Bhatia
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 24 : 2012 1 CPJ 466
Tribunals and Commissions05 Jan 2012Petition dismissed
The Kerala State Electricity Board, Rep. by its Secretary, Vydhuthi Bhavan Pattom, Thiruvananthapuram, , The Asstt. Executive Engineer, K.S.E.B. Ponkunnam and The Asstt. Engineer, K.S.E.B. Ponkunnam Vs Dominic Joseph Kuruvinakunnel, Madukkak
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 13 : 2012 1 CPJ 476
Tribunals and Commissions04 Jan 2012Revision petition is dismissed
NATIONAL INSURANCE COMPANY LIMITED Vs HARI CHAND
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 27
Tribunals and Commissions04 Jan 2012
A. Suresh Babu Vs Gujavarthi Ramachander Reddy
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 34 : 2012 1 CPJ 469
Tribunals and Commissions04 Jan 2012petition is dismissed
Jassi Hospital Vs Bhupinder Singh Brar
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 5 : 2012 1 CPJ 315
Tribunals and Commissions04 Jan 2012Revision petition dismissed
Indian Oil Corporation Vs Pyare Lal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 26
Tribunals and Commissions04 Jan 2012Petition dismissed
Chabi Das S/o Mr. Anil Das 66/H/4, Tiljala Masjid Bari Bye Lane Police Station Tiljala Kolkata -700039, West Bengal Vs Ranjit Kr. Chowdhury S/o Ashok Kr. Chowdhury Police Station Tiljala Kolkata -700039, West Bengal and Ms. Priyabal Paul W/o
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 12 : 2012 1 CPJ 327
Tribunals and Commissions04 Jan 2012
M.L. Agrawal, son of Late Pyare Lal Resident of Nainital Road, Ranibagh Nainital - 263126 Vs Regional Manager and Administrator UTI Investment Services Ltd. 174, 1st Floor, Rajendra Bhavan Rajendra Place, New Delhi
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 10 : 2012 1 CPJ 321
Tribunals and Commissions04 Jan 2012Petition allowed
State Bank of India Corporate Office, Blackbay Reclamation Madam Cama Road Mumbai, , The Chief General Manager State Bank of India, Local Head Office Sector 17, Chandigarh Petitioners, , Assistant General Manager (Administration) State Bank of India Zonal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 9 : 2012 1 CPJ 323
Tribunals and Commissions04 Jan 2012
Ankit Bhatnagar C/o P.K. Bhatnagar Resident of 25, Panvel Co -operative Industrial Estate Panvel - 410206 Vs Vijay Constructions 305/C, 3rd Floor, Raikar Bhavan Sector 17, Vashi, Navi Mumbai and Vijay Angre 305/C, 3rd Floor, Raikar Bhavan Se
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 11 : 2012 1 CPJ 319