Tribunals and Commissions18 Jan 2012
J Girija W/O Lakshmanna Hindu Vs P Satyanarayana S/O Lakshmaiah
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 272 : 2012 2 CPJ 252
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2012
926 judgments · page 45 of 47
Tribunals and Commissions18 Jan 2012Petition dismissed
GMMCO Ltd. Vs Ecovinal International Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2012 1 CPJ 459
Tribunals and Commissions18 Jan 2012
Lakshmi Cotsyn Limited Vs Roll Con Engineers
National Consumer Disputes Redressal Commission · 2012 1 CPJ 446
Tribunals and Commissions17 Jan 2012
Aman Deep Sharma Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 36 : 2012 1 CPR 250 : 2012 2 CPJ 29
Tribunals and Commissions17 Jan 2012Petition allowed
Sumit Kumar Agarwal Vs ORIENTAL INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 750 : 2012 2 CPJ 73
Tribunals and Commissions17 Jan 2012Petitions partly allowed
PUSHP LATA Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 751 : 2012 2 CPJ 250
Tribunals and Commissions17 Jan 2012Petition dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs JAGMOHAN GUPTA
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 749 : 2012 2 CPJ 319
Tribunals and Commissions16 Jan 2012
K.Venkata Rao Vs Federal Express Corporation
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 32
Tribunals and Commissions13 Jan 2012Petition dismissed
Royal Sundaram Alliance Insurance Co. Ltd Vs Sanju Dongre
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 748 : 2012 2 CPJ 197
Tribunals and Commissions13 Jan 2012
Life Insurance Corporation Of India Divisional Office Karnal Vs Anand Kumar S/O Late Bhagwan Singh
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 289 : 2012 2 CPJ 154 : 2012 2 CPR 231
Tribunals and Commissions13 Jan 2012Petition dismissed
Provident Fund Commissioner Hubli Vs KRISHNA
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 259 : 2012 2 CPJ 148
Tribunals and Commissions12 Jan 2012
BASAPPA Vs Renuka S. Pujari (Branch Incharge) Select Stock Brokers Ltd.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 33 : 2012 1 CPJ 465
Tribunals and Commissions12 Jan 2012Appeal dismissed
Bright Transport Co. Vs Sangli Sahakari Bank Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 747 : 2012 2 CPJ 151
Tribunals and Commissions11 Jan 2012Petition dismissed
KRISHNA SHARMA Vs Babulal Pandey
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 746 : 2012 2 CPJ 59
Tribunals and Commissions11 Jan 2012Petitions dismissed
Nakul Vs LIC OF INDIA
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 745 : 2012 2 CPJ 68
Tribunals and Commissions11 Jan 2012
NEW INDIA ASSURANCE CO. LTD Vs Prataprao H. Pawar
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 290 : 2012 1 CPJ 424
Tribunals and Commissions11 Jan 2012
NEW INDIA ASSURANCE CO. LTD Vs Darvesh Oil Carriers Pvt. Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 292 : 2012 1 CPJ 449
Tribunals and Commissions11 Jan 2012
POST MASTER Vs Murlidhar Aggarwal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 293 : 2012 1 CPJ 414
Tribunals and Commissions11 Jan 2012Application dismissed
RCI India Pvt. Ltd Pine Valkley, First Level, Embassy Golf Links Business Park Off Intermediate Ring Road Bangalore - 560 017 Through its Authorized Representative Vs Parthasarthy S/o Late Sri C. Ramachandra Aged 76 years, Occ:Advocate R/o 6
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 16 : 2012 1 CPJ 461
Tribunals and Commissions10 Jan 2012Revision petitions stand dismissed
Polysil Pipes Vs Mahesh Sisodiya
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 23 : 2012 1 CPJ 537