Tribunals and Commissions24 Jan 2012Petition dismissed
B Shyam Sunder Raj Vs M PANDARINATH
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 269 : 2012 2 CPJ 193
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2012
926 judgments · page 44 of 47
Tribunals and Commissions24 Jan 2012
Harishankar Sukla Vs New India Assurance Co. Ltd. And Anr.
National Consumer Disputes Redressal Commission · 2012 1 CPJ 527
Tribunals and Commissions24 Jan 2012
Y. Venkateshwar Rao Vs Iffco Tokio General Insurance Co, Ltd. And Anr.
National Consumer Disputes Redressal Commission · 2012 1 CPJ 447
Tribunals and Commissions24 Jan 2012
B.Rai Vs SHYAM SUNDER GUPTA
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 268 : 2012 1 CPJ 485
Tribunals and Commissions23 Jan 2012result the complaint is partly allowed
E.I.C.M. Export Ltd. Vs South India Corporation (Agencies) Ltd.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 54 : 2012 1 CPJ 494
Tribunals and Commissions23 Jan 2012
Rajasthan Housing Board Vs L.R. Lotan
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 50 : 2012 1 CPJ 505
Tribunals and Commissions23 Jan 2012 Revision Petition is accordingly dismissed
Kuoni Travel (India) Pvt. Ltd. Vs Arun Sinha
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 53 : 2012 1 CPJ 513
Tribunals and Commissions23 Jan 2012Petition allowed
Deccan Aviation Ltd. Vs Dr. Keki Pheroze
National Consumer Disputes Redressal Commission · 2012 1 CPJ 445
Tribunals and Commissions23 Jan 2012
Gajanand Elastic Industries Vs New India Assurance Co. Ltd. and Ors.
National Consumer Disputes Redressal Commission · 2012 1 CPJ 451
Tribunals and Commissions20 Jan 2012petition is accordingly dismissed
SBI Life Insurance Company Ltd. Vs D. Leelavathi
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 47 : 2012 1 CPJ 490 : 2012 1 UC 683 : 2012 92 ALLLR 766 : 2013 1 UC 683
Tribunals and Commissions20 Jan 2012revision petition is accordingly dismissed
Ankit Goyal Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 52 : 2012 1 CPJ 511
Tribunals and Commissions20 Jan 2012
U P POWER CORPORATION LTD Vs Ram Kishan Rastogi
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 271 : 2012 2 CPJ 76 : 2012 2 CPR 484
Tribunals and Commissions20 Jan 2012dismissed
RATHI BROTHERS Vs UNITED INDIA INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 270 : 2012 2 CPJ 13 : 2012 2 CPR 250
Tribunals and Commissions20 Jan 2012
Om Tyagi Vs Chaudhary Enterprises And Ors.
National Consumer Disputes Redressal Commission · 2012 1 CPJ 444
Tribunals and Commissions20 Jan 2012Petition dismissed
Usha Sharma And Ors. Vs New India Assurance Co. Ltd. and Ors.
National Consumer Disputes Redressal Commission · 2012 1 CPJ 488
Tribunals and Commissions19 Jan 2012 dismissed
Tribeni Cold Storage Pvt. Ltd. Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 55
Tribunals and Commissions19 Jan 2012
Jagannatha Poultries Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 37 : 2012 1 UC 673 : 2012 92 ALLLR 763 : 2013 1 UC 673
Tribunals and Commissions19 Jan 2012
R. Rajendra Prasad And Ors. Vs Saritha K. Mehta And Anr.
National Consumer Disputes Redressal Commission · 2012 1 CPJ 457
Tribunals and Commissions18 Jan 2012Revision Petition dismissed
Bajaj Allianz Insurance Co. Ltd Vs SUSHIL SHARMA
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 752 : 2012 2 CPJ 201
Tribunals and Commissions18 Jan 2012
Vinubhai J Patel Vs Thakkar Kalpesh Kumar G
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 273 : 2012 2 CPJ 69 : 2012 2 CPR 480