Tribunals and Commissions17 Feb 2012Appeal Dismissed
UNITED INDIA INSURANCE CO. LTD Vs Binakiya
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 738 : 2012 2 CPJ 20 : 2012 2 CPR 441
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2012
926 judgments · page 42 of 47
Tribunals and Commissions16 Feb 2012
Kaushalendra Kumar Mishra Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 61 : 2012 1 CPR 362 : 2012 2 CPJ 189
Tribunals and Commissions16 Feb 2012Petition partly allowed
ORIENTAL INSURANCE CO. LTD Vs Ganpati Foods
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 760 : 2012 2 CPJ 24
Tribunals and Commissions16 Feb 2012Petition disposed of
JAIPUR VIDYUT VITRAN NIGAM Vs RAM KARAN
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 255 : 2012 2 CPJ 186
Tribunals and Commissions16 Feb 2012Petition allowed
Vinit Poonia S/O Sh Partap Singh Poonia Vs New India Assurance Co Ltd Divisional Office
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 253 : 2012 2 CPJ 163
Tribunals and Commissions15 Feb 2012
Birla Sun Life Insurance Co. Ltd. Vs Charakapu Chinna Rao
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 65 : 2012 1 CPJ 557
Tribunals and Commissions15 Feb 2012Petition dismissed
R. Bhagyalakshi Vs MYSORE URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 759 : 2012 2 CPJ 177
Tribunals and Commissions15 Feb 2012
Vijay Kumar Son Of Sh Jaswant Rai Vs Branch Manager Indusind Bank
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 256 : 2012 2 CPJ 391
Tribunals and Commissions14 Feb 2012
Smita Roy Vs Excel Construction, Bilaspur
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 74 : 2012 2 CPJ 204
Tribunals and Commissions14 Feb 2012This revision petition is directed
United India Insurance Co. Ltd. Vs Kanta Gupta
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 57 : 2012 1 CPJ 442 : 2012 1 CPR 366
Tribunals and Commissions14 Feb 2012REVISION PETITIONS NO. 3643-3644 OF 2011
Shambhu Paswan Vs Kuldeep Chandra Bhasin
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 56 : 2012 1 CPJ 440
Tribunals and Commissions14 Feb 2012Petition disposed
MEENU AGGARWAL Vs Jmd Promoters Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 758 : 2012 2 CPJ 18
Tribunals and Commissions14 Feb 2012Petition disposed
BHAGAT SINGH Vs Rangi Motors
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 757 : 2012 2 CPJ 209
Tribunals and Commissions14 Feb 2012application also stands disposed
Narayana Iit Academy Vs Atishya Jain S/O Shri Ashwani Jain
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 274 : 2012 2 CPJ 210
Tribunals and Commissions14 Feb 2012Petition dismissed
Ram Saran Malhotra R/o House No. 3261/1, Sector -41 -D, Chandigarh Vs Sales Director, Citicorp Maruti Finance Ltd. Anna Salai Post Office, Chennai and Ors.
National Consumer Disputes Redressal Commission · 2012 1 CPJ 433
Tribunals and Commissions14 Feb 2012
Raj Kumar Garg Vs Chander Prakash Sharma
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 258
Tribunals and Commissions13 Feb 2012Appeal petition stands disposed
UNITED INDIA INSURANCE CO. LTD Vs Randhawa Singh
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 756 : 2012 2 CPJ 1 : 2012 2 CPR 178
Tribunals and Commissions10 Feb 2012
P.Nirmala Devi Vs P.Venkateshwar Rao
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 43 : 2012 1 CPJ 435
Tribunals and Commissions10 Feb 2012dismissed with costs of
Taramati Sadanand Pathak Vs Bank Of India Through Its Chairman And Managing Director
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 260 : 2012 2 CPJ 489
Tribunals and Commissions10 Feb 2012
NEW INDIA ASSURANCE CO.LTD Vs Dani Mourdhwaj Cold Storage Pvt. Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 261