Tribunals and Commissions29 Feb 2012Petition dismissed
SUBHASH CHAND Vs GURGAON GRAMIN BANK
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 764 : 2012 2 CPJ 21
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2012
926 judgments · page 41 of 47
Tribunals and Commissions29 Feb 2012Revision Petition allowed
NEW INDIA ASSURANCE CO LTD Vs Musharaf Alam
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 246 : 2012 2 CPJ 55
Tribunals and Commissions29 Feb 2012Revision Petition allowed
VIJAYA BANK Vs Nector Beverages Pvt Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 245 : 2012 2 CPJ 47
Tribunals and Commissions28 Feb 2012
National Insurance Company Ltd. Vs ASHOK KUMAR GUPTA
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 66 : 2012 1 CPJ 547
Tribunals and Commissions28 Feb 2012
Lord Shiva Co-operative Group Housing Society Vs Captain Vishnu Bhagwan Sharma
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 73 : 2012 2 CPJ 5 : 2012 2 CPR 172
Tribunals and Commissions28 Feb 2012
National Insurance Company Ltd. Vs Mohd. Ishaq
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 71 : 2012 1 CPJ 538
Tribunals and Commissions28 Feb 2012
Shyamal Ghosh Vs Khokan Auto Distributors (P) Ltd.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 69 : 2012 1 CPR 388 : 2012 2 CPJ 61
Tribunals and Commissions27 Feb 2012
Kingfisher Airlines Vs M.L.Sudheen
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 62 : 2012 1 CPJ 543
Tribunals and Commissions27 Feb 2012
Life Insurance Corporation of India Vs SUDESH
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 68 : 2012 1 CPR 391 : 2012 2 CPJ 65
Tribunals and Commissions27 Feb 2012petitions are dismissed
Puraram Vs Kissan Auto Tractors Through its proprietor Shivratan Mohta Dharamshalla
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 63 : 2012 1 CPJ 541
Tribunals and Commissions27 Feb 2012Petition is disposed of
ORIENTAL INSURANCE CO LTD Vs Pearls Buildwell Infrastructure Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 247 : 2012 2 CPJ 102 : 2012 2 CPR 222
Tribunals and Commissions24 Feb 2012
Life Insurance Corporation of India Vs M. Dhanalakshmi,W/O Late Shri Bhagirath Mal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 314 : 2012 2 CPJ 105 : 2012 2 CPR 220
Tribunals and Commissions24 Feb 2012
HALDA OFFICE SYSTEMS PVT.LTD Vs BAPUJI INSTITUTE OF ENGINEERING AND TECHNOLOGY
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 248 : 2012 2 CPJ 359 : 2012 3 CPR 184
Tribunals and Commissions23 Feb 2012Petition dismissed
N.Y. Thajudheen Vs K.J. Marbles
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 761 : 2012 2 CPJ 23
Tribunals and Commissions23 Feb 2012
PAWAN AHUJA SON OF LATE SH. OM PARKASH AHUJA Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 249 : 2012 2 CPJ 115 : 2012 2 CPR 210
Tribunals and Commissions22 Feb 2012petition is dismissed
Genesis Immigration (P) Ltd. Vs Arun Williams
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 64 : 2012 1 CPR 359 : 2012 2 CPJ 63
Tribunals and Commissions22 Feb 2012
Iffco Tokio General Ins Co Ltd Vs K P Prakash
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 257 : 2012 2 CPJ 97 : 2012 2 CPR 228
Tribunals and Commissions22 Feb 2012
NEW INDIA ASSURANCE CO LTD Vs Deorao Madhavrao Chothmal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 251 : 2012 2 CPJ 100 : 2012 2 CPR 225
Tribunals and Commissions21 Feb 2012
Bankim Mandal,S/o Shri Ranjit Kumar,Through GPA Vijay Dogra Vs CHIEF ADMINISTRATOR HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 252 : 2012 2 CPJ 94 : 2012 2 CPR 247
Tribunals and Commissions17 Feb 2012
Annu Enterprises India Vs Haryana Urban Development Authority, Gurgaon through its Estate Officer
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 67 : 2012 1 CPJ 552