Tribunals and Commissions07 Mar 2012Petition is accepted
DLF UNIVERSAL LTD Vs AJAY KUMAR JAIN
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 205 : 2012 2 CPJ 198
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2012
926 judgments · page 40 of 47
Tribunals and Commissions06 Mar 2012Petition dismissed
HUDA Vs SHAKUNTALA DEVI
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 767 : 2012 2 CPJ 314
Tribunals and Commissions06 Mar 2012
K. Vasudeva Rao S/o Late Krishna Vs UNITED INDIA INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 206 : 2012 2 CPJ 119 : 2012 2 CPR 207
Tribunals and Commissions05 Mar 2012
R.Narasimha Reddy Vs Kuchakula Surender Reddy
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 75 : 2012 1 CPR 411 : 2012 2 CPJ 83
Tribunals and Commissions05 Mar 2012
Hindustan Motors Limited Vs Lalita Tewari
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 72 : 2012 1 CPR 408 : 2012 2 CPJ 219
Tribunals and Commissions05 Mar 2012partly allowed
T. Odelu Vs NEW INDIA ASSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 766 : 2012 2 CPJ 665
Tribunals and Commissions05 Mar 2012Petition is disposed of
Budhanath Patel Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 230 : 2012 2 CPJ 52 : 2012 2 CPR 470
Tribunals and Commissions05 Mar 2012
UMESH PRAKASH Vs STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 207 : 2012 2 CPJ 87 : 2012 2 CPR 239
Tribunals and Commissions02 Mar 2012
Jain Suresh Chandra S/O Jinwardas Jain Vs Deepa House Building Co-Operative Society Ltd. Rep. By Its Secretary
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 312
Tribunals and Commissions02 Mar 2012Petition is partly allowed
SURESH CHANDRA JAIN Vs Deepa House Building Co-Operative Society Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 737 : 2012 2 CPJ 40 : 2012 2 CPR 456
Tribunals and Commissions02 Mar 2012Petition dismissed
NATIONAL INSURANCE CO LTD Vs SOMA DEVI
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 243 : 2012 2 CPJ 50
Tribunals and Commissions02 Mar 2012Dismiss the revision petition
Mitthoolal Prajapati Farmer S/O Shri Satai Prajapati Vs National Insurance Co Ltd Through Regional Manager
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 209 : 2012 2 CPJ 38 : 2012 2 CPR 454
Tribunals and Commissions02 Mar 2012
NEW INDIA ASSURANCE CO LTD Vs Kempe Gowda R/O Late Linge Godwa
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 208 : 2012 2 CPJ 80 : 2012 2 CPR 488
Tribunals and Commissions01 Mar 2012
Rajasthan Housing Board,Through Dy. Housing Commissioner Vs Lal Chand Jain S/O Shri Raju Lal Jain
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 313 : 2012 2 CPJ 41 : 2012 2 CPR 458
Tribunals and Commissions01 Mar 2012Petitioner Dismissed
Sehdev Singh Vs NEW INDIA ASSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 765 : 2012 2 CPJ 91 : 2012 2 CPR 244
Tribunals and Commissions01 Mar 2012Petition is allowed
LIC OF INDIA Vs RUKMA
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 244 : 2012 2 CPJ 44 : 2012 2 CPR 460
Tribunals and Commissions01 Mar 2012Dismiss the present appeals
Nitin Mehta Builder And Developer Managing Director Vs Prashant Kumar Vijay Kumar Jain
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 210 : 2012 2 CPJ 255
Tribunals and Commissions29 Feb 2012
State Bank of Hyderabad Koppal Branch Vs NIRMALA
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 70 : 2012 1 CPR 377 : 2012 2 CPJ 10
Tribunals and Commissions29 Feb 2012Petition dismissed
Housing Board Vs Inderjit Garg
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 762 : 2012 2 CPJ 316
Tribunals and Commissions29 Feb 2012Appeal dismissed
AQUADEV INDIA LTD Vs STATE BANK OF HYDERABAD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 763 : 2012 2 CPJ 128 : 2012 2 CPR 180