Tribunals and Commissions23 Mar 2012Petition is disposed of
ORIENTAL INSURANCE CO LTD Vs Sarbari Bibi
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 212 : 2012 2 CPJ 451 : 2012 3 CPR 176
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2012
926 judgments · page 38 of 47
Tribunals and Commissions23 Mar 2012Petition allowed
Mahyco Seeds Ltd Vs Sharad Motirao Kankale
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 213 : 2012 2 CPJ 373
Tribunals and Commissions23 Mar 2012Petition dismissed
RAJESH KUMAR Vs NEW INDIA ASSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 93 : 2012 2 CPJ 243 : 2012 2 CPR 12
Tribunals and Commissions22 Mar 2012Appeal dismissed
Virender Khullar Proprietor Vs American Consolidation Services Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 86 : 2012 2 CPJ 338 : 2012 2 CPR 17
Tribunals and Commissions22 Mar 2012Appeal disposed of
Padma Himghar Pvt. Ltd Vs Ghanshyam Saha
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 87 : 2012 2 CPJ 172 : 2012 2 CPR 16
Tribunals and Commissions22 Mar 2012Petition dismissed
MEENA DEVI Vs NEW INDIA ASSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 774 : 2012 2 CPJ 290
Tribunals and Commissions22 Mar 2012
Chandrashekhar Chaturvedi, Retired P.E.O Vs Government of Rajasthan through the Chief Secretary
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 88 : 2012 2 CPJ 202 : 2012 2 CPR 13
Tribunals and Commissions21 Mar 2012Revision petition is dismissed
SURESH KUMAR Vs INDIAN FARMERS FERTILIZERS CO-OP. LTD.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 85 : 2012 2 CPJ 170 : 2012 2 CPR 28
Tribunals and Commissions21 Mar 2012Revision Petition disposed
Sai Hospital Vs Shridhar S. Paradkar
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 773 : 2012 2 CPJ 501
Tribunals and Commissions21 Mar 2012Petition allowed
VEENA DEVI Vs NATIONAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 221 : 2012 2 CPJ 466
Tribunals and Commissions21 Mar 2012Petition dismissed
Orissa State Financial Company Vs Mohd Ajhar Ali
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 222
Tribunals and Commissions21 Mar 2012Petition dismiss
Kanwaljit Singh Walia S/O Shri Balbir Singh Walia Vs Standard Chartered Bank Collection Centre
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 198 : 2012 2 CPJ 448 : 2012 3 CPR 213
Tribunals and Commissions20 Mar 2012
Dharamvir Singh S/O Sh. Khushal Singh Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 311 : 2012 2 CPJ 460 : 2012 3 CPR 181
Tribunals and Commissions20 Mar 2012Petitions allowed
Mahyco Vegetable Seeds Ltd Vs G Sreenivasa Reddyc
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 223 : 2012 2 CPJ 297
Tribunals and Commissions20 Mar 2012Dismissed
S K Jain R/O Spandan Care Vs Sahveer Singh S/O Shri Darshan Singh
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 199 : 2012 2 CPJ 463 : 2012 3 CPR 179
Tribunals and Commissions19 Mar 2012Revision petition allowed
Executive Engineer, Transmission Division H.P. State Electricity Board, Bilaspur, H.P. Vs RAM PIARI
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 82 : 2012 2 CPJ 107 : 2012 2 CPR 217
Tribunals and Commissions19 Mar 2012Revision petition is allowed
Life Insurance Corporation of India Vs Kusum Patro
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 83 : 2012 2 CPJ 272 : 2012 2 CPR 33
Tribunals and Commissions19 Mar 2012Revision petition dismissed
G.K.Kannan Vs Branch Manager M/s United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 84
Tribunals and Commissions19 Mar 2012Petition allowed
UNION OF INDIA Vs Shakuntala Nageshwar Patil
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 772 : 2012 2 CPJ 503
Tribunals and Commissions19 Mar 2012Petition dismissed
On-Dot Courier And Cargo Ltd Vs Pharma Care
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 771 : 2012 2 CPJ 417