Tribunals and Commissions02 Apr 2012
STATE BANK OF INDIA Vs Reva Arora
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 242 : 2012 2 CPJ 418 : 2012 3 CPR 194
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2012
926 judgments · page 37 of 47
Tribunals and Commissions02 Apr 2012Petition dismissed
DEVINDER KUMAR Vs NATIONAL INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 97 : 2012 2 CPJ 357 : 2012 2 CPR 398
Tribunals and Commissions30 Mar 2012Petition dismissed
Sangali, Miraj And Kupwad City Corporation Vs Gajarabai Balkrishna Parche
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 777 : 2012 2 CPJ 482
Tribunals and Commissions30 Mar 2012Appeal accordingly dismissed
M O H Leathers Represented By Its Managing Partner Zeenath Iqbal Vs United Commercial Bank Represented By Its Chief Manager
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 188 : 2012 2 CPJ 694 : 2012 2 CPR 404 : 2012 2 CPR 424
Tribunals and Commissions30 Mar 2012
Ramesh Kumar Sihan Hans Alias Ramesh Kumar Vs Goyal Eye Institute
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 181 : 2012 2 CPJ 676
Tribunals and Commissions30 Mar 2012
NATIONAL INSURANCE CO.LTD Vs M/s Vasundhara Sales Pvt.Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 218
Tribunals and Commissions29 Mar 2012Petition is allowed
JAIPUR VIDYUT VITRAN NIGAM LTD Vs Jairam S/O Kanha Ram
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 183 : 2012 2 CPJ 439 : 2012 3 CPR 201
Tribunals and Commissions29 Mar 2012Petition is dismissed
Carpenters Classic India (P) Ltd Vs Suma Reddy
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 92 : 2012 2 CPJ 262 : 2012 2 CPR 1
Tribunals and Commissions29 Mar 2012
Naresh Kumar Sandeshkumar Vs UNITED INDIA INSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 220
Tribunals and Commissions29 Mar 2012
Senior Branch Manager Vijaya Bank Vs Dwarka Nath Muskara S/o. late Debakinandan Muskara
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 182
Tribunals and Commissions29 Mar 2012
MOHAN LAL Vs NATIONAL INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 184
Tribunals and Commissions29 Mar 2012
Punjab Milkfed Vs Rajinder K.Singla
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 219
Tribunals and Commissions28 Mar 2012Petition is allowed
Chandra Deep Singh S/O Late Tahbal Singh Vs BRANCH MANAGER NATIONAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 186 : 2012 2 CPJ 396
Tribunals and Commissions28 Mar 2012
Dorabjee Estates Pvt Ltd Vs Shoan Ashok Khetarpal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 185 : 2012 2 CPJ 263 : 2012 2 CPR 3
Tribunals and Commissions27 Mar 2012Petition allowed
LIFE INSURANCE CORPORATION OF INDIA Vs Usha Walia
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 214 : 2012 2 CPJ 293
Tribunals and Commissions27 Mar 2012Petition is accepted
Ashim Kumar Saha S/O Late Mukunda Lal Saha Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 187 : 2012 2 CPJ 407
Tribunals and Commissions27 Mar 2012Appeal is dismissed
UNION BANK OF INDIA Vs MANOJ GUPTA
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 94 : 2012 2 CPJ 266 : 2012 2 CPR 5
Tribunals and Commissions27 Mar 2012Petitions are dismissed
Dwarkadhis Projects Pvt Ltd Vs Sushila Kataria
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 95 : 2012 2 CPJ 283 : 2012 2 CPR 9
Tribunals and Commissions26 Mar 2012Petition dismissed
Anish Ahmad Kazi Vs Royal Sundaram Alliance Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 775 : 2012 2 CPJ 500
Tribunals and Commissions23 Mar 2012
Rachpal Kaur, W/o S. Jaswant Singh Vs Oriental Insurance Co. Ltd. Regional Officer
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 153 : 2012 2 CPJ 415 : 2012 3 CPR 199