Tribunals and Commissions17 Apr 2012Petition dismissed
Sharp Business Systems India Ltd Vs Guru Sewak Singh Hooda
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 211 : 2012 2 CPJ 652
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2012
926 judgments · page 35 of 47
Tribunals and Commissions17 Apr 2012
DIVISIONAL MANAGER, LIC OF INDIA Vs ANUPAMA
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 237
Tribunals and Commissions16 Apr 2012
ICICI Bank Ltd. Hosur Branch Hosur, Tamil Nadu Vs Sonnegowda
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 113 : 2012 2 CPJ 370 : 2012 2 CPR 319
Tribunals and Commissions16 Apr 2012
Narendra K. Sodhi Prop. of M/s N.K. Sodhi And Co. Vs Nandini N. Jadhav
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 114 : 2012 2 CPJ 689 : 2012 2 CPR 322
Tribunals and Commissions16 Apr 2012
Royal Sundaram Alliance Insurance Co. Ltd. Corporate Claims Dept Vs Shripant Motors, New Sambra Road, Gandhi Nagar, Belgaum, Karnataka
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 120 : 2012 2 CPJ 441 : 2012 2 CPR 329
Tribunals and Commissions16 Apr 2012dismissed
Thirumagal Mills Ltd Vs UNITED INDIA INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 781 : 2012 2 CPJ 565
Tribunals and Commissions13 Apr 2012
Aerolux India Pvt. Ltd. Through its Director Shri Rohit Kumar Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 109 : 2012 2 CPJ 385 : 2012 2 CPR 331
Tribunals and Commissions13 Apr 2012Application stands disposed of
Superintendent Of Post Offices Bangalore South Division Vs Manjit Kaur Sodhi
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 122 : 2012 2 CPJ 427 : 2012 2 CPR 338
Tribunals and Commissions13 Apr 2012
BRITISH AIRWAYS PLC Vs SANTOSH KUMARI
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 238
Tribunals and Commissions12 Apr 2012
Air India Formerly known as Indian Airlines Ltd Vs Mary Ramasamy
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 108 : 2012 2 CPJ 421 : 2012 2 CPR 342
Tribunals and Commissions12 Apr 2012
Union of India Through Post Master General In Karnataka Police Thimmaiah Circle Vs N. Nethravathi
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 111 : 2012 2 CPJ 398 : 2012 2 CPR 346
Tribunals and Commissions12 Apr 2012
M. Satya Prabhakara Rao Vs The Vice Chairman and Managing Director, A.P. State Road Transportation Corporation
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 112
Tribunals and Commissions12 Apr 2012
Autocade Vs STANDARD CHARTERED BANK
National Consumer Disputes Redressal Commission · (2012) 04 NCDRC CK 0036
Tribunals and Commissions12 Apr 2012petition is dismissed
Flavia Mary Agnes Pais Vs ICICI LOMBARD GENERAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 239 : 2012 2 CPJ 425 : 2012 3 CPR 189
Tribunals and Commissions12 Apr 2012Petition dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs PAWAN KUMAR
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 862
Tribunals and Commissions11 Apr 2012
Arjun Motors Pvt. Ltd. Rep. by its General Manager Vs Jagbir Sharma
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 110 : 2012 2 CPJ 364 : 2012 2 CPR 355 : 2012 2 UC 1114 : 2012 94 ALLLR 818
Tribunals and Commissions11 Apr 2012
Rajasthan Housing Board, Through Deputy Housing Commissioner, Chopasani Housing Board Vs Vimlesh Chaudharry
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 118 : 2012 2 CPJ 445 : 2012 2 CPR 361
Tribunals and Commissions11 Apr 2012
Chandigarh Housing Board, Through its Secretary, Sector-9, Chandigarh Vs Manmohan Singh
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 119 : 2012 2 CPJ 443 : 2012 2 CPR 364
Tribunals and Commissions11 Apr 2012
SOUTH CENTRAL RAILWAY Vs Jagannath Mohan Shinde
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 780 : 2012 2 CPJ 640
Tribunals and Commissions11 Apr 2012
GENERAL MANAGER, SOUTH CENTRAL RAILWAY Vs Jagannath Mohan Shinde
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 240