Tribunals and Commissions04 May 2012
State Bank of India Vs Good Earth Synthetics
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 169 : 2012 2 CPJ 686
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2012
926 judgments · page 33 of 47
Tribunals and Commissions03 May 2012Petition partly allowed
KHALID Vs Shoukathali
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 789 : 2012 3 CPJ 212
Tribunals and Commissions02 May 2012Petition allowed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs BAL KISHAN
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 788
Tribunals and Commissions02 May 2012petition is allowed
LIC OF INDIA Vs Yogender Mittal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 286 : 2012 2 CPJ 556
Tribunals and Commissions02 May 2012petition is disposed
NATIONAL AVIATION COMPANY OF INDIA LTD Vs R K Agarwal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 285 : 2012 2 CPJ 554
Tribunals and Commissions01 May 2012Petition disposed
KOTAK MAHINDRA BANK LTD Vs R. SRINIVASAN
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 787 : 2012 3 CPJ 67
Tribunals and Commissions01 May 2012petition disposed
Regional Manager Air India Vs Tarun Seth
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 287 : 2012 2 CPJ 606
Tribunals and Commissions01 May 2012Appeal is partially allowed
NEW INDIA ASSURANCE CO LTD Vs Sanjiv Bansal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 130 : 2012 2 CPJ 504 : 2012 2 CPR 262
Tribunals and Commissions01 May 2012
Tonse N.M. Pai (Sri Tonse Narayana M. Pai) Director of M/s. Manipal Sowbhagya Nidhi Ltd Vs ALL GOA MANIPAL FINANCE GROUP OF COMPANIES CREDITORS ASSOCIATION
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 197
Tribunals and Commissions30 Apr 2012
Puspita Sahoo W/o Rajendra Sahoo Vs Senior Branch Manager,Oriental Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 155 : 2012 2 CPJ 535
Tribunals and Commissions30 Apr 2012Petition allowed
Nippy Jewellers Vs Ashok Kumar Nabhewala
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 786 : 2012 2 CPJ 549
Tribunals and Commissions30 Apr 2012Petition dismissed
MOHINDER SINGH Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 785 : 2012 2 CPJ 546
Tribunals and Commissions27 Apr 2012
DHANAJAY NAGESH NAIK Vs SUDAM GOPAL PEDNEKAR
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 143 : 2012 2 CPJ 507 : 2012 2 CPR 264
Tribunals and Commissions27 Apr 2012
IFFCO TOKIO General Ins. Co. Ltd. Vs Pratima Jha R/o Thesil Kawardha,District Kabirdham
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 144 : 2012 2 CPJ 512 : 2012 2 CPR 270
Tribunals and Commissions27 Apr 2012
Jyoti Sharma D/o Shri Ramesh Kumar Sharma Vs Haryana Urban Development Authority, Through its Estate Officer,Rewari, Haryana
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 145 : 2012 2 CPJ 514 : 2012 2 CPR 273
Tribunals and Commissions27 Apr 2012
D.R.SINGH Vs UNITED INDIA INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 288
Tribunals and Commissions26 Apr 2012
V.Bhaskar Reddy Vs National Insurance Co. Ltd. Represented by its Divisional Manager Divisional Office
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 128
Tribunals and Commissions26 Apr 2012
Oriental Insurance Co. Ltd. Vs Satpal S]ingh
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 146 : 2012 2 CPJ 537
Tribunals and Commissions26 Apr 2012
Managing Director M/s. Kiran Krishna Agro Tech. Ltd. Sitaramadara Vs P.V. Shantha Kumari
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 147 : 2012 2 CPJ 531
Tribunals and Commissions26 Apr 2012
Narayan Murty Vs Christian Hospital For Women And Children
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 250 : 2012 3 CPJ 579