Tribunals and Commissions14 May 2012Petition allowed
WESTERN RAILWAY Vs R.P. Pahwa
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 740 : 2012 3 CPJ 46
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2012
926 judgments · page 32 of 47
Tribunals and Commissions14 May 2012Petition dismissed
Laxmibaug Sahakari Patpedhi Maryadit Vs Pandharinath Nathu Tambe
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 742 : 2012 3 CPJ 56
Tribunals and Commissions11 May 2012
State Bank of India Through its Chief Manatger Mehrauli Road,Gurgaon Vs Kishan Lal Kohli S/o Sh. H.L. Kohli Through his Special Attorney Sh. Shyam Sunder Kohli
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 132 : 2012 2 CPJ 597 : 2012 3 CPR 63
Tribunals and Commissions11 May 2012
Sabu Zacharia, Nambelil House Oliyappuram P.O. Vadakara Paittakulamkara Koothattukulam Village Vs President, Cable TV Consumers Welfare Association, Koothattukulam
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 133
Tribunals and Commissions11 May 2012Appeal dismissed
RAKESH KUMAR AGARWAL Vs Ramnaresh Yadav
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 794 : 2012 2 CPJ 588
Tribunals and Commissions10 May 2012
Veena Singhal Wife of Dr. Brijendra Singhal Vs Chairman Rajasthan Housing Board, Bhagwan Das Road, Jaipur
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 160 : 2012 2 CPJ 633 : 2012 3 CPR 65
Tribunals and Commissions10 May 2012
Bajaj Alianz General Insurance Co. Ltd Vs Shri Mehfooz Mirza S/O Shri Bashir Mirza
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 310 : 2012 2 CPJ 574
Tribunals and Commissions10 May 2012
UNITED INDIA INSURANCE CO LTD Vs Anumolu Rama Krishan
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 283 : 2012 3 CPJ 44
Tribunals and Commissions10 May 2012Appeal allowed
ASHOK LEYLAND LTD Vs Bharat Smelting Company
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 195 : 2012 2 CPJ 589
Tribunals and Commissions09 May 2012
Delhi Development Authority Vikas Sadan,INA, New Delhi Vs Shivalkika Co-operative Group Housing Society Ltd. Through its Secretary
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 157 : 2012 2 CPJ 631 : 2012 3 CPR 72
Tribunals and Commissions09 May 2012
Shankerlal L. Sachdev Vs Managing Director,Skoda Auto India Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 158 : 2012 2 CPJ 599 : 2012 3 CPR 68
Tribunals and Commissions09 May 2012
S. C. Mathur Vs Director,All India Institute of Medical Sciences,Ansari Nagar
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 159 : 2012 2 CPJ 608 : 2012 2 CPR 563
Tribunals and Commissions09 May 2012Petition allowed
UNITED INDIA INSURANCE CO. LTD Vs HUKAM SINGH
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 793 : 2012 2 CPJ 615
Tribunals and Commissions09 May 2012
DEEP NURSING HOME Vs Manmeet Singh Mattewal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 131 : 2012 2 CPR 569 : 2012 3 CPJ 154
Tribunals and Commissions08 May 2012Appeal dismissed
Radha Agro Packs Ltd Vs ICICI BANK LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 792 : 2012 2 CPJ 583
Tribunals and Commissions08 May 2012Petition dismissed
Hubert J. Dsouza Vs CORPORATION BANK
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 791 : 2012 3 CPJ 93
Tribunals and Commissions08 May 2012
BAYER CROP SCIENCE LTD Vs SURJIT SINGH
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 743 : 2012 3 CPJ 58
Tribunals and Commissions08 May 2012
Surjit J.Jain Vs NEW INDIA ASSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 284 : 2012 2 CPJ 602
Tribunals and Commissions07 May 2012
National Insurance Co. Ltd.Branch Jodhpur Vs Shiv Shankar Soni,S/o Shri Ram Prasad Soni
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 156
Tribunals and Commissions07 May 2012
Sunil Gautam Vs NATIONAL INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 790 : 2012 3 CPJ 79