Tribunals and Commissions23 May 2012Petitioner is dismissed
GATI LIMITED Vs Hiteshi Israni
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 201 : 2012 2 CPR 560 : 2012 3 CPJ 126
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2012
926 judgments · page 30 of 47
Tribunals and Commissions22 May 2012
HUDA through its Estate Officer, Bhiwani Vs Ram Singh S/o Shri Ram Gopal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 164 : 2012 3 CPJ 133 : 2012 3 CPR 5
Tribunals and Commissions22 May 2012
Gulab S/o Mohd. Shoib Vs Force Motors Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 176 : 2012 3 CPJ 149 : 2012 3 CPR 8
Tribunals and Commissions22 May 2012
CHIEF MEDICAL OFFICER Vs Lalloo Singh S/o Late Mathura Singh
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 178 : 2012 3 CPJ 144 : 2012 3 CPR 6
Tribunals and Commissions22 May 2012Petition dismissed
Mahesh Mittal Vs UNITED INDIA INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 801 : 2012 3 CPJ 139
Tribunals and Commissions22 May 2012Petition dismissed
UJJAIN DEVELOPMENT AUTHORITY Vs VARSHA
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 800 : 2012 3 CPJ 110
Tribunals and Commissions22 May 2012Petition dismissed
Ketan Consultants Pvt. Ltd Vs Suresh Dattaraya Namjoshi
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 799 : 2012 3 CPJ 60
Tribunals and Commissions22 May 2012petitions are disposed
RAVINDER KUMAR Vs STATE BANK OF PATIALA
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 278 : 2012 3 CPJ 141
Tribunals and Commissions22 May 2012Petition is dismissed
Life Insurance Corporation Of India Represented By Its Branch Manager Vs Rupali Mondal Wife Of Ganesh Chandra Mondal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 202 : 2012 2 CPR 602 : 2012 3 CPJ 131
Tribunals and Commissions22 May 2012
Bandana Nath W/O Late Gour Das Nath Vs Surendra Kundlia S/O Sri S K Kundlia
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 175 : 2012 3 CPJ 122 : 2012 3 CPR 11
Tribunals and Commissions22 May 2012
L.K. Chaturvedi Vs Post Master, Dak Bhawan
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 951 : 2013 1 CPR 192
Tribunals and Commissions21 May 2012Petition dismissed
Ratnatej Cooperative Housing Society Ltd Vs Asavari Avinash Gokhale
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 796 : 2012 3 CPJ 119
Tribunals and Commissions21 May 2012Petition partly allowed
Himmat Gas Services Vs KALA DEVI
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 797 : 2012 3 CPJ 137
Tribunals and Commissions21 May 2012Petition dismissed
ORIENTAL INSURANCE CO. LTD Vs SANJEEV KUMAR
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 798 : 2012 3 CPJ 134
Tribunals and Commissions21 May 2012petitions allowed
Shri Rishabh Enterprises Vs Neetu Dutta
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 279 : 2012 3 CPJ 146
Tribunals and Commissions21 May 2012
Punjab State Power Corporation Limited Vs Gurpiar Singh Son Of Babu Singh
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 203 : 2012 3 CPJ 217 : 2012 3 CPR 15
Tribunals and Commissions21 May 2012Petition is dismissed
Santosh Devi W/O Jaiprakash Vs Hyundai South Regional Office
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 196 : 2012 3 CPJ 529
Tribunals and Commissions18 May 2012
Bhagmati Bai Verma W/o Shri Thanuram Verma Vs Branch Manager The Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 163 : 2012 3 CPJ 136 : 2012 3 CPR 17
Tribunals and Commissions18 May 2012Petition dismissed
INDU SHARMA Vs Gurvindr Singh Zee Study Point School
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 741 : 2012 3 CPJ 53
Tribunals and Commissions18 May 2012Petition dismissed
OM PRAKASH Vs NATIONAL INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 744 : 2012 3 CPJ 59 : 2012 3 CPJ 68