Tribunals and Commissions31 May 2012
IFFCO TOKIO General Insurance Co. Ltd.,FAI Building Vs Ram Gopal Soni S/o. Shri Rejuram Soni
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 194 : 2012 3 CPJ 235
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2012
926 judgments · page 28 of 47
Tribunals and Commissions31 May 2012Petition dismissed
Harianandan Prasad S/O Late Sradhanandan Prasad Vs State Bank Of India Station Bazar Branch
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 193 : 2012 3 CPJ 237
Tribunals and Commissions30 May 2012
New India Insurance Company Vs Sachin Bhardwaj
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 190 : 2012 2 CPR 491 : 2012 3 CPJ 113
Tribunals and Commissions30 May 2012
Chander Bhushan Jaiswal Vs Haryana State Industries Development Corporation Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 191 : 2012 3 CPJ 233
Tribunals and Commissions30 May 2012Petition dismissed
VINOD KUMAR PATEL Vs Sambit Kumar Das
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 815 : 2012 3 CPJ 703
Tribunals and Commissions30 May 2012Petition dismissed
Guide International Vs UNITED INDIA INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 721 : 2012 3 CPJ 564
Tribunals and Commissions30 May 2012Appeal dismissed
DINESH CHANDRA GUPTA Vs Rajeev Sablok
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 291 : 2012 3 CPJ 617
Tribunals and Commissions30 May 2012
Lipina Das Vs Urban Co Operative Bank Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 275 : 2012 3 CPJ 229
Tribunals and Commissions30 May 2012Petition is dismissed
Sandhya W/O Late Rathnakara Acharya Vs UNITED INDIA INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 231 : 2012 3 CPJ 231
Tribunals and Commissions29 May 2012
Kanpur Development Authority Motijheel Kanpur Vs Sheo Prakash Gupta S/o Late Nanhe Lal Gupta
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 192 : 2012 2 CPR 523 : 2012 3 CPJ 227
Tribunals and Commissions29 May 2012Appeal dismissed
Neelam Chhabra Vs UTTAR HARYANA BIJLI VITRAN NIGAM LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 814 : 2012 3 CPJ 65
Tribunals and Commissions29 May 2012Petition dismissed
ORIENTAL INSURANCE CO. LTD Vs K.K.J. Group International India Pvt Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 813 : 2012 3 CPJ 66
Tribunals and Commissions29 May 2012Petition allowed
STATE BANK OF INDIA Vs Shambhu Narain Sinha
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 811 : 2012 3 CPJ 108
Tribunals and Commissions29 May 2012Petition dismissed
Swiss International Air Lines Ltd Vs Jitender Mohan Bhasin
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 812 : 2012 3 CPJ 583
Tribunals and Commissions29 May 2012Petition is allowed
NEW INDIA ASSURANCE CO. LTD Vs Bhika Khan
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 724 : 2012 3 CPJ 620
Tribunals and Commissions29 May 2012Appeal dismissed
Harnam Singh S/O Santokh Singh Vs Shalimar Estate Pvt Ltd Corporate Office
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 295 : 2012 3 CPJ 225
Tribunals and Commissions29 May 2012
Kishori Lal Bablani Vs Aditya Enterprise
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 174 : 2012 2 CPJ 682 : 2012 2 CPR 494
Tribunals and Commissions29 May 2012Petition dismissed
Shiv Ram Gramodyog Sansthan Through Its Secretary Shivanant Agrahari Basaipur Vs United India Insurance Co Ltd Thorugh Its Divisional Manager Divisional Office
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 172 : 2012 2 CPJ 684 : 2012 2 CPR 521
Tribunals and Commissions29 May 2012Appeal partly allow
K Yusuf Basha Vs BHARATH EARTH MOVERS LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 173 : 2012 2 CPR 497 : 2012 3 CPJ 3
Tribunals and Commissions28 May 2012
United Phosphorus Limited UNIPHOS House Vs Ranbir Singh, son of Prayag Singh
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 170