Tribunals and Commissions03 Jul 2012
Rajiv Gupta Amrat Dhara Hospital Vs Sukhbir Singh Son Of Sh Tula Ram
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 333 : 2012 95 ALLLR 445 : 2013 1 CPJ 325
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2012
926 judgments · page 27 of 47
Tribunals and Commissions03 Jul 2012
Siraj Khan Vs ICICI Lombard General Insurance Co. Ltd. , Mahindra Finance Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 405 : 2012 3 CPJ 562 : 2012 3 CPR 280
Tribunals and Commissions03 Jul 2012
PAL SINGH Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 404 : 2012 3 CPJ 489 : 2012 3 CPR 282
Tribunals and Commissions03 Jul 2012Petitions dismissed
K. MANI Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 818 : 2012 3 CPJ 532
Tribunals and Commissions03 Jul 2012Petition disposed
SUSHIL KUMAR SRIVASTAVA Vs LUCKNOW DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 817 : 2012 3 CPJ 582
Tribunals and Commissions03 Jul 2012dismissed
Avdhut Construction Builders And Developers Vs Joy Chacko Konnukudi
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 730 : 2012 3 CPJ 430
Tribunals and Commissions03 Jul 2012dismissed
Tomy Parathattil Vs Eapen George Proprietor, V.E.G. Structurals
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 729 : 2012 3 CPJ 426
Tribunals and Commissions03 Jul 2012petition is dismissed
Kamalesh Bansal Vs Senior Zonal Manager Life Insurance Corporation Of India City Centre
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 723 : 2012 3 CPJ 263
Tribunals and Commissions03 Jul 2012Appeal accordingly, is dismissed
Satish Kumar Gajanand Gupta Vs Srushti Sangam Enterprises (India) Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 722 : 2012 3 CPJ 264 : 2012 3 CPR 90 : 2012 95 ALLLR 451
Tribunals and Commissions02 Jul 2012
A.K.Naikwadi Proprietor Vs Kodak India Pvt. Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 296 : 2012 2 UC 1445 : 2012 3 CPJ 239 : 2012 3 CPR 94 : 2012 95 ALLLR 452
Tribunals and Commissions02 Jul 2012
Chilukuri Adarsh Vs Ess Ess Vee Constructions Rep. By Its Managing Partner
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 297 : 2012 3 CPJ 315 : 2012 3 CPR 104
Tribunals and Commissions02 Jul 2012
Lachhman Dass Alias Lachhman Ram Vs Joginder Singh Mistry
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 298 : 2012 3 CPJ 313 : 2012 3 CPR 106
Tribunals and Commissions02 Jul 2012
Magna Nand S/O Late Sh. Chander Dutt Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 305 : 2012 3 CPJ 316 : 2012 3 CPR 92
Tribunals and Commissions02 Jul 2012
Oriental Insurance Co. Ltd. Vs Perfect Prints
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 306 : 2012 3 CPJ 299 : 2012 3 CPR 107
Tribunals and Commissions02 Jul 2012
Branch Manager,Bajaj Allianz Life Insurance Co. Ltd Vs Sali Thomas W/O Narendran Pillai
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 308 : 2012 3 CPJ 326
Tribunals and Commissions02 Jul 2012
Northern Railway Jagadhari Workshop Jagadhari Vs Bimla Devi Wife Of Late Shri Lal Chand
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 320 : 2012 3 CPJ 389
Tribunals and Commissions02 Jul 2012
Life Insurance Corporation of India Vs Narender Singh S/O Hazari Lal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 322 : 2012 3 CPJ 329
Tribunals and Commissions02 Jul 2012
State Bank Of India Ballygunge Branch Vs Tapash Kumar Majumdar S/O Late Sushil Bandhu Majumdar
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 323 : 2012 3 CPJ 333
Tribunals and Commissions02 Jul 2012
Kalika Choubey S/O Ram Adhar Choubey Vs Branch Manager State Bank Of India Bhagwanpur
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 321 : 2012 3 CPJ 369
Tribunals and Commissions01 Jul 2012Petition dismissed
Nimai Chandra Bhattacharjee Vs NATIONAL INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 816 : 2012 3 CPJ 265