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National Consumer Disputes Redressal Commission judgments, 2012

926 judgments · page 25 of 47

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Tribunals and Commissions10 Jul 2012Appeal dismissed

LIFE INSURANCE CORPORATION OF INDIA Vs GURINDER KAUR

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 823 : 2012 3 CPJ 597

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Tribunals and Commissions10 Jul 2012Revision Petition dismissed

Lg Electronics (India) Private Limited Vs S.C. SHARMA

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 868 : 2013 1 CPJ 28

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Tribunals and Commissions09 Jul 2012

Navjivan Roller Flour And Pulse Mills Ltd Vs National Insurance Company Ltd, United India Insurance Company Ltd

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 331 : 2012 3 CPJ 542 : 2012 3 CPR 127

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Tribunals and Commissions09 Jul 2012

Manek Naushir Tadiwala Vs United India Insurance Co Ltd

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 332 : 2012 3 CPJ 540 : 2012 3 CPR 125

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Tribunals and Commissions09 Jul 2012Revision Petition dismissed

Santoh Goyal Vs UNION OF INDIA

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 853

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Tribunals and Commissions09 Jul 2012Revision Petition dismissed

Amit Kumar Jangde Vs Iias Bhilai

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 878

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Tribunals and Commissions09 Jul 2012Revision Petition partly allowed

MANJULA DAS Vs ASHOK LEYLAND FINANCE LTD

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 883

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Tribunals and Commissions09 Jul 2012Revision Petition disposed of

Neelam P. Chawla Vs Godavari V. Nagpal

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 880

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Tribunals and Commissions09 Jul 2012Revision Petition dismissed

Aruna Khandelwal Vs DELHI DEVELOPMENT AUTHORITY

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 871

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Tribunals and Commissions06 Jul 2012

Karima Malik D/O Late Sh Brij Lal Vs Paras Builders Through Its Proprietor Paras Pandit

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 325 : 2012 3 CPJ 395 : 2012 3 CPR 139

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Tribunals and Commissions06 Jul 2012

Arvind Pandey Vs Sulekha Saran

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 326 : 2012 3 CPJ 357 : 2012 3 CPR 142

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Tribunals and Commissions06 Jul 2012

S R Muralidharan S/O S Ravinath Vs NEW INDIA ASSURANCE CO LTD

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 330 : 2012 3 CPJ 318 : 2012 3 CPR 154

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Tribunals and Commissions06 Jul 2012

Late Vasudeo Valecha, Kavita Valecha, Alka Sachdeo Vs National Building Corporation, Devinder Devraj Ghai, Padmavati Devraj Ghai

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 334 : 2012 3 CPJ 698

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Tribunals and Commissions06 Jul 2012Revision Petition dismissed

BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs Shobhna Tomar

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 851

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Tribunals and Commissions06 Jul 2012Petition dismissed

Emaar Mgf Land Ltd. Vs Lalit Arora

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 869

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Tribunals and Commissions05 Jul 2012

Raj Kumar Gupta S/O Sh Khubi Ram Vs Estate Officer Haryana Urban Development Authority

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 318 : 2012 3 CPJ 393

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Tribunals and Commissions05 Jul 2012

NATIONAL INSURANCE CO LTD Vs Girin R Shah

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 327 : 2012 3 CPJ 322

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Tribunals and Commissions05 Jul 2012

IFFCO TOKIO GENERAL INSURANCE CO LTD Vs Gokak Textiles Ltd

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 328 : 2012 3 CPJ 522 : 2012 3 CPR 156

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Tribunals and Commissions05 Jul 2012

Purusharath Builders Pvt Ltd Vs Uppal Housing Ltd, Umang Realtech P Ltd

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 329 : 2012 3 CPJ 500 : 2012 3 CPR 160

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Tribunals and Commissions05 Jul 2012

Dreamland Promoters And Consultant Pvt Ltd Vs PRAMOD KUMAR

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 346 : 2012 3 CPJ 409

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