Tribunals and Commissions11 Jul 2012Petition dismissed
Dimple Yadav Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 825 : 2012 3 CPJ 566
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2012
926 judgments · page 24 of 47
Tribunals and Commissions11 Jul 2012appeal disposed
R. S. Sanger Vs Ravi Developments
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 731 : 2012 3 CPJ 567
Tribunals and Commissions11 Jul 2012Petition dismissed
NARENDRA KUMAR AGARWAL Vs ORIENTAL INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 824 : 2012 3 CPJ 601
Tribunals and Commissions11 Jul 2012
NATIONAL INSURANCE COMPANY LTD. Vs JASWANT SINGH
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 933 : 2013 1 CPJ 389
Tribunals and Commissions11 Jul 2012Revision Petition dismissed
Jacob Punnen Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 932
Tribunals and Commissions10 Jul 2012
LIC Housing Finance Ltd Vs Rajeev Rastogi S/O Shri R S Rastogi
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 335 : 2012 3 CPJ 694 : 2012 3 CPR 355
Tribunals and Commissions10 Jul 2012
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Bal Kishan Gupta S/O Shri Kashmiri Lal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 336 : 2012 3 CPJ 695 : 2012 3 CPR 353
Tribunals and Commissions10 Jul 2012
Lic Of India Branch Office Garshankar Vs Krishna Devi W/O Late Sh Somnath, Punjab State Electricity Board Distribution Division
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 337 : 2012 3 CPJ 422 : 2012 3 CPR 357
Tribunals and Commissions10 Jul 2012
New India Assurance Co Ltd Vs Chandu Lal Ronak Ram Ding Mandi, Ronak Ram
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 338 : 2012 3 CPJ 421 : 2012 3 CPR 365
Tribunals and Commissions10 Jul 2012
Indra Gupta Vs Haryana Urban Development Authority, Estate Officer
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 339 : 2012 3 CPJ 419 : 2012 3 CPR 361
Tribunals and Commissions10 Jul 2012
S R Sundaram Vs Asstt General Manager State Bank Of India, Manager State Bank of India
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 340 : 2012 3 CPJ 455 : 2012 3 CPR 363
Tribunals and Commissions10 Jul 2012
Daya Prakash Sharma Vs United India Insurance Co Ltd Railway Road
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 341 : 2012 3 CPJ 452 : 2012 3 CPR 366
Tribunals and Commissions10 Jul 2012
VIJAYA BANK Vs Moneycare Finanz Limited
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 342
Tribunals and Commissions10 Jul 2012
Adarsh Mira Leekha W/O Sh Sant Parkash Vs Haryana Urban Development Authority, Chief Administrator
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 343 : 2012 3 CPJ 387
Tribunals and Commissions10 Jul 2012
Raj Kumar S/O Giani Ram Vs M G Motors, Tata Engineering and Loco-Motive Company Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 344 : 2012 3 CPJ 693 : 2012 3 CPR 352
Tribunals and Commissions10 Jul 2012
Praveen Kumar Arora S/O Of Nand Lal Arora Vs Administrator Haryana Urban Development Authority , Estate Officer Haryana Urban Development Authority , Chief Administrator Haryana Urban Development Authority
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 348 : 2012 3 CPJ 456 : 2012 3 CPR 344
Tribunals and Commissions10 Jul 2012
Vijay Bansal S/O Shri Amar Nath Bansal Vs Harayana Urban Development Authority , Estate Officer,Harayana Urban Development
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 349 : 2012 3 CPJ 505 : 2012 3 CPR 347
Tribunals and Commissions10 Jul 2012
V Narayana Vs Director Sri Venkateswara Institute Of Medical Sciences
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 359 : 2012 3 CPJ 459 : 2012 3 CPR 340
Tribunals and Commissions10 Jul 2012
Gulshan Kumar Son Of Som Prakash Vs UNITED INDIA INSURANCE COMPANY LTD , Rajan Deepak Hospital , Deepak Hospital , Public Computer Laboratory
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 365 : 2012 3 CPJ 415 : 2012 3 CPR 336
Tribunals and Commissions10 Jul 2012Petition dismissed
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs KAMAL KUMAR
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 822 : 2012 3 CPJ 599