Tribunals and Commissions05 Jul 2012
Indian Seamless Financial Services Ltd Vs Ranjana S Patel , Jayashree V. Patel
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 347 : 2012 3 CPJ 405
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2012
926 judgments · page 26 of 47
Tribunals and Commissions05 Jul 2012
DELHI DEVELOPMENT AUTHORITY Vs Jagdish Chander Luthra
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 358 : 2012 3 CPJ 403
Tribunals and Commissions05 Jul 2012Petition partly allowed
Gold Mohur Foods And Feeds Ltd Vs E.B. Suresh
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 820 : 2012 3 CPJ 595
Tribunals and Commissions05 Jul 2012Petition allowed
ORIENTAL INSURANCE CO. LTD Vs K.M. Thirunavukkarasu
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 877
Tribunals and Commissions05 Jul 2012Petition dismissed
DHARAM RAJ Vs Ramesh Publishing House
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 821 : 2012 3 CPJ 526
Tribunals and Commissions04 Jul 2012
Narangiben Subodhchandra Shah Vs Gujarat Research And Medical Institute
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 315 : 2012 3 CPJ 509 : 2012 3 CPR 112
Tribunals and Commissions04 Jul 2012
Jankalyan Grih Nirman Sahakari Sanstha Maryadit Vs Vinod Mohite S/O Sadashiv Mohite
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 317 : 2012 3 CPJ 392
Tribunals and Commissions04 Jul 2012
Durga Medicine Agency Vs Branch Manager National Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 324 : 2012 3 CPJ 331
Tribunals and Commissions04 Jul 2012Appeal dismissed
Sahil Garden Co-Op. H. Society Ltd Vs Paranjpe Estates And Development Company Pvt. Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 819 : 2012 3 CPJ 604
Tribunals and Commissions04 Jul 2012disposed
Avon Automobiles Vs NATIONAL INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 728 : 2012 3 CPJ 281
Tribunals and Commissions04 Jul 2012Revision Petitions allowed
Guranna Vs Jeetendra
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 931 : 2013 1 CPJ 249
Tribunals and Commissions03 Jul 2012
Krishan Lal S/O Shri Faquir Chand Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 299 : 2012 3 CPJ 413 : 2012 3 CPR 78
Tribunals and Commissions03 Jul 2012
Punjab Agri Food Parks Ltd Vs Gurdeep Singh S/O Marra Singh
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 300 : 2012 3 CPJ 248 : 2012 3 CPR 81
Tribunals and Commissions03 Jul 2012
Champaklal Hansraj Shah Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 301 : 2012 3 CPJ 303 : 2012 3 CPR 83
Tribunals and Commissions03 Jul 2012
Bhukker Electricals Through Proprietor Baldev Singh Vs ORIENTAL INSURANCE Company
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 302 : 2012 3 CPJ 260
Tribunals and Commissions03 Jul 2012
Malnad Hospital And Institute Of Oncology Vs H. C. Eranna, Son Of Late H. B. Chandrappa Hosur
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 303 : 2012 3 CPJ 253
Tribunals and Commissions03 Jul 2012
Branch Manager Life Insurance Corporation Vs Sunil Kumar Paliwal S/O Late Sh. Chetram Paliwal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 304 : 2012 3 CPJ 250
Tribunals and Commissions03 Jul 2012
Nimai Chandra Bhattacherjee Son Of Late Kumud Nath Bhattacharjee Vs SENIOR DIVISIONAL MANAGER
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 307
Tribunals and Commissions03 Jul 2012
Delhi Dhulia Road Carriers Vs UNITED INDIA INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 316 : 2012 3 CPJ 324
Tribunals and Commissions03 Jul 2012
Ghaziabad Engines And Machines P Ltd Vs Advance Level Telecommunication Training Centre
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 319 : 2012 3 CPJ 519