Tribunals and Commissions13 Jul 2012Revision Petition dismissed
Pannalal Mohanlal Mundada Vs MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 849
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2012
926 judgments · page 23 of 47
Tribunals and Commissions13 Jul 2012Revision Petition disposed of
NEW INDIA ASSURANCE CO. LTD. Vs Vinita Bai
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 881 : 2013 1 CPJ 39
Tribunals and Commissions13 Jul 2012First Appeal dismissed
Torrent Cables Ltd Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 864 : 2013 1 CPJ 568
Tribunals and Commissions13 Jul 2012Revision Petition dismissed
MAGMA FINCORP LTD Vs Subhankar Singh
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 867 : 2013 1 CPJ 27
Tribunals and Commissions13 Jul 2012Appeal dismissed
RELIANCE GENERAL INSURANCE CO. LTD. Vs Shree Construction
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 935
Tribunals and Commissions13 Jul 2012
Hari Prasad Kabra Vs DENA BANK
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 934 : 2013 1 CPJ 341
Tribunals and Commissions12 Jul 2012
D H Kumari Wife Of D Chandra Sekhar , D. Chandra Sekhar , D. Bhubaneshwari , D. Ravi Shankar , D. Indra Vs Director Nizam Institute Of Medical Sciences
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 351 : 2013 1 CPJ 520
Tribunals and Commissions12 Jul 2012
Ramesh Kumar S/O Sh Dhoop Singh Vs HARI SINGH , Estate Officer , H U D A Hissar Through Its Administrator
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 352 : 2012 3 CPJ 381
Tribunals and Commissions12 Jul 2012
Managing Director Dharmapuri District Co Operative Milk Producers Union Ltd Vs Special Officer/Joint Registrar , General Manager,Dharmapuri District
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 353 : 2012 3 CPJ 386
Tribunals and Commissions12 Jul 2012
Seema Dhamija D/O Ved Prakash Dhamija Vs Air France Air Line Co
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 354 : 2012 3 CPJ 355
Tribunals and Commissions12 Jul 2012
Sourabh Arya S/O Shri Suresh Arya Vs HARYANA URBAN DEVELOPMENT AUTHORITY , Estate Officer
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 355 : 2012 3 CPJ 352
Tribunals and Commissions12 Jul 2012
Sadanand Bag S/O Pratiksha Bag Vs Divisional Manager Life Insurance Corporation of India , Branch Manager Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 356 : 2012 3 CPJ 398
Tribunals and Commissions12 Jul 2012
New India Assurance Co Ltd Vs Devrajbhai Mepabhai Bhojani R/O Virani Nagar
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 357 : 2012 3 CPJ 370
Tribunals and Commissions12 Jul 2012
New India Assurance Company Ltd Vs Durga Bricks Industries
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 391
Tribunals and Commissions12 Jul 2012Revision Petition dismissed
Sudershana Devi, Ajay Kumar Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 850
Tribunals and Commissions12 Jul 2012Revision Petition dismissed
Met Life India Insurance Company Ltd Vs Addanki Satyanarayana
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 842
Tribunals and Commissions12 Jul 2012Revision Petition dismissed
J. Bhardwaj Vs PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 857
Tribunals and Commissions11 Jul 2012
Ganesh Babusingh Rathod Vs Tulja Bhawani Jewellers
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 345 : 2012 3 CPJ 568 : 2012 3 CPR 381
Tribunals and Commissions11 Jul 2012
Sunil Kumar S/O Late Lakhan Ram Vs B M Sahara India Commercial Corporation Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 350 : 2012 3 CPJ 383 : 2012 3 CPR 378
Tribunals and Commissions11 Jul 2012
OM PRAKASH GOEL Vs UTTAR PRADESH Avas Evam Vikas Parishad
National Consumer Disputes Redressal Commission · (2012) 07 NCDRC CK 0088