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National Consumer Disputes Redressal Commission judgments, 2012

926 judgments · page 21 of 47

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Tribunals and Commissions23 Jul 2012First Appeal dismissed

BOUTIQUE INTERNATIONAL Vs HARYANA URBAN DEVELOPMENT AUTHORITY

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 863 : 2013 1 CPJ 26

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Tribunals and Commissions20 Jul 2012

HARYANA URBAN DEVELOPMENT AUTHORITY , Estate Officer, Haryana Urban Development Authority Vs Shyam Sunder S/O Mahabir Prasad

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 386 : 2012 3 CPJ 436

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Tribunals and Commissions20 Jul 2012

Parul Creations Through Its Proprietor Darshana Singla Vs UNITED INDIA INSURANCE COMPANY Limited

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 387 : 2012 3 CPJ 443

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Tribunals and Commissions20 Jul 2012

Ali Mohammed Son Of Kasam Ali Rangrej Vs Swastik Cement Suppliers

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 388 : 2012 3 CPJ 434

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Tribunals and Commissions20 Jul 2012

DELHI DEVELOPMENT AUTHORITY Vs Rajendra Singh Son Of Late Balbir Singh

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 389 : 2012 3 CPJ 439

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Tribunals and Commissions20 Jul 2012Appeal dismissed

NEW INDIA ASSURANCE COMPANY LTD. Vs MANDEEP SINGH

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 937 : 2013 1 CPJ 562

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Tribunals and Commissions19 Jul 2012

Inderjit Singh S/O Narinder Singh Vs National Insurance Company Limited

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 376 : 2012 3 CPJ 267

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Tribunals and Commissions19 Jul 2012

Post Master VyaVsay Post Centre Shivaji Nagar Pune Vs Balaji S/O Kishor More

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 390 : 2012 3 CPJ 400

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Tribunals and Commissions19 Jul 2012Petitions dismissed

Shivalik Vihar Sites Pvt. Ltd Vs GURCHARAN SINGH

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 826 : 2012 3 CPJ 276

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Tribunals and Commissions19 Jul 2012Revision Petition dismissed

SENIOR SUPERINTENDENT OF POST OFFICES Vs C. SEKHARAN

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 852

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Tribunals and Commissions19 Jul 2012

Jagmohan Swamidas Chandrani Vs Vivekta Designs

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 936 : 2013 1 CPJ 321

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Tribunals and Commissions18 Jul 2012

M P Housing Board Through Its Estate Officer Vs Sudhir Mishra S/O R P Mishra

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 372

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Tribunals and Commissions18 Jul 2012

Vrl Logistics Limited Vs M M Gears Pvt Ltd , Umar Kutty

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 371 : 2012 3 CPJ 293

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Tribunals and Commissions18 Jul 2012

Life Insurance Corporation of India , Life Insurance Corporation Of India Northern Zonal Office Jeevan Bharti, 124 Connaught Circus, New Delhi Vs Paras Ram Sethi

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 373 : 2012 3 CPJ 294

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Tribunals and Commissions18 Jul 2012

Prem Singh S/O Dalip Singh Vs Chief Administrator Huda , State Officer, Haryana Urban Development Authority

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 375 : 2012 3 CPJ 320

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Tribunals and Commissions18 Jul 2012

Indu Kalra , Attar Singh Kalra Vs Orphic Resorts Ltd , Country In-Pvt. Ltd

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 374 : 2012 3 CPJ 296

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Tribunals and Commissions18 Jul 2012

M Perumal S/O Muthu Karuppan Vs Salem Poly Clinic Rep By K N Rao

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 378 : 2012 3 CPJ 337

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Tribunals and Commissions18 Jul 2012

Pawan Ganga Education Society Vs Estate Officer , HARYANA URBAN DEVELOPMENT AUTHORITY THROUGH ITS CHIEF ADMINISTRATOR

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 377 : 2012 3 CPJ 341

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Tribunals and Commissions18 Jul 2012

M/S Damodar Gas Service Vs ORIENTAL INSURANCE CO LTD

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 409 : 2013 1 CPR 43

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Tribunals and Commissions18 Jul 2012Revision Petition dismissed

UNITED INDIA INSURANCE CO. LTD. Vs B.S. Shivaprasad

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 865

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