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National Consumer Disputes Redressal Commission judgments, 2012

926 judgments · page 20 of 47

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Tribunals and Commissions26 Jul 2012

Aviva Life Insurance Co. India Pvt Ltd Vs Verghese Joseph

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 393 : 2012 3 CPJ 749

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Tribunals and Commissions26 Jul 2012

SHANTI DEVI Vs Manoj Sharma

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 395

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Tribunals and Commissions26 Jul 2012

NATIONAL INSURANCE COMPANY LTD Vs S Amirtharaj

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 400 : 2012 3 CPJ 492 : 2012 3 CPR 316

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Tribunals and Commissions26 Jul 2012

Bombay Cycle And Motor Agency Ltd Vs PAL PEUGEOT LTD , Mohd Sayeed Dadarkar , Daisy Dadarkar

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 399 : 2012 3 CPJ 554 : 2012 3 CPR 318

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Tribunals and Commissions26 Jul 2012

KOTAK MAHINDRA BANK LIMITED Vs Jumma Khan

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 406 : 2012 3 CPJ 701 : 2012 3 CPR 314

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Tribunals and Commissions26 Jul 2012

Pramod Kumar Rai Vs Shriram Transport Finance Co Ltd

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 407 : 2012 3 CPJ 553 : 2012 3 CPR 312

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Tribunals and Commissions26 Jul 2012

Swati Prakash Patil Vs Kiran Rajaram Vanasare

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 408 : 2012 3 CPJ 557 : 2012 3 CPR 306

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Tribunals and Commissions26 Jul 2012

Professor Baleshwar Singh Vs Manoj Sharma

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 410 : 2012 3 CPJ 742 : 2012 3 CPR 321

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Tribunals and Commissions26 Jul 2012Appeal partly allowed

Aps Hire Purchase Pvt. Ltd Vs Ram Sagar Gautam

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 844

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Tribunals and Commissions26 Jul 2012Revision Petition dismissed

K. Kasi Visweswar Rao Vs ANDHRA BANK

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 882

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Tribunals and Commissions26 Jul 2012Revision Petition dismissed

SUPERINTENDENT OF POST OFFICES Vs Satyajeet Choubey

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 866

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Tribunals and Commissions26 Jul 2012

Lufthansa German Airlines Vs R Bhaskaran

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 394 : 2012 3 CPJ 746 : 2012 3 CPR 325

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Tribunals and Commissions26 Jul 2012

New India Assurance Co Ltd Vs L K P Merchant Financing Ltd

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 392 : 2012 4 CPJ 206

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Tribunals and Commissions25 Jul 2012Revision Petition partly allowed.

D S P Blackrock Fund Managers Ltd Vs Dayanand Satija

National Consumer Disputes Redressal Commission · (2012) 07 NCDRC CK 0084

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Tribunals and Commissions25 Jul 2012

Sbi Life Insurance Co Ltd Vs Kambala Sandhya

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 401 : 2012 3 CPJ 463 : 2012 3 CPR 302

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Tribunals and Commissions25 Jul 2012

Director National Capital Project Area Alwar , PRESIDENT , State of Rajasthan Vs Chitra Singh

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 416

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Tribunals and Commissions24 Jul 2012

V.K. Agarwal Vs INFOSYS TECHNOLOGIES LTD.

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 938 : 2013 1 CPJ 373

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Tribunals and Commissions23 Jul 2012

Shivaji S/O Kashinath Tarse Vs Reliance General Insurance Co Ltd

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 385 : 2012 3 CPJ 437

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Tribunals and Commissions23 Jul 2012

NATIONAL INSURANCE COMPANY LTD Vs Natural And Essential Oils Pvt Ltd

National Consumer Disputes Redressal Commission · (2012) 07 NCDRC CK 0087

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Tribunals and Commissions23 Jul 2012Appeal dismissed

Silvia Apparel Ltd. Vs ALITALIA AIRLINES

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 870 : 2013 1 CPJ 29

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