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National Consumer Disputes Redressal Commission judgments, 2012

926 judgments · page 18 of 47

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Tribunals and Commissions06 Aug 2012

K RAJENDRAN Vs Principal Csi Ewart Matriculation , Manager Management Committee

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 428

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Tribunals and Commissions06 Aug 2012

Kumari Namrata Singh Vs Manager Indus , Saurabh Agrawal

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 427 : 2012 2 UC 1479 : 2012 3 CPJ 710 : 2012 3 CPR 570 : 2012 95 ALLLR 829

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Tribunals and Commissions06 Aug 2012

VIJAY RAJ Vs NEW INDIA ASSURANCE CO LTD , Branch Manager , SATHISH

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 430 : 2012 3 CPJ 726 : 2012 3 CPR 577

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Tribunals and Commissions06 Aug 2012

New India Assurance Company Ltd Vs JASPAL SINGH

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 431 : 2012 3 CPJ 729 : 2012 3 CPR 580

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Tribunals and Commissions06 Aug 2012

Maruti Udyog Limited Vs COMPETENT AUTOMOBILES CO. LTD , R Sachdev , Customer Care Unit

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 432 : 2012 3 CPJ 738 : 2012 3 CPR 582

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Tribunals and Commissions06 Aug 2012

Punjab National Bank Vs Surinder Bansal , Madhu Bansal

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 436 : 2012 3 CPJ 675 : 2012 3 CPR 589

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Tribunals and Commissions06 Aug 2012

Chairman And Managing Director Indian Overseas Bank , Chief Manager Vs N Devadas Pakkala

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 433 : 2012 3 CPJ 671 : 2012 3 CPR 587

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Tribunals and Commissions06 Aug 2012Appeal dismissed

J.K. Agri. Genetics Limited Vs JITENDER

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 735 : 2012 3 CPJ 690 : 2012 3 CPR 592

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Tribunals and Commissions03 Aug 2012

Narne Estates Pvt Ltd , Narne Ranga Rao Vs D Arun Kumar , J. N. Dhanwale

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 425 : 2012 2 UC 1508

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Tribunals and Commissions03 Aug 2012

Sharma Realty Pvt Ltd , Muktinath D. Sharma , Vinod M. Sharma , Dinesh M Sharma Vs K.K.Khandelwal , Pawan Kumar Kamlesh Tripathi , Khandelwal Hermann , Shishir K. Khandelwal

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 437 : 2012 3 CPJ 715 : 2012 3 CPR 596

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Tribunals and Commissions03 Aug 2012Revision Petition dismissed

ORIENTAL INSURANCE COMPANY LIMITED Vs K. Narasimha Reddy

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 855 : 2013 1 CPJ 20

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Tribunals and Commissions03 Aug 2012

Kalpana Ben Vs Kalpesh V. Parik

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 940 : 2013 1 CPJ 368

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Tribunals and Commissions01 Aug 2012

Life Insurance Corporation of India Vs CONSUMER EDUCATION And RESEARCH SOCIETY , Bharatibenrasiklalpanchal

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 417 : 2012 2 UC 1490

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Tribunals and Commissions01 Aug 2012

Frontier Pest Control Ltd Vs Pardeep Mehta

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 418 : 2012 2 UC 1511 : 2012 4 CPJ 65

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Tribunals and Commissions01 Aug 2012

Rajat Jain Vs D R Nursing Home

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 419 : 2012 2 UC 1533 : 2012 4 CPJ 123 : 2013 98 ALLLR 94

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Tribunals and Commissions01 Aug 2012

Santokba Durlabhji Memorial Hospital , Shailendra Shrivastava Vs Bhanwar Lal

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 420 : 2012 4 CPJ 218

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Tribunals and Commissions01 Aug 2012

Delhi State Consumer Disputes Redressal Commission Delhi Vs Pind Balluchi Restaurant

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 422

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Tribunals and Commissions01 Aug 2012

A Asaithambi Vs V. Kannan , Aishwarya , Company Secretary , V. Seetha

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 424 : 2012 4 CPJ 213

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Tribunals and Commissions01 Aug 2012

ORIENTAL INSURANCE COMPANY Vs CHARAN DASS

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 423 : 2012 4 CPJ 216

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Tribunals and Commissions01 Aug 2012

Bajaj Allianz Life Insurance Co Ltd , Bajaj Allianz Life Insurance Company Limited Vs Nasi Ban Begum

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 438 : 2013 1 CPJ 19 : 2013 1 CPR 620

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