Tribunals and Commissions16 Aug 2012Appeals are disposed
KARAMVEER SINGH Vs GARG NURSING HOME
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 734 : 2012 3 CPJ 630 : 2012 3 CPR 490
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2012
926 judgments · page 16 of 47
Tribunals and Commissions14 Aug 2012
VIJENDRA KUMAR Vs Kavita Soni , N. K. Soni Ria House, Sojati Gate Jodhpur, Rajasthan
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 455
Tribunals and Commissions14 Aug 2012
K F Paul And Family Vs Datamatics Finance And Services Limited
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 456 : 2012 3 CPJ 658 : 2012 3 CPR 496
Tribunals and Commissions14 Aug 2012
Geeta Jethani , Parmanand Jethani , Rajesh Jethani Vs Chairman , Airport Authority of India
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 458 : 2012 3 CPJ 722 : 2012 3 CPR 499
Tribunals and Commissions14 Aug 2012
Dinkar Babasaheb Tandale Vs NEW INDIA ASSURANCE CO LTD , Divisional Manager, M/S New India Assurance Company Limited Adalat Road Ajay Engg. Compound Aurangabad - 431005 , Regional Manager, M/S New India Assurance Company Limited Gopalkrishna
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 457 : 2012 3 CPJ 656 : 2012 3 CPR 498
Tribunals and Commissions14 Aug 2012
Ajit Kumar Roy Vs MANAGING DIRECTOR , Administrator , Amitabh Mishra, Bbs Aastha
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 459
Tribunals and Commissions14 Aug 2012
R K SHARMA Vs Vinit Mehta
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 479
Tribunals and Commissions14 Aug 2012
RAJ RANI Vs United India Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 481 : 2012 4 CPJ 59
Tribunals and Commissions13 Aug 2012
Gati Ltd Vs Rajasthan Drugs And Pharmaceuticals Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 449 : 2012 3 CPJ 661 : 2012 3 CPR 519
Tribunals and Commissions13 Aug 2012
Life Insurance Corporation Of India Ltd , BRANCH MANAGER Vs Raj Nandan Jha
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 453 : 2012 3 CPJ 666 : 2012 3 CPR 527
Tribunals and Commissions13 Aug 2012
Shriram City Union Finance Limited , MANAGER Vs Mohanan C A
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 452 : 2012 3 CPJ 673 : 2012 3 CPR 525
Tribunals and Commissions13 Aug 2012
Jagjit Singh Vs Chief Administrator , ESTATE OFFICER, HUDA
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 451 : 2012 3 CPJ 659 : 2012 3 CPR 524
Tribunals and Commissions13 Aug 2012
Pranav Pandya Organizer Vs Arvind Kumar Srivastav
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 450
Tribunals and Commissions13 Aug 2012
M Lakshma Reddy , M. Vashi Krishna Vs M/S Vishnu Homes And Builders And Developers
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 454 : 2012 3 CPJ 668 : 2012 3 CPR 530
Tribunals and Commissions13 Aug 2012
Gangar Opticians Pvt Ltd Vs HDFC BANK LTD , MANAGER
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 461 : 2012 3 CPJ 687 : 2012 3 CPR 516
Tribunals and Commissions13 Aug 2012
Magma Leasing Limited Vs BHARAT SINGH
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 460 : 2012 3 CPJ 662 : 2012 3 CPR 511
Tribunals and Commissions13 Aug 2012
Bajaj Alliance General Insurance Co Ltd , Bajaj Alliance General Insurance Co. Ltd. Vs K Y Sayed , Allied Insurance
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 462
Tribunals and Commissions13 Aug 2012petition is allowed
COMMISSIONER RAJKOT MUNICIPAL CORPORATION RAJKOT Vs Hemang H. Vasawada
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 732 : 2012 3 CPJ 689 : 2012 3 CPR 518
Tribunals and Commissions09 Aug 2012
Commissioner Rajkot Municipal Corporation Rajkot Vs Hemang H Vasawada
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 446
Tribunals and Commissions09 Aug 2012
Gangar Opticians Pvt Ltd Vs HDFC BANK LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 445