Tribunals and Commissions31 Aug 2012
Swagat Apparels Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 501
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2012
926 judgments · page 14 of 47
Tribunals and Commissions31 Aug 2012
Kamna Bajpai Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 502
Tribunals and Commissions31 Aug 2012Appeal dismissed
V.V. Satyanarayana Raju Vs LIC OF INDIA
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 872
Tribunals and Commissions30 Aug 2012
Birendra Nath Dutta Vs United Bank of India , Regional Manager
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 499 : 2012 4 CPJ 300
Tribunals and Commissions30 Aug 2012Revision Petition dismissed
Supdt. Of Post Office, Bhandup, Mumbai Vs Ascharya Lal Sadana
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 875
Tribunals and Commissions30 Aug 2012Appeal allowed
INDIAN OVERSEAS BANK Vs P.S. Bawa
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 874
Tribunals and Commissions29 Aug 2012
Ravindra Bandappa Tundalwar Vs Divisional Manager , Manager Maharashtra Rajya Krushi And Gramin Bank Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 494 : 2012 4 CPJ 71
Tribunals and Commissions29 Aug 2012
ORIENTAL INSURANCE CO LTD Vs Valsa George , P. Kurian Philipose
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 495 : 2012 4 CPJ 116
Tribunals and Commissions29 Aug 2012
I D Kaushik Vs S.C. KANSAL , Hewo Urban Estate And Town And Country
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 496 : 2012 4 CPJ 74
Tribunals and Commissions29 Aug 2012
Hind Freight Services Pvt Ltd Vs Ankit Agarwal , General Manager M/S Container Corporation Of India Ltd , Managing Director M/S Msc Agency (India) Pvt. Ltd , Managing Director M/S Mediterranean Shipping Company S.A. , Proprietor/Partner M/S
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 497 : 2012 4 CPJ 291
Tribunals and Commissions28 Aug 2012
Ajay Gautam Vs Amritsar Eye Clinic
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 491 : 2012 4 CPJ 184
Tribunals and Commissions28 Aug 2012
Punjab Mandi Board Vs Sajjan Sachdeva
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 493
Tribunals and Commissions28 Aug 2012
Sajjan Sachdeva And Anr. , PUNJAB MANDI BOARD Vs Punjab State Electricity Board and Ors. , Sajjan Sachdeva (Minor)
National Consumer Disputes Redressal Commission · 2012 4 CPJ 197
Tribunals and Commissions27 Aug 2012
Fakeer Chand Vs Manish Shrivastava Eye Specialistraipur
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 485 : 2012 4 CPJ 227
Tribunals and Commissions27 Aug 2012
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Urmil Gupta
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 486
Tribunals and Commissions27 Aug 2012
RELIANCE GENERAL INSURANCE CO LTD Vs Sakorba Hetubha Jadeja
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 490 : 2012 4 CPJ 51
Tribunals and Commissions27 Aug 2012
S Muthukumaran Vs Ashok Jain Prop M/S Srinivasa Transport Corporation
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 492 : 2012 4 CPJ 225
Tribunals and Commissions27 Aug 2012
State Bank of Mysore Vs S K Vidya , Chairman Indian Bank Association
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 498 : 2012 4 CPJ 174
Tribunals and Commissions27 Aug 2012
Sunil Mantri Reality Ltd Vs K. Sreelatha , K. Deepak
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 500
Tribunals and Commissions24 Aug 2012
LEELA DEVI Vs Shatrughan Ram
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 483 : 2012 4 CPJ 194