Tribunals and Commissions04 Sept 2012
Raghava Estates Ltd Vs Vishnupuram Colony , Vgtm Urban Development Authority
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 545
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2012
926 judgments · page 13 of 47
Tribunals and Commissions04 Sept 2012
ARUN KHANNA Vs Shashi Sharma
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 546
Tribunals and Commissions03 Sept 2012
Om Prakash , PRITHI RAJ Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 505 : 2012 4 CPJ 288
Tribunals and Commissions03 Sept 2012
ORIENTAL INSURANCE CO LTD Vs Chandrakant Kisan Khatale
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 506
Tribunals and Commissions03 Sept 2012
PUSHPA DEVI , S.C. Kumar Vs HARYANA URBAN DEVELOPMENT AUTHORITY , Chief Administrator
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 507
Tribunals and Commissions03 Sept 2012
Delhi State Consumer Disputes Redressal Commission , Anu Kohli Vs Anu Kohli , R. S. Pawar, Chairman , Rohit Verma , Ajai Lal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 508
Tribunals and Commissions03 Sept 2012
Karnavati Vinners Pvt Ltd Vs NEW INDIA ASSURANCE CO. LTD. , NEW INDIA ASSURANCE CO LTD , A.M. Patel Surveyor Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 514 : 2012 4 CPJ 269
Tribunals and Commissions03 Sept 2012
Worldwide Immigration Consultancy Vs Ajay Pal Singh
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 519
Tribunals and Commissions03 Sept 2012
Omaxe Limited Vs Amit Mishra
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 520
Tribunals and Commissions03 Sept 2012
Ajit Kumar Narendra Vs MANAGING DIRECTOR
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 524
Tribunals and Commissions03 Sept 2012
Dakshin Haryana Bijli Vitran Nigam Vs Kalawati W/O Sh. Hans Raj
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 525
Tribunals and Commissions03 Sept 2012
Shankar Chakrawarti Vs NEW INDIA ASSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 547
Tribunals and Commissions03 Sept 2012
Mahinder Bansal Vs Sdo, City Sub Division
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 548 : 2012 4 CPJ 154
Tribunals and Commissions03 Sept 2012
MEERUT DEVELOPMENT AUTHORITY Vs Ashok Kumar Sood
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 549
Tribunals and Commissions03 Sept 2012
Advik Industries Ltd Vs Uppal Housing Limited
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 550 : 2012 4 CPJ 159
Tribunals and Commissions03 Sept 2012
National Insurance Co. Ltd Vs Giriraj Proteins
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 561
Tribunals and Commissions03 Sept 2012
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Tej Refrigeration Industries
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 562
Tribunals and Commissions03 Sept 2012
Rajesh Textiles Vs National Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 563
Tribunals and Commissions03 Sept 2012Revision Petition dismissed
Saleesh K.S. Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 836
Tribunals and Commissions03 Sept 2012Petition dismissed
Rachna Shah Vs Society Of St. Francis Hospital Nursing Home
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 913 : 2013 1 CPJ 186