Tribunals and Commissions24 Aug 2012
PEPSICO INDIA HOLDINGS PVT LTD Vs Sanjay Prasad Kushwaha
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 484
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2012
926 judgments · page 15 of 47
Tribunals and Commissions24 Aug 2012
Tata Motors Ltd Vs Anurag Sehgal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 487 : 2012 4 CPJ 75
Tribunals and Commissions24 Aug 2012Revision Petition allowed
KSRTC Vs MANIAMMA
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 876 : 2013 1 CPJ 32
Tribunals and Commissions23 Aug 2012
Life Insurance Corporation of India Vs Mandava Geetha
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 480 : 2012 3 CPJ 644 : 2012 3 CPR 446
Tribunals and Commissions22 Aug 2012
Tradex India Corporation Pvt Ltd Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 474 : 2012 3 CPJ 647 : 2012 3 CPR 449
Tribunals and Commissions22 Aug 2012
SUPERINTENDENT OF POST OFFICES , POST MASTER , Jiten Mandal , SUB POST MASTER Vs Sh Atish Das , Ashalata Das
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 476 : 2012 3 CPJ 639 : 2012 3 CPR 455
Tribunals and Commissions22 Aug 2012
Manager Cauvery Kalpatharu , Cauvery Kalpatharu Vs Y R Chandra Murthy
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 475 : 2012 3 CPJ 642 : 2012 3 CPR 453
Tribunals and Commissions22 Aug 2012
R K JAIN Vs KAMLA DEVI
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 489 : 2012 4 CPJ 47
Tribunals and Commissions21 Aug 2012
Sanjeev Manktala Vs Ajit Sood
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 473 : 2012 3 CPJ 636 : 2012 3 CPR 458
Tribunals and Commissions21 Aug 2012
Jahid Khan Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 488 : 2012 4 CPJ 62
Tribunals and Commissions17 Aug 2012
New India Assurance Company Ltd Vs Banwari Lal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 470 : 2012 3 CPJ 609 : 2012 3 CPR 466
Tribunals and Commissions17 Aug 2012
JOGINDER SINGH Vs Chief Administrator , Estate Manager
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 477 : 2012 3 CPJ 633 : 2012 3 CPR 470
Tribunals and Commissions16 Aug 2012
ANIL KUMAR Vs Bulandshahar Khurja Development Authority
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 465 : 2012 3 CPJ 627 : 2012 3 CPR 473
Tribunals and Commissions16 Aug 2012
Ganesh Developers And Builders , Vijay Tayal , Sanjay Vasudev , Pradeep Kumar Vashisht , Shyam Gujral Vs Hill View Welfare Association
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 467
Tribunals and Commissions16 Aug 2012
City And Industrial Development Vs Montessory Balak Mandir Shikshan
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 466 : 2012 3 CPJ 622 : 2012 3 CPR 476
Tribunals and Commissions16 Aug 2012
Saheed Bhagat Singh Public School , PRINCIPAL , Vice Principal Vs Anoop Singh
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 468
Tribunals and Commissions16 Aug 2012
Life Insurance Corporation of India Vs Gurubalappa Mallikarjun Umrani
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 471 : 2012 3 CPJ 616 : 2012 3 CPR 485
Tribunals and Commissions16 Aug 2012
ORIENTAL INSURANCE COMPANY LTD Vs Sunil Bansal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 472 : 2012 3 CPJ 612 : 2012 3 CPR 486
Tribunals and Commissions16 Aug 2012
State Commission, Madhya Pradesh Vs KARAMVEER SINGH , Garg Nursing Home
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 478
Tribunals and Commissions16 Aug 2012dismissed
Kanheli Mor, Rohtak Distt. Rohtak Vs ANOOP SINGH
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 733 : 2012 3 CPJ 643 : 2012 3 CPR 483