Tribunals and Commissions09 Aug 2012
Bajaj Alliance General Insurance Co Ltd Vs K Y Sayed
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 444 : 2012 3 CPJ 736 : 2012 3 CPR 521
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2012
926 judgments · page 17 of 47
Tribunals and Commissions09 Aug 2012
M/S Magma Leasing Limited Vs BHARAT SINGH
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 448
Tribunals and Commissions09 Aug 2012
Gati Ltd Vs Rajasthan Drugs And Pharmaceuticals Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 447
Tribunals and Commissions09 Aug 2012
Frontier Remedies Vs SARASWAT CO-OPERATIVE BANK LTD , Bajaj Allianz General Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 469 : 2012 3 CPJ 653 : 2012 3 CPR 533
Tribunals and Commissions08 Aug 2012
Rajwanti Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 440 : 2012 3 CPJ 691 : 2012 3 CPR 537
Tribunals and Commissions08 Aug 2012
B S Manikatti Vs S S Hurakadli , K.P. Kotigoudar, Advocate The President Of The Gadag, District Advocates Bar Association, Gadag
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 439
Tribunals and Commissions08 Aug 2012
MADAN LAL ARORA Vs DHARAMPAL
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 441 : 2012 3 CPJ 706 : 2012 3 CPR 539
Tribunals and Commissions08 Aug 2012
New Age Science College Vs Arabinda Ghose
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 482
Tribunals and Commissions08 Aug 2012
Diverse Agro Vs GURMEET SINGH
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 736 : 2012 3 CPJ 707 : 2012 3 CPR 541
Tribunals and Commissions08 Aug 2012
NEW INDIA ASSURANCE CO. LTD. Vs A. Kalavathi
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 942 : 2013 1 CPJ 396
Tribunals and Commissions07 Aug 2012
Raj Guru Tractors Vs MAHINDRA and MAHINDRA LTD. , Sat Nam Singh
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 435 : 2012 3 CPJ 682 : 2012 3 CPR 554
Tribunals and Commissions07 Aug 2012
B P Gayathri Vs ICICI BANK LTD. , Maruti Suzuki India Ltd , M.C.S. Ltd.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 434
Tribunals and Commissions07 Aug 2012
Krishi Pragati Vs Md Hazar Ul Islam , Branch Manager-In-Charge Murshidabad Co-Operative Agricutlural And Rural Development Bank Ltd., Islampur Branch District Murshidabad, West Bengal , Chief Executive Officer Murshidabad Co-Operative Agricu
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 443 : 2012 3 CPJ 677 : 2012 3 CPR 544
Tribunals and Commissions07 Aug 2012
TATA MOTORS LIMITED Vs Navin Nishchal , Sanya Motors Regd. Office, B-90, Hill View Apartment Vasant Vihar New Delhi-110057
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 442 : 2012 3 CPJ 718
Tribunals and Commissions07 Aug 2012
Kraftland Vs United Airlines
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 464 : 2012 3 CPJ 734 : 2012 3 CPR 564
Tribunals and Commissions07 Aug 2012
Ratan Tara Jewellers Vs National Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 463 : 2012 3 CPJ 730 : 2012 3 CPR 560
Tribunals and Commissions07 Aug 2012Revision Petitions dismissed
Virendra Srivastava Vs Surendra Lal Srivastava
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 941 : 2013 1 CPJ 392
Tribunals and Commissions07 Aug 2012
Maruti Suzuki India Ltd. 2nd Floor, Jeevan Prakash, Kasturba Marg, New Delhi - 110 001 Vs B.P. Gayathri R/o Door No.1413, 6th Cross, K.M. Puram, Mysore - 570 004, M.C.S. Ltd. Sri Padmavathi Bhavan, Plot No.93, Road No.16, M.I.D.C. Andheri (E
National Consumer Disputes Redressal Commission · 2012 4 CPJ 118
Tribunals and Commissions06 Aug 2012
UNIVERSITY OF DELHI Vs Mohd A M Abel Karim , S.P. Arya , V.P. Srivastava
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 426 : 2012 3 CPJ 713 : 2012 3 CPR 567
Tribunals and Commissions06 Aug 2012
Barbara Ammal Vs Branch Manager National Insurance Company Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 429 : 2012 3 CPJ 724 : 2012 3 CPR 573