Tribunals and Commissions01 Aug 2012Revision Petition dismissed
LIFE INSURANCE CORPORATION OF INDIA Vs Ranjana Anilrao Dhandole
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 856
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2012
926 judgments · page 19 of 47
Tribunals and Commissions01 Aug 2012Appeal dismissed
Proddatur Municipality Vs V. Madhava Reddy
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 879
Tribunals and Commissions01 Aug 2012Revision Petition dismissed
STATE OF KARNATAKA Vs Nature Fence
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 859
Tribunals and Commissions01 Aug 2012Petition dismissed
Nitin Mittal S/o Sh. Ved Prakash Mittal R/o C -2/132, Janak Puri New Delhi - 110058 Vs Pind Balluchi Restaurant J -2/1, B.K. Dutta Market, Rajouri Garden, New Delhi
National Consumer Disputes Redressal Commission · 2012 4 CPJ 224
Tribunals and Commissions01 Aug 2012
Jcb India Ltd Vs Mallappa Sangappa Mantri , S.D. Kulkarni
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 421 : 2012 4 CPJ 220
Tribunals and Commissions31 Jul 2012
Cox And Kings India Limited Vs Prashant Aggarwal , Jyoti Bansal , Lankan Airlines
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 413 : 2012 3 CPJ 537
Tribunals and Commissions31 Jul 2012
Mohal Lal S/O Sh Choka Katara Vs New India Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 412 : 2012 3 CPJ 536
Tribunals and Commissions31 Jul 2012
Charanjit Lal S/O Sh Pirthi Singh Vs John Deere Equipment Pvt Ltd , Gautam Automobiles
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 411 : 2012 3 CPJ 535 : 2012 3 CPR 299
Tribunals and Commissions31 Jul 2012
Vijay Kumar Son Of Shri Rajinder Vs INDIRA GANDHI NATIONAL OPEN UNIVERSITY , Regional Office Ignou Karnal , Post Office
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 414 : 2012 3 CPJ 697 : 2012 3 CPR 294
Tribunals and Commissions31 Jul 2012
Life Insurance Corporation of India Vs Surekha Shankar Jadhav , Ku Sagar Shankar Jadhav , Ku Sadhana Shankar Jadhav , Laxmi Bai Dugndappa Jadhav
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 415 : 2012 3 CPJ 651 : 2012 3 CPR 291
Tribunals and Commissions31 Jul 2012
NEW INDIA ASSURANCE CO. LTD. Vs Bharat Oil And Animal Food Industry
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 939 : 2013 1 CPJ 343
Tribunals and Commissions30 Jul 2012
Sharda Kaura Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 403 : 2012 3 CPJ 486 : 2012 3 CPR 284
Tribunals and Commissions30 Jul 2012
ORIENTAL INSURANCE CO LTD Vs Pemmadi Narasimha Murthy
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 402 : 2012 3 CPJ 483 : 2012 3 CPR 288
Tribunals and Commissions27 Jul 2012Appeal dismissed.
NATIONAL INSURANCE CO LTD Vs M Jayakara
National Consumer Disputes Redressal Commission · (2012) 07 NCDRC CK 0081
Tribunals and Commissions27 Jul 2012
Director Jawaharlal Institute For Postgraduate Medical Education And Research , Senior Resident Vs S Varrery Srinivas
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 398 : 2012 3 CPJ 467 : 2012 3 CPR 256
Tribunals and Commissions27 Jul 2012
Bastar Jila Upabhokta Sanrakshan Samiti , Savita Bhattacharya Vs General Manager District Trade And Industries Centre, Jagdalpur
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 397 : 2012 3 CPJ 494 : 2012 3 CPR 273
Tribunals and Commissions27 Jul 2012
MANOJ KUMAR SINGH Vs POST MASTER , Secretary, Department Of Post And Telegraph
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 396 : 2012 3 CPJ 491 : 2012 3 CPR 279
Tribunals and Commissions27 Jul 2012Revision Petition dismissed
STATE BANK OF INDIA Vs Joice Johny
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 841 : 2013 1 CPJ 11
Tribunals and Commissions27 Jul 2012Revision Petition disposed of
Idea Cellular Ltd. Punjab Circle Vs HARJEET SINGH
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 847
Tribunals and Commissions27 Jul 2012Revision Petition allowed
Dynatech Fabpro Vs Sugar Thermit Corp. Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 845