Tribunals and Commissions07 Sept 2012
ESTATE OFFICER Vs CHIEF ADMINISTRATOR , Naurang Raj Golpuria
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 642
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2012
926 judgments · page 12 of 47
Tribunals and Commissions07 Sept 2012Ordered accordingly
Radiant Infosystem Pvt. Ltd. Vs D. Adhilakshmi
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 911 : 2013 1 CPJ 169
Tribunals and Commissions07 Sept 2012Appeal dismissed
New India Assurance Co. Ltd.- Vs M.Y. International
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 914 : 2013 1 CPJ 189
Tribunals and Commissions07 Sept 2012Appeal dismissed
NATIONAL INSURANCE COMPANY LIMITED Vs Bachina Sreenivasulu
National Consumer Disputes Redressal Commission · 2012 4 CPJ 817
Tribunals and Commissions06 Sept 2012
State Commission Vs HUDA
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 515
Tribunals and Commissions06 Sept 2012
EXECUTIVE ENGINEER , MANAGING DIRECTOR Vs V Meenakshi , L. Lakshmirathan , L. Shenbaganathan , L. Sankaranarayanan , L. Anuratha Mageswari
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 516
Tribunals and Commissions06 Sept 2012
Members Of The Atulraj Vs Rajul R Shah
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 517
Tribunals and Commissions06 Sept 2012
Tamil Nadu State Consumer Disputes Redressal Commission Vs G Keshav Raj
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 518
Tribunals and Commissions06 Sept 2012
Gajendra Agarwal Vs Shanti Kumari Sinha , Proprietor, M.S. Enterprises , India Concepts , Bina Kumari , Kanti Kumari , Free India Concepts , Manorma Kumari
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 571
Tribunals and Commissions06 Sept 2012
Kamal And Co. Vs HARI SINGH , PAL-PEUGEOT LTD.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 643 : 2012 4 CPJ 259
Tribunals and Commissions06 Sept 2012Petition dismissed
M/s Sterling Estates and Properties Ltd. By Managing Director, Residing at T -3 Temple Bell South Mada Street, Chennai -600034 Vs G. Keshav Raj Press Photographer (India Today/Business Today), Flat No. 18, "C" Block, Journalist Colony, No. 1
National Consumer Disputes Redressal Commission · 2012 4 CPJ 253
Tribunals and Commissions06 Sept 2012Petition dismissed
Mudipalli Ellappa Ravi Vs Royal Sundaram Allianz Insurance Company Ltd
National Consumer Disputes Redressal Commission · 2012 4 CPJ 816
Tribunals and Commissions05 Sept 2012
Haryana State Consumer Disputes Redressal Commission Panchkula Vs Krishan Dutt Son Of Shri Roshal Lal , H.D.F.C. :Bank Ltd.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 509
Tribunals and Commissions05 Sept 2012
Merridian Promoters Pvt Ltd , P. S. Mangapathi Raju Vs Harish Narayan Raghani , Dinesh Narayan Raghani
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 510
Tribunals and Commissions05 Sept 2012
Bijoy Kr Sarangi Vs Mohimohan Tripathy , Viswakarma Real Estate (P) Ltd.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 511
Tribunals and Commissions05 Sept 2012
Shanmugam Srinivasan Vs National Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 512
Tribunals and Commissions05 Sept 2012
DARSHNI DEVI Vs NEW INDIA ASSURANCE CO. LTD. , Kamal Bhushan Jain
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 513
Tribunals and Commissions04 Sept 2012
HARISH KUMAR Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 503 : 2012 4 CPJ 256
Tribunals and Commissions04 Sept 2012
Jangamgunta Balasubramanium Vs Atluri Ravindranath
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 504
Tribunals and Commissions04 Sept 2012
NATIONAL SMALL INDUSTRIES CORPORATION LTD Vs PUNJAB AND SIND BANK
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 544